High Courts30 Aug 2012Dismissed
Managing Director, APSRTC and another Vs J. Pullaiah and another
Andhra Pradesh High Court · (2012) 5 ALT 598 : (2013) 2 LLN 318
Industrial Disputes Act, 1947 — Section 10, 17B, 33, 33(2)(b), 33A
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 389 of 1,762
High Courts30 Aug 2012Allowed
Chunduri Srinivasa Rao and Others Vs Akasapu Nageswara Rao and Another Akasapu Nageswara Rao Vs Chunduri Srinivasa Rao and Others
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 326 : (2013) 2 ALT(Cri) 129
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 204, 207, 208, 209Penal Code, 1860 (IPC) — Section 324, 34, 341, 342, 427
High Courts30 Aug 2012Dismissed
Smt. Srugavarapu Rajyalakshmi Vs Employees Provident Fund Organisation, Sub-Regional Office, Visakhapatnam and Another
Andhra Pradesh High Court · (2013) 1 ALD 85 : (2012) 6 ALT 499 : (2013) LabIC 1052
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 17
High Courts30 Aug 2012Dismissed
A. Mohan Reddy Vs The APSRTC Bus Depot, Bheemgal, Nizamabad District
Andhra Pradesh High Court · (2013) 2 ALD 399 : (2013) 3 ALT 238 : (2013) LabIC 928 : (2013) LLR 433
Industrial Disputes Act, 1947 — Section 11A, 2A(2)
High Courts30 Aug 2012Dismissed
R. Srinivasa Reddy Vs The Hon''ble Labour Court-II, Hyderabad and Another
Andhra Pradesh High Court · (2013) 1 ALD 441 : (2013) 2 ALT 586 : (2013) LabIC 749
Constitution of India, 1950 — Article 141, 226, 227Industrial Disputes Act, 1947 — Section 2(A)(2)
High Courts30 Aug 2012Allowed
Sri Lalitha Cotton Ginning Company Vs Superintending Engineer, Operation, A.P. TRANSCO, Kurnool Circle, Kurnool and others
Andhra Pradesh High Court · (2012) 5 ALT 531
Constitution of India, 1950 — Article 14, 19, 21, 300A
High Courts30 Aug 2012Allowed
Velagapudi Babu Rao Vs State of A.P.
Andhra Pradesh High Court · (2012) 3 ALT(Cri) 231
Criminal Procedure Code, 1973 (CrPC) — Section 195(1), 468, 482Penal Code, 1860 (IPC) — Section 147, 188, 195, 341
High Courts30 Aug 2012
Saligrama Tirunarayanacharyulu and Others Vs The Executive Officer, Tirumala Tirupathi Devasthanam, Tirupathi, Chittoor District and Others
Andhra Pradesh High Court · (2013) LabIC 582
High Courts29 Aug 2012Dismissed
Padam Satyanarayana Vs Smt. Ravula Varalakshmi and Others
Andhra Pradesh High Court · (2013) 1 ALD 237 : (2013) 4 ALT 12
Specific Relief Act, 1963 — Section 21, 22, 22(2)
High Courts29 Aug 2012Allowed
K. Nirmala Vs The Revenue Divisional Officer, Ananthapur District and The Tahsildar, Ananthapur Town and Mandal, Ananthapur District
Andhra Pradesh High Court · (2013) 1 ALT 339
High Courts29 Aug 2012Dismissed
Sri. V. Baig Vs Andhra Pradesh State Road Transport Corporation and Others
Andhra Pradesh High Court · (2012) 6 ALT 472
Constitution of India, 1950 — Article 12, 14, 21, 226
High Courts29 Aug 2012Dismissed
Ramaola alias Easthar Bhagyavathi and Others Vs Jacob Nava Maniraja and Others
Andhra Pradesh High Court · (2013) 1 ALT 87
High Courts28 Aug 2012Dismissed
Soorisetti Nooka Raju Vs Visakhapatnam Municipal Corporation
Andhra Pradesh High Court · (2013) 1 ALD 404
Hyderabad Municipal Corporation Act, 1955 — Section 208
High Courts28 Aug 2012Dismissed
Ramakuri Nageswara Rao Vs The State of A.P.
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 234 : (2013) 1 ALT(Cri) 241 : (2013) 1 ALT(Cri) 239
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 498A
High Courts28 Aug 2012Allowed
V. Sivaramakrishna Vs Hindustan Aeronautics Limited and Another
Andhra Pradesh High Court · (2013) 1 ALT 333 : (2013) LabIC 612 : (2013) 1 LLN 437
Constitution of India, 1950 — Article 12, 14
High Courts28 Aug 2012Dismissed
Malichetla Suribabu Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 196 : (2013) 1 ALT(Cri) 222
Penal Code, 1860 (IPC) — Section 302, 307, 309
High Courts27 Aug 2012Allowed
M/s. Associated Biotech and 4 Others Vs The State Government of A.P.
Andhra Pradesh High Court · (2012) 2 ALD(Cri) 807 : (2013) 1 ALT(Cri) 34 : (2013) CriLJ 1069
Drugs and Cosmetics Act, 1940 — Section 16, 17B(d), 18(A), 18(a)(i), 18(B)
High Courts27 Aug 2012Allowed
M/s. Chennakesava Pharmaceuticals, Vijayawada Vs The Commissioner of Income Tax, Vijayawada
Andhra Pradesh High Court · (2012) 349 ITR 196
Income Tax Act, 1922 — Section 23(3)Income Tax Act, 1961 — Section 133A, 139(8), 143(1), 143(3), 143(3)(i)
High Courts27 Aug 2012
Kotla Hari Chakrapani Reddy Vs The State of A.P.
Andhra Pradesh High Court · (2012) 2 ALD(Cri) 675 : (2013) 1 ALT(Cri) 17
Arms Act, 1959 — Section 25(1)(B)(b), 27Criminal Procedure Code, 1973 (CrPC) — Section 161(3), 169, 173, 173(2), 190(1)(b)Explosive Substances Act, 1908 — Section 3, 4, 6
High Courts27 Aug 2012Dismissed
Dr. K. Ramesh Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2012) 2 ALD(Cri) 720 : (2013) 1 ALT(Cri) 24
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 107, 306