High Courts06 Sept 2012Allowed
T. Babji Vs APSRTC and Others
Andhra Pradesh High Court · (2013) 2 ALD 115
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 388 of 1,762
High Courts06 Sept 2012Dismissed
H.C.L. Agro Power Limited Vedadri Village, Jaggaiahpet Mandal, Krishna District Vs A.P. State Water, Land and Trees Authority and Others
Andhra Pradesh High Court · (2013) 1 ALT 370 : (2013) 3 EFLT 351
Andhra Pradesh Water Land and Trees Act, 2002 — Section 2, 28, 28(2), 28(5), 29
High Courts05 Sept 2012Dismissed
Sri K.B. Sankara Kumar Vs A.P. Industrial Infrastructure Corporation Ltd Parishrama Bhavan and 2 Others
Andhra Pradesh High Court · (2013) 2 ALD 389 : (2013) 4 ALT 111
Suits Valuation Act, 1887 — Section 11
High Courts04 Sept 2012Allowed
Islamia Educational Society and 2 others Vs Government of Andhra Pradesh and 2 others
Andhra Pradesh High Court · (2012) 09 AP CK 0115
Andhra Pradesh Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Act, 1983 — Section 15, 2(b), 2(e), 3, 5Andhra Pradesh University Act, 1991 — Section 17, 18, 19, 19(12), 5
High Courts04 Sept 2012Allowed
Smt Sajida Begum Vs State Bank of India, SARC Nampally, Hyderabad
Andhra Pradesh High Court · AIR 2013 AP 24
Arbitration and Conciliation Act, 1996 — Section 34, 35Civil Procedure Code, 1908 (CPC) — Section 151Contract Act, 1872 — Section 25
High Courts04 Sept 2012Dismissed
B.R.K. Murthy Vs The State of A.P.
Andhra Pradesh High Court · (2013) CriLJ 1602
Criminal Procedure Code, 1973 (CrPC) — Section 199(2)(4)(B), 428Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 120B, 34, 35, 499, 500
High Courts04 Sept 2012
K. Ravi Sankar Vs The Inspector General of Police, Guntur Range, Guntur and Another
Andhra Pradesh High Court · (2013) 3 ALT 388
Constitution of India, 1950 — Article 226, 342(1)
High Courts04 Sept 2012Dismissed
N. Laxminarayana Goud Vs Bar Council of the State of A.P. and Others
Andhra Pradesh High Court · (2013) 2 ALD 29
Advocates Act, 1961 — Section 35, 35(1), 36, 36B, 48A
High Courts04 Sept 2012
Nimmaka Jaya Raj Vs The Government of Andhra Pradesh and others.
Andhra Pradesh High Court · (2012) 6 ALT 183
Andhra Pradesh Municipal Corporations Act, 1994 — Section 15(2), 6, 9(1A)Andhra Pradesh Municipalities Act, 1965 — Section 2(2a)Andhra Pradesh Panchayat Raj Act, 1994 — Section 143, 143(3), 15, 15(2), 152
High Courts03 Sept 2012Allowed
P. Manjula and Others Vs The Government of A.P., Revenue Department and Others
Andhra Pradesh High Court · (2012) 6 ALT 496
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 3Andhra Pradesh Land Encroachment Act, 1905 — Section 7
High Courts03 Sept 2012Allowed
Gayathri Degree College Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 3 ALD 129 : (2013) 3 ALT 759
Andhra Pradesh Education Act, 1982 — Section 100, 2(31), 20, 20(1), 21
High Courts03 Sept 2012Dismissed
M. Manasa Vs Osmania University and Another
Andhra Pradesh High Court · (2013) 3 ALD 55 : (2013) 4 ALT 63
High Courts31 Aug 2012
R. Rajendran Vs A.J. Yuvaraj Reddy and Another
Andhra Pradesh High Court · (2012) 2 ALD(Cri) 682 : (2012) 3 ALT(Cri) 247
Criminal Procedure Code, 1973 (CrPC) — Section 251, 313Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts31 Aug 2012Dismissed
Papini Ramulu Vs A. Lavanya
Andhra Pradesh High Court · (2012) 6 ALT 471
Evidence Act, 1872 — Section 45
High Courts31 Aug 2012Dismissed
Killadi Vera Naga Prasad Rao Vs The Tadepalligudem Municipality and Others
Andhra Pradesh High Court · (2012) 08 AP CK 0101
High Courts31 Aug 2012Dismissed
Angati Tatayya Vs Vakada Sanyasirao
Andhra Pradesh High Court · (2012) 6 ALT 450
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts31 Aug 2012Allowed
V. Jyothi Vs M/s. Pioneer Builders, Road No. 2, Banjara Hills, Hyderabad and Another
Andhra Pradesh High Court · (2013) 1 ALD 695
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5Insurance Act, 1938 — Section 65(V)(B)Penal Code, 1860 (IPC) — Section 304A, 337
High Courts31 Aug 2012Allowed
A.P. Transco Vs Y. Appa Rao
Andhra Pradesh High Court · (2013) 2 ALT 442 : (2013) LabIC 1357
Constitution of India, 1950 — Article 14
High Courts31 Aug 2012Dismissed
Kantrapally Durgaiah Vs P. Suryanarayana Raju and Another
Andhra Pradesh High Court · (2013) 1 ACC 596
Workmens Compensation Act, 1923 — Section 4, 4A
High Courts30 Aug 2012Dismissed
Sri Mappillai Vinayagar Spinning Mills Ltd. and 4 Others Vs State of P.A. and Another
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 144 : (2013) 1 ALT(Cri) 199
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420