COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 383 of 1,762

High Courts28 Sept 2012Allowed

Yellapu Atchayyamma (Died), Yellapu Tulasidas and Yellapu Bhavan Sankarjee Vs Karri Ramu, Lanka Appala Patrudu and Yellapu Brahmaji Rao

Andhra Pradesh High Court · (2013) 2 ALD 59 : (2013) 2 ALT 788

Specific Relief Act, 1963 — Section 16(c)

High Courts27 Sept 2012Allowed

Banka Kanaka Rao Vs Kandregula Sanjeev Kumar and Others

Andhra Pradesh High Court · (2012) 6 ALT 627

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 9

High Courts27 Sept 2012

Nemuri Lakshminarayana Vs K. Pushpalatha and Another

Andhra Pradesh High Court · (2013) 1 ALD 300 : (2012) 6 ALT 289

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Limitation Act, 1963 — Section 3

High Courts27 Sept 2012

V. Hanumantha Reddy Vs Assistant Director (Admn.) Directorate General, CRPF, New Delhi and Others

Andhra Pradesh High Court · (2013) 1 ALT 24

High Courts27 Sept 2012Dismissed

Saleem Pasha and others Vs The Assistant Commissioner of Endowments, Karimnagar and Sri Venugopala Swamy Temple, Challur Village, Veenavanka Mandal, Karimnagar District

Andhra Pradesh High Court · (2013) 1 ALD 447 : (2013) 2 ALT 446

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 43, 83

High Courts27 Sept 2012Dismissed

Burra Venkatswamy Goud and Others Vs The District Collector, Ranga Reddy District at Lakdikapool, Hyderabad and Others

Andhra Pradesh High Court · (2013) 1 ALD 172

High Courts27 Sept 2012Allowed

Bathula Ravi Kumar Reddy Vs Shaik Masthan Vali

Andhra Pradesh High Court · (2013) 1 ALD 103 : (2013) 2 ALT 68

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, Order 21 Rule 38

High Courts27 Sept 2012Allowed

Chityal Gundameede Ramalakshmamma Vs Ediga Rangamma and 6 Others

Andhra Pradesh High Court · (2012) 6 ALT 539

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10AEvidence Act, 1872 — Section 45, 73

High Courts27 Sept 2012Allowed

Ponnapoola Seetha Ramaiah Vs Sanagala Sreenivasulu

Andhra Pradesh High Court · (2012) 6 ALT 549

High Courts27 Sept 2012Dismissed

Commissioner of Income Tax Vs Peninsular Investment Ltd.

Andhra Pradesh High Court · (2013) 213 TAXMAN 327

Income Tax Act, 1961 — Section 115JB, 143(1), 143(2), 260A, 28Reserve Bank of India Act, 1934 — Section 45I(c)

High Courts27 Sept 2012Dismissed

Tangudu Venkata Rao Vs Depot Manager, APSRTC and Another

Andhra Pradesh High Court · (2013) 1 ALD 689 : (2013) 5 ALT 95

Industrial Disputes Act, 1947 — Section 2A(2)

High Courts27 Sept 2012

Ponnuri Venkata Sai Sivananda Prabhu Vs Popuri Sunitha and Others

Andhra Pradesh High Court · (2012) 6 ALT 537

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 4

High Courts26 Sept 2012Dismissed

Pulipadu Fishermen Co-Operative Society Limited Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2013) 2 ALT 347

Andhra Pradesh Farmers Management of Irrigation Systems Act, 1997 — Section 3

High Courts26 Sept 2012Dismissed

K. Ganesh Vs Regional Manager, APSRTC and Others

Andhra Pradesh High Court · (2013) 1 ALD 121 : (2013) 2 ALT 34

High Courts26 Sept 2012Allowed

Smt. V. Manjula and Others Vs The Mandal Revenue Officer, Maklur Mandal and Others

Andhra Pradesh High Court · (2013) 1 ALT 473

Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 5A, 5B

High Courts26 Sept 2012Dismissed

New India Assurance Company Ltd. and Another Vs Anna Ramprasad and Another

Andhra Pradesh High Court · (2013) 2 ALD 366 : (2013) 1 ALT 647

Motor Vehicles Act, 1988 — Section 166

High Courts25 Sept 2012

Padala Pentaiah Vs The Joint Collector-I, R.R. District at Lakdikapul, Hyderabad and Others

Andhra Pradesh High Court · (2013) 2 ALD 262 : (2013) 1 ALT 384

Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 32, 32(1), 38(e), 40, 40(2)Constitution of India, 1950 — Article 141

High Courts25 Sept 2012

K.A. Gani Vs The Andhra Pradesh State Road Transport Corporation and Others

Andhra Pradesh High Court · (2013) 2 ALD 69 : (2013) 4 ALT 121 : (2013) LabIC 713

Penal Code, 1860 (IPC) — Section 304A, 337

High Courts25 Sept 2012

Deepika Chit Fund Pvt. Ltd. Vs The Secretary, Home Department, Secretariat, Hyderabad

Andhra Pradesh High Court · (2012) 09 AP CK 0107

Companies Act, 1956 — Section 2(1A), 2(29), 2(50), 391, 391(1)

High Courts25 Sept 2012

Secunderabad Cantonment Board Vs A. Susheel Kumar

Andhra Pradesh High Court · (2013) 4 ALD 275 : (2013) 4 ALT 196

Cantonments Act, 2006 — Section 248, 248(1)