High Courts13 Sept 2012
Rachabthuni Krishna Murthy Vs Rachabthuni Umasutam and Others
Andhra Pradesh High Court · (2013) 1 ALT 425
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 386 of 1,762
High Courts13 Sept 2012
Jonnalagadda Ravi Sankar Vs Jakka Rama Krishna Rao and Another
Andhra Pradesh High Court · (2013) 1 ALD 213 : (2013) 3 ALT 798
Evidence Act, 1872 — Section 45
High Courts13 Sept 2012Dismissed
Bajaj Allianz General Insurance Company Limited Vs Smt. Shaik Hydun @ Vahidun and 7 others
Andhra Pradesh High Court · (2013) 1 ALD 601 : (2013) 137 FLR 531
High Courts13 Sept 2012
Pillala Chennakesavulu Vs Pillala Reddikumar and Another
Andhra Pradesh High Court · (2013) 1 ALD 219 : (2013) 3 ALT 741
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts13 Sept 2012
Palikuru Middela Obula Reddy Vs Vallepu Santhamma and Others
Andhra Pradesh High Court · (2013) 2 ALT 805
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 10, 151
High Courts13 Sept 2012Allowed
Ramulu and Others Vs Smt. Sumitra Bai (died) and Others
Andhra Pradesh High Court · (2013) 1 ALD 215 : (2013) 3 ALT 614
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 38B, 38E, 38E(2), 90
High Courts13 Sept 2012Dismissed
P. Hanumantha Rao (Died) Per L.Rs. and Others Vs P. Satyanarayana (Died) Per L.Rs. and Another
Andhra Pradesh High Court · (2013) 1 ALD 108
High Courts13 Sept 2012
Smt. R. Latha Vs G. Narayana and Others
Andhra Pradesh High Court · (2012) 6 ALT 485
High Courts12 Sept 2012Allowed
Smt. Ch. Padmavathi Vs Ch. Sai Babu
Andhra Pradesh High Court · (2013) 1 ALD 165 : (2013) 2 ALT 634 : (2013) 2 DMC 557
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 1 Rule 3, Order 1 Rule 5Hindu Marriage Act, 1955 — Section 11, 13, 13(1)(i), 13(2), 5(i)Penal Code, 1860 (IPC) — Section 326, 34, 420, 448, 497
High Courts12 Sept 2012Dismissed
Smt. Y. Kanaka Durga Vs The A.P. Tribal Welfare Residential Educational Institutions Society, Hyderabad and Others
Andhra Pradesh High Court · (2012) 09 AP CK 0073
High Courts12 Sept 2012Dismissed
M/s. India Finlease Securities Limited, Chennai Vs Indian Overseas Bank and others
Andhra Pradesh High Court · AIR 2013 AP 10 : (2012) 6 ALT 424 : (2013) 2 BC 289 : (2013) 112 CLA 248
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92, Order 21 Rule 94, 65Constitution of India, 1950 — Article 14, 21, 226Transfer of Property Act, 1882 — Section 5, 54
High Courts12 Sept 2012
Gangula Narasimha and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 3 ALD 179 : (2013) 2 ALT 171
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 102, 19, 37A, 38A, 38EConstitution of India, 1950 — Article 252Trusts Act, 1882 — Section 1, 34, 49, 63
High Courts12 Sept 2012
M.V. Ramanaiah and 2 Others Vs A.P. Secretariat Employees Mutually Aided Cooperative Housing Society Ltd., Hyderabad and 5 Others
Andhra Pradesh High Court · (2013) 1 ALD 242 : (2013) 3 ALT 298
Andhra Pradesh Mutually Aided Co-operative Societies Act, 1995 — Section 23(3), 23(3), 28, 29, 29(2)
High Courts12 Sept 2012
M/S Prakash Arts Vs The Director General of Police, Lakdikapool, Hyderabad and Others
Andhra Pradesh High Court · (2013) 2 ALD 517 : (2013) 3 ALT 177
Constitution of India, 1950 — Article 12, 14, 226
High Courts12 Sept 2012Allowed
Sri. P. Ramanujayya, Attendent, Sri. Y.N. College, Narsapur, West Godavari District and 3 Others Vs The Government of Andhra Pradesh and 3 Others
Andhra Pradesh High Court · (2013) 4 ALD 701
High Courts12 Sept 2012Dismissed
Mohd. Arif Ali Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 3 ALD 29 : (2013) 5 ALT 82
Constitution of India, 1950 — Article 14, 16, 226, 39(d)
High Courts11 Sept 2012
S. Daisy Sunanda Vs Nizam''s Institute of Medical Sciences, Hyderabad and Another
Andhra Pradesh High Court · (2013) 1 ALD 278 : (2013) 2 ALT 633
High Courts11 Sept 2012Dismissed
State of Andhra Pradesh Vs K. Raghu Rama Krishna Raju
Andhra Pradesh High Court · (2012) 3 ALT(Cri) 81
Constitution of India, 1950 — Article 20, 226Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts11 Sept 2012Dismissed
Davuluri Malyadri and Another Vs The Collector and District Election Authority, Prakasam District, Ongole and Eleven Others
Andhra Pradesh High Court · (2013) 1 ALT 207
Andhra Pradesh Co-operative Societies Act, 1964 — Section 31, 32(7)(a), 61(3), 61(3), 61(4)Constitution of India, 1950 — Article 226
High Courts11 Sept 2012Allowed
G. Raja Reddy, Died per LRs And 5 others Vs The Chairman and Managing Director, AP Transco, Vidyut Soudha, Hyderabad And 3 others
Andhra Pradesh High Court · (2013) 2 ALD 682 : (2013) 5 ALT 14
Electricity (Supply) Act, 1948 — Section 5