COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 382 of 1,762

High Courts04 Oct 2012Allowed

Medi Koteswara Prasad Vs Medi Manemma and others

Andhra Pradesh High Court · (2013) 1 ALD(Cri) 147 : (2013) 2 ALT(Cri) 324

Criminal Procedure Code, 1973 (CrPC) — Section 482Protection of Women From Domestic Violence Act, 2005 — Section 10(1)(i)(ix)(x), 12, 19, 2, 2(a)

Read judgment

High Courts04 Oct 2012Allowed

Nanduri Ramakrishna and another Vs Penakati Narasimha Murthy @ Avatharam

Andhra Pradesh High Court · AIR 2013 AP 73 : (2013) 1 ALD 144 : (2013) 1 ALT 708

Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 138

Read judgment

High Courts03 Oct 2012

Sri Mallisetti Venkateswara Rao and Smt. Mallisetti Satyavani Rao Vs The Chief Commissioner of Land Administration, Andhra Pradesh, Hyderabad and Others

Andhra Pradesh High Court · (2013) 2 ALD 408 : (2013) 3 ALT 31

Read judgment

High Courts03 Oct 2012Allowed

Doddapaneni Umamaheswar Rao and Others Vs Navuru Gopal Reddy and Another

Andhra Pradesh High Court · (2013) 1 ALD(Cri) 353

Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Penal Code, 1860 (IPC) — Section 147, 148, 188, 427, 447

Read judgment

High Courts03 Oct 2012

M/s. Ganesh Cotton Traders, Guntur Vs The General Manager, UCO Bank, Kolkata and Others

Andhra Pradesh High Court · (2013) 1 ALT 463

Constitution of India, 1950 — Article 19, 21Contract Act, 1872 — Section 72Negotiable Instruments Act, 1881 (NI) — Section 138

Read judgment

High Courts03 Oct 2012Dismissed

Andhra Pradesh State Road Transport Corporation, Musheerabad, Hyderabad and three Others Vs Mr. B. Samuel

Andhra Pradesh High Court · (2013) 1 ALD 47 : (2013) 2 ALT 128 : (2013) 1 LLJ 734

Industrial Disputes Act, 1947 — Section 12, 33, 33(2), 33(3), 33(4)

Read judgment

High Courts03 Oct 2012Dismissed

Yeturu Sirish Reddy Vs Sri. P. Patahya Naik and 2 Others

Andhra Pradesh High Court · (2013) 1 ALD 509 : (2013) 2 ALT 598

Andhra Pradesh Co-operative Societies Act, 1964 — Section 120, 31, 61(3)Civil Procedure Code, 1908 (CPC) — Order 7 Rule 6, 151

Read judgment

High Courts03 Oct 2012Allowed

T. Venkata Ramanaiah Vs The Government of Andhra Pradesh and 5 Others

Andhra Pradesh High Court · (2012) 10 AP CK 0031

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 43, 6, 6(c)

Read judgment

High Courts03 Oct 2012Dismissed

M/s. Fizikem Laboratories Pvt. Ltd. and Another Vs The Drugs Inspector and Another

Andhra Pradesh High Court · (2012) 2 ALD 937 : (2012) 2 ALD(Cri) 937 : (2013) 1 ALT(Cri) 128

Criminal Procedure Code, 1973 (CrPC) — Section 482Drugs and Cosmetics Act, 1940 — Section 17(b), 17(B)(d), 18(a), 18(a)(i), 18(c)

Read judgment

High Courts03 Oct 2012Dismissed

Raghavendra Prestress Products Private Limited Vs Commissioner of Commercial Taxes, Andhra Pradesh, Hyderabad, Commercial Tax Officer No. II, Adoni, Kurnool District and Assistant Commissioner (CT) LTU O/o the Deputy Commissioner (CT), Kurnool

Andhra Pradesh High Court · (2012) 56 VST 513

Constitution of India, 1950 — Article 226, 32Contract Act, 1872 — Section 72

Read judgment

High Courts01 Oct 2012

Gumpenapalli Sulochana Vs The Tahsildar, Burgamaphad, Khammam District and others

Andhra Pradesh High Court · (2013) 1 ALD 119 : (2013) 2 ALT 123

Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 9Constitution of India, 1950 — Article 226

Read judgment

High Courts01 Oct 2012Dismissed

Indian Telecom Service Association, AP Chapter and Another Vs Union of India and 7 Others

Andhra Pradesh High Court · (2013) 1 ALD 178 : (2013) 2 ALT 118

Administrative Tribunals Act, 1985 — Section 19, 25Constitution of India, 1950 — Article 14

Read judgment

High Courts01 Oct 2012Allowed

Ravuri Raghava Rao Vs Kandukur Municipality and Another

Andhra Pradesh High Court · (2013) 1 ALD 116 : (2013) 3 ALT 518

Read judgment

High Courts01 Oct 2012Dismissed

State of A.P. and Others Vs B. Ranga Reddy and Others

Andhra Pradesh High Court · (2013) 2 ALD 544 : (2013) 1 ALT 556

Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 14 Rule 1, Order 14 Rule 2, Order 2 Rule 2, Order 20 Rule 5Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 145

Read judgment

High Courts01 Oct 2012Allowed

Yerragogu Mrutyunjaya Rao Vs Marni Kumara Veeraswamy and others

Andhra Pradesh High Court · (2012) 6 ALT 353

Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 14 Rule 1(5), Order 41 Rule 23Contract Act, 1872 — Section 51, 52Specific Relief Act, 1963 — Section 16(c)

Read judgment

High Courts01 Oct 2012

Radhe Shyam Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2013) 1 ALD 109 : (2013) 3 ALT 102

Read judgment

High Courts28 Sept 2012Dismissed

Assistant Provident Fund Commissioner, Visakhapatnam Vs Employees Provident Fund Appellate Tribunal and Another

Andhra Pradesh High Court · (2013) 1 ALD 87 : (2013) 2 ALT 61 : (2013) 136 FLR 818 : (2013) 2 LLJ 82 : (2013) LLR 437

Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 17, 7A, 7IForeign Exchange Regulation Act, 1973 — Section 54

Read judgment

High Courts28 Sept 2012Dismissed

The Taj Mahal Hotel Vs Sri Madvesh Acharya Sri Madvesh Acharya Vs The Taj Mahal Hotel

Andhra Pradesh High Court · (2013) 1 ALT 447 : (2013) 1 LLJ 651

Industrial Disputes Act, 1947 — Section 2A, 2A(2)

Read judgment

High Courts28 Sept 2012Dismissed

M/s. Sri Virupaksha Electricals Pvt. Ltd. Vs The Superintendent Engineer, TL and SS/Metro Circle, Erragadda, Hyderabad and Others

Andhra Pradesh High Court · (2013) 2 ALT 360

Read judgment

High Courts28 Sept 2012Dismissed

D.V.S. Jaganmohan Rao Vs Indian Oil Corporation Limited and Others

Andhra Pradesh High Court · (2013) 4 ALD 15 : (2013) 3 ALT 2

Read judgment