High Courts27 Aug 2012
T. Srinivas and another Vs E. Ravinder and another Smt. T. Padmini @ G. Padmini Vs E. Ravinder and Others
Andhra Pradesh High Court · (2012) 6 ALT 441
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, 96
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 390 of 1,762
High Courts27 Aug 2012Allowed
G. Venkat Narayana Vs Depot Manager, APSRTC Depot, Bhadrachalam and others
Andhra Pradesh High Court · (2012) 6 ALT 256
High Courts27 Aug 2012
Mounika Sahu Vs The State of A.P. and Others
Andhra Pradesh High Court · (2012) 6 ALT 448
Andhra Pradesh (Scheduled Castes, Scheduled Tribes and Backward Classes) Regulation of Issue of Community Certificates Act, 1993 — Section 7
High Courts27 Aug 2012Allowed
Sivagalla Sailu Vs The State Sivagali Sailu Vs The State of A.P.
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 45 : (2013) 1 ALT(Cri) 292
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Evidence Act, 1872 — Section 114(g)Penal Code, 1860 (IPC) — Section 302, 307, 498A
High Courts27 Aug 2012Allowed
Kanala Obula Konda Reddy Vs Hindustan Petroleum Corporation Limited and Others
Andhra Pradesh High Court · (2013) 1 ALT 325
Constitution of India, 1950 — Article 12, 14, 21, 226
High Courts27 Aug 2012Dismissed
Patri Mahesh Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (2012) 2 ALD(Cri) 803 : (2013) 1 ALT(Cri) 9
Constitution of India, 1950 — Article 142Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(9), 4(2), 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142, 147
High Courts27 Aug 2012
Wells Fargo India Solutions Private Limited Vs Appellate Deputy Commissioner (CT) and Another
Andhra Pradesh High Court · (2013) 3 ALT 235
High Courts27 Aug 2012
P.V. Satyanarayana Murthy and Others Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 1 ALD 245 : (2013) 2 ALT 141
Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 166BAndhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 20(5), 21
High Courts24 Aug 2012
Smt. G. Jayalaxmi and Others Vs Syed Anwar Hussain Quadri and others
Andhra Pradesh High Court · (2012) 6 ALT 474
High Courts24 Aug 2012
Dandu Laxmaiah Vs The Mandal Revenue Officer, Tahsildar, Ibrahimpatnam Mandal, Ranga Reddy District and Another
Andhra Pradesh High Court · (2013) 2 ALT 165
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 3
High Courts24 Aug 2012Dismissed
M.R. Venu Vs Smt. Veluchuri Lakshmi and Others
Andhra Pradesh High Court · AIR 2013 AP 76 : (2013) 1 ALT 692
Civil Procedure Code, 1908 (CPC) — Section 20, 20(C)Negotiable Instruments Act, 1881 (NI) — Section 48, 64, 68, 69, 70, 70
High Courts23 Aug 2012Dismissed
Rakesh Gupta and Another Vs State of AP
Andhra Pradesh High Court · (2012) 2 ALD(Cri) 689 : (2012) 3 ALT(Cri) 246
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 427, 454, 506
High Courts23 Aug 2012Allowed
Nyayapathi Srinivas Raghavan Vs Burra Adinarayana Sastry
Andhra Pradesh High Court · (2013) 2 ALT 65
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14, Order 7 Rule 14(3)
High Courts23 Aug 2012Dismissed
S. Sarojamma Vs Sri Ram Chits Funds Ltd. and Another
Andhra Pradesh High Court · (2013) 1 ALD 91 : (2013) 2 ALT 330
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 21 Rule 69, Order 21 Rule 90
High Courts23 Aug 2012Allowed
Kanche Chandraiah @ Kusala Satyanaran Reddy Vs Jaissingani Chandan and others
Andhra Pradesh High Court · (2013) 2 ACC 263 : (2013) 1 ALT 341
High Courts23 Aug 2012Dismissed
Krishna Reddy and 3 Others Vs State of Andhra Pradesh and Smt. Chinta Shanti Shree
Andhra Pradesh High Court · (2012) 2 ALD(Cri) 698 : (2013) 1 ALT(Cri) 63
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Dowry Prohibition Act, 1961 — Section 6Penal Code, 1860 (IPC) — Section 406, 498A
High Courts23 Aug 2012Allowed
The Depot Manager, A.P. State Road Transport Corporation, Kuppam Depot, Chittoor District Vs The Labour Court, Ananthapur and Another
Andhra Pradesh High Court · (2012) 08 AP CK 0075
Constitution of India, 1950 — Article 2(s), 2A(2)
High Courts23 Aug 2012Dismissed
Mandapaka Narasinga Rao @ Narasinga Rao and Another Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (2012) 2 ALD(Cri) 690 : (2013) 1 ALT(Cri) 25
Penal Code, 1860 (IPC) — Section 323
High Courts23 Aug 2012Dismissed
A. Pochaiah Vs Labour Court-II and 2 others
Andhra Pradesh High Court · (2012) 08 AP CK 0067
High Courts23 Aug 2012Allowed
J. Chinna @ Naresh Kumar and 2 Others Vs The State of A.P. and Yellia
Andhra Pradesh High Court · (2012) 2 ALD(Cri) 686 : (2012) 3 ALT(Cri) 296
Penal Code, 1860 (IPC) — Section 323, 354Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(1)(x), 5