High Courts23 Aug 2012
Ch. Murali Vs The Chairman and Managing Director and Another
Andhra Pradesh High Court · (2013) LabIC 739
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 391 of 1,762
High Courts22 Aug 2012
Govind V. Shah and Another Vs Smt. Anila J. Shah and Another
Andhra Pradesh High Court · (2013) 2 ALD 52 : (2013) 3 ALT 301
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 11, 11(1)(a), 11(2), 11(4), 11(b)
High Courts21 Aug 2012Dismissed
K. Raja Rao Vs A.P. Industrial Development Corporation Ltd. and Another
Andhra Pradesh High Court · (2012) 08 AP CK 0106
Banking Regulation Act, 1949 — Section 3, 5Companies Act, 1956 — Section 617Revenue Recovery Act, 1890 — Section 8
High Courts21 Aug 2012Dismissed
Mohd. Aliuddin Vs Director General of Civil Aviation and Others
Andhra Pradesh High Court · (2013) 2 ALD 404 : (2013) 1 ALT 436
Aircraft Act, 1934 — Section 2
High Courts21 Aug 2012Dismissed
S.A.K. Mynoddin Vs The Chief Election Commissioner, Secretariat Buildings, Hyderabad and others
Andhra Pradesh High Court · (2013) 1 ALT 292
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15, Order 6 Rule 16, Order 7 Rule 11Constitution of India, 1950 — Article 14, 16, 173, 298, 299Contract Act, 1872 — Section 70
High Courts21 Aug 2012Allowed
Nimmaka Jaya Raju Vs Janardhana That Raj Veera Vara Thodaramala and others
Andhra Pradesh High Court · (2012) 6 ALT 719 : (2012) 5 ALT 616
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 341, 342Evidence Act, 1872 — Section 114(g), 35, 90
High Courts21 Aug 2012
Lakshmi Vs District Collector, Karimnagar District and others
Andhra Pradesh High Court · (2012) 5 ALT 626
Land Acquisition Act, 1894 — Section 6
High Courts21 Aug 2012Dismissed
The Commissioner of Income Tax, Andhra Pradesh-I, Hyderabad Vs M/s. Bake Food Products (P) Ltd., Banjara Hills, Hyderabad
Andhra Pradesh High Court · (2013) 259 CTR 136 : (2013) 356 ITR 690
Central Excises and Salt Act, 1944 — Section 37BIncome Tax Act, 1961 — Section 119, 139, 139(1), 139(2), 139(9)
High Courts21 Aug 2012Allowed
Nadipalli Hanumantha Rao Vs The Singareni Collieries Co. Ltd. and Another
Andhra Pradesh High Court · (2012) 08 AP CK 0038
Civil Procedure Code, 1908 (CPC) — Section 152Land Acquisition Act, 1894 — Section 18, 4(1), 48, 54
High Courts21 Aug 2012Dismissed
Kommathoti Vijay Prakash Vs General Manager, South Central Railway, Secunderabad and others
Andhra Pradesh High Court · (2012) 5 ALT 575
High Courts21 Aug 2012
Muppalaneni Srinivasa Rao Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 2 ALD 343 : (2013) 4 ALT 105
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 3, 4(A)(2)
High Courts21 Aug 2012
Sri. Patnala Venkata Ramakrishna and two Others Vs M/s. Midwest (India) Industries Limited and two Others
Andhra Pradesh High Court · (2012) 08 AP CK 0005
Companies Act, 1956 — Section 10(1)(a), 10F, 2(11)Constitution of India, 1950 — Article 226Reserve Bank of India Act, 1934 — Section 45
High Courts17 Aug 2012Allowed
Seelam Koti Reddy Vs State of A.P. and Another
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 105 : (2013) 1 ALT(Cri) 217 : (2013) CriLJ 1058
Criminal Procedure Code, 1973 (CrPC) — Section 482Drugs and Cosmetics Act, 1940 — Section 18A, 23, 24, 25, 25(3)
High Courts17 Aug 2012Allowed
M. Abdul Amjad Khan Vs The Government of Andhra Pradesh and others
Andhra Pradesh High Court · (2013) 1 ALT 710
Andhra Pradesh (Scheduled Castes, Scheduled Tribes and Backward Classes) Regulation of Issue of Community Certificates Act, 1993 — Section 3, 5
High Courts17 Aug 2012Dismissed
K.R. Shankar Singh Vs The Presiding Officer of the Industrial Tribunal - Cum - Labour Court, Godavarikhani, Karimnagar District and Three Others
Andhra Pradesh High Court · (2013) 1 ALT 37 : (2013) 137 FLR 160
Constitution of India, 1950 — Article 226
High Courts17 Aug 2012Allowed
Smt. P. Laxmi Reddy Vs Life Insurance Corporation of India
Andhra Pradesh High Court · (2012) 08 AP CK 0062
High Courts17 Aug 2012Dismissed
R. Indrasena Reddy Vs M. Prabhavathi and another
Andhra Pradesh High Court · (2012) 2 ALD(Cri) 704 : (2012) 3 ALT(Cri) 291
Criminal Procedure Code, 1973 (CrPC) — Section 251, 313Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139
High Courts17 Aug 2012Allowed
The Manager, M/s ITC Ltd., Kakinada Vs State of A.P. and another
Andhra Pradesh High Court · (2012) 3 ALT(Cri) 254
Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 12(1), 23(1)
High Courts17 Aug 2012
Dr. Reddy''s Laboratories Limited, Hyderabad Vs The Presidindg Officer, Additional Industrial Tribunal-cum-Additional Labour Court, Hyderabad and Others The Presidindg Officer, Additional Industrial Tribunal-cum-Additional Labour Court, Hyderabad and Others Vs Dr. Reddy''s Laboratories Limited, Hyderabad
Andhra Pradesh High Court · (2013) 4 ALT 170 : (2013) LabIC 917 : (2013) 1 LLJ 372 : (2013) LLR 599
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A, 2A(2)
High Courts17 Aug 2012
Boga Satyanarayana Vs The Mandal Revenue Officer (Tahasildar) and Others
Andhra Pradesh High Court · (2012) 08 AP CK 0015
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 3