High Courts17 Sept 2012
Mrs. G. Vanaja G. Shivajothi Vs Mrs. V. Bhanumati and others
Andhra Pradesh High Court · (2012) 6 ALT 309
Hyderabad Municipal Corporation Act, 1955 — Section 80
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 385 of 1,762
High Courts14 Sept 2012Allowed
United India Insurance Co. Ltd. Vs Mohd. Hussain and Others
Andhra Pradesh High Court · (2013) 2 ALD 46 : (2013) 3 ALT 47
High Courts14 Sept 2012
Md. Gulam Mohammed Vs The Regional Manager, APSRTC, Hyderabad and Others
Andhra Pradesh High Court · (2013) 1 ALD 501 : (2013) 2 ALT 595 : (2013) LabIC 715
High Courts14 Sept 2012Dismissed
Takkarsu Jyothir Mayi Rao Vs Kusam Rajamouli and The State Poli Radhakrishnaiah Vs The State of A.P. and Mopuri Tirumala Reddy
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 13 : (2013) 1 ALT(Cri) 86
Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 114, 114(e)General Clauses Act, 1897 — Section 27
High Courts14 Sept 2012
Kalakoti Siva Reddy and Others Vs The District Collector, Krishna at Machilipatnam and Others
Andhra Pradesh High Court · (2013) 2 ALD 312 : (2013) 1 ALT 138
Constitution of India, 1950 — Article 300ALand Acquisition Act, 1894 — Section 11A, 17, 17(1), 4(1), 5AMaharashtra Regional and Town Planning Act, 1966 — Section 125, 126, 128, 129
High Courts14 Sept 2012Dismissed
R. Shankaraiah Vs The Managing Director, APSRTC, Musheerabad, Hyderabad and 3 Others
Andhra Pradesh High Court · (2013) 1 ALD 546 : (2013) 1 ALT 48 : (2012) 135 FLR 1025 : (2013) 2 LLJ 221 : (2013) LLR 751
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 304A, 337, 338Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 47
High Courts14 Sept 2012
Muram Mohan Vs Gundumogula Venkata Rama Rao and Another
Andhra Pradesh High Court · (2013) 1 ALD 41 : (2012) 6 ALT 369
Motor Vehicles Act, 1988 — Section 140, 147, 147(1)(b)(1), 166, 2(13)
High Courts14 Sept 2012Allowed
Mohd. Quader Ali Vs A.P. Transco Ltd. and Others
Andhra Pradesh High Court · (2013) 1 ALD 162
Andhra Pradesh Electricity Reforms Act, 1998 — Section 23
High Courts14 Sept 2012Allowed
Bojja Subba Rao Vs The Government of Andhra Pradesh and others
Andhra Pradesh High Court · (2013) 3 ALD 171 : (2013) 4 ALT 598 : (2013) LabIC 700
Civil Procedure Code, 1908 (CPC) — Section 11Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2A, 7, 7A
High Courts14 Sept 2012Dismissed
C. Venkataratnam Vs The Deputy General Manager, State Bank of Hyderabad Varakantam Compelx, Kachiguda, Hyderabad and others
Andhra Pradesh High Court · (2013) 1 ALD 765 : (2013) 2 ALT 562 : (2013) LabIC 788
Penal Code, 1860 (IPC) — Section 409
High Courts14 Sept 2012Allowed
B. Vasudeva Chary and Others Vs K. Mohan Reddy and Another
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 659 : (2013) 1 ALT(Cri) 268
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 197, 482Penal Code, 1860 (IPC) — Section 186, 332, 34, 506
High Courts14 Sept 2012Allowed
G. Amrutha Rao and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 1 ALD 570 : (2013) 1 ALT 267
Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 172, 25Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 3, 4A
High Courts13 Sept 2012Dismissed
The Secretary, Siddhartha Academy of General and Technical Education, Vijayawada and Another Vs The Appellate Authority under the A.P. Payment of Gratuity Rules, 1972 And the Deputy Commissioner of Labour, Eluru, W.G. District and two Others
Andhra Pradesh High Court · (2013) 2 ALD 279 : (2013) 4 ALT 83
Industrial Disputes Act, 1947 — Section 17BPayment of Gratuity Act, 1972 — Section 1, 1(3)(c), 15, 4, 5
High Courts13 Sept 2012
Dangu @ Kadamenda Yellaiah and Others Vs Ch. Sridhar Reddy and Another
Andhra Pradesh High Court · (2013) 1 ALT 461
Evidence Act, 1872 — Section 63Registration Act, 1908 — Section 49
High Courts13 Sept 2012Dismissed
L. Rajendra Naidu Vs A.K. Dass
Andhra Pradesh High Court · (2013) 1 ALD 59 : (2013) 2 ALT 121
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, 115, 60(1)
High Courts13 Sept 2012Dismissed
Dr. B. Devadas Vs The Chairman-cum-Managing Director, National Mineral Development Corporation Limited, Castle Hills, Masab Tank, Hyderabad
Andhra Pradesh High Court · (2013) 1 ALD 252 : (2013) 2 ALT 625 : (2013) 2 ALT 620 : (2013) LabIC 649
Constitution of India, 1950 — Article 14, 226
High Courts13 Sept 2012Allowed
A. Vidyadhar Rao and five Others Vs KVS Narayana Rao and Another
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 416 : (2013) 2 ALT(Cri) 182
Criminal Procedure Code, 1973 (CrPC) — Section 190, 200, 202, 482Penal Code, 1860 (IPC) — Section 147, 148, 395, 406, 420
High Courts13 Sept 2012
P. Dharma Rao Vs Sunkari Indira Das
Andhra Pradesh High Court · (2013) 1 ALT 429
Transfer of Property Act, 1882 — Section 106
High Courts13 Sept 2012Allowed
Gudur Seetharam (died) Per LR Gudur Venu Vs Pathipaka Sudharshan
Andhra Pradesh High Court · (2013) 1 ALT 440
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10A, Order 7 Rule 10A(1)Constitution of India, 1950 — Article 227
High Courts13 Sept 2012Dismissed
State of A.P. Vs Hindustan Cables Ltd.
Andhra Pradesh High Court · (2013) 57 VST 284
Central Sales Tax Act, 1956 — Section 10, 9(2A), 9A