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Andhra Pradesh High Court judgments

35,240 judgments · page 387 of 1,762

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High Courts11 Sept 2012Dismissed

V. Suresh Reddy Vs E. Surya Prakash Goud and State

Andhra Pradesh High Court · (2013) 1 ALD(Cri) 116 : (2013) 1 ALT(Cri) 52

Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 192, 200Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts11 Sept 2012Allowed

Sri Vijaya Visakha District Co-operative Milk Producers Vs Andhra Pradesh State Minorities Commission and Syed Habibullah

Andhra Pradesh High Court · (2013) 2 ALD 595 : (2013) 3 ALT 750

Andhra Pradesh State Minorities Commission Act, 1998 — Section 12, 12(d), 2(d), 3, 5
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High Courts10 Sept 2012Allowed

Lakku Veera Vinodh and Others Vs Tirumala Tirupathi Devasthanams and Others Y. Srinivasulu Vs The Chairman, Tirumala Tirupathi Devasthanam Managing Committee, Tirumala Tirupathi Devasthanam, Tirumala, Thirupathi, Chittoor District and Others

Andhra Pradesh High Court · (2013) 2 ALD 33

Constitution of India, 1950 — Article 14, 19(1)(g)Motor Vehicles Act, 1988 — Section 115, 13, 46
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High Courts10 Sept 2012Dismissed

M. Ramachander Rao Vs The Member (Finance), New Delhi and 2 Others

Andhra Pradesh High Court · (2013) 1 ALD 82 : (2012) 6 ALT 493

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High Courts10 Sept 2012Dismissed

Mohd. Ali and Others Vs Government of A.P. and Others

Andhra Pradesh High Court · (2013) 1 ALT 643

Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955 — Section 3, 4, 5, 6, 7
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High Courts10 Sept 2012Allowed

Kola Durga Prasad Vs State of A.P. and Others

Andhra Pradesh High Court · (2013) 3 ALT(Cri) 61

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 151, 94Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 482
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High Courts08 Sept 2012

Indukuri Anil and Others Vs The Commissioner (Appeals) and Others

Andhra Pradesh High Court · (2012) 09 AP CK 0102

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High Courts07 Sept 2012

Sri. Sathya Sai Vruddhashramam Vs District Collector and Another

Andhra Pradesh High Court · (2013) 2 ALD 534

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High Courts07 Sept 2012

Damera Chittemma Vs Special Deputy Collector (Tribal Welfare), Bhadrachalam and others

Andhra Pradesh High Court · (2012) 6 ALT 254

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High Courts07 Sept 2012Dismissed

A. Satyanarayana Vs Divisional Security Commissioner and Others

Andhra Pradesh High Court · (2013) 1 ALD 94 : (2013) 4 ALT 45

Constitution of India, 1950 — Article 14, 16, 226Railway Property (Unlawful Possession) Act, 1966 — Section 3(a)
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High Courts07 Sept 2012

N.S. Sriramrao Vs The A.P. State Road Transport Corporation and Others N. Naveen Kumar and Another Vs Regional Manager, A.P. State Road Transport Corporation, Ranga Reddy Region, MGBS, Hyderabad and Others

Andhra Pradesh High Court · (2013) 1 ALD 181 : (2013) 2 ALT 20

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High Courts07 Sept 2012Allowed

P. Srinivasulu Mudaliar and Others Vs The Sub-Registrar, Renigunta, Chittoor District and Others

Andhra Pradesh High Court · (2013) 1 ALT 345

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 6, 6(c)(1)
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High Courts07 Sept 2012Dismissed

M. Ch. Subba Rao Vs The Depot Manager, APSRTC, Chilakaluripet Depot and Another The Depot Manager, APSRTC, Chilakaluripet Depot, Guntur District Vs M. Ch. Subba Rao and The Labour Court, Guntur

Andhra Pradesh High Court · (2012) 6 ALT 459 : (2013) 136 FLR 637 : (2013) LabIC 881 : (2013) 2 LLJ 542

Evidence Act, 1872 — Section 106Industrial Disputes Act, 1947 — Section 11A, 25F
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High Courts06 Sept 2012Dismissed

Shaik Jhani and Others Vs Registrar, Osmania University

Andhra Pradesh High Court · (2013) 4 ALD 451 : (2013) 4 ALT 102

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High Courts06 Sept 2012

R. Madan Mohan Guptha Vs Mohd. Sharfuddin

Andhra Pradesh High Court · (2013) 3 ALT 440

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A
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High Courts06 Sept 2012

T. Babji Vs The Andhra Pradesh State Road Transport Corporation

Andhra Pradesh High Court · (2013) 3 ALT 245

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High Courts06 Sept 2012

Sri Mohammed Abdul Ahmad Vs Sri Mohammed Abdul Gafoor @ Ahmed, and Another

Andhra Pradesh High Court · (2013) 1 ALD 137 : (2013) 3 ALT 795

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 18 Rule 4
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High Courts06 Sept 2012

Y. Sham Kumar and Others Vs State of A.P. and Another

Andhra Pradesh High Court · (2013) 1 ALD(Cri) 657 : (2013) 1 ALD(Cri) 652 : (2013) 3 ALT(Cri) 40

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 9
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High Courts06 Sept 2012Dismissed

Geetha Chakravarthy Vs State of A.P. and Another

Andhra Pradesh High Court · (2012) 3 ALT(Cri) 225

Penal Code, 1860 (IPC) — Section 498A
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High Courts06 Sept 2012

M/s. Tumbi Enterprises Vs M/s. Taramandal Builders Pvt. Ltd.

Andhra Pradesh High Court · (2012) 6 ALT 421

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 9(3)
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