High Courts09 Oct 2012Allowed
R. Sandhya Reddy Vs Sub-Collector (FAC) and Others
Andhra Pradesh High Court · (2013) 2 ALD 77 : (2013) 2 ALT 787
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 380 of 1,762
High Courts08 Oct 2012Allowed
Badavath Janna Bai Vs Afsari Begum and Another
Andhra Pradesh High Court · (2013) 2 ALT 362
Motor Vehicles Act, 1988 — Section 181, 3Penal Code, 1860 (IPC) — Section 337, 338
High Courts08 Oct 2012
V. Nagaraju and Others Vs Kadapa Municipal Corporation and Others
Andhra Pradesh High Court · (2013) 4 ALT 615
Hyderabad Municipal Corporation Act, 1955 — Article 14, 19, 21
High Courts08 Oct 2012Allowed
G. Kalyan Sudheer Vs The Labour Enforcement Officer (Central), Govt. of India and Another
Andhra Pradesh High Court · (2013) 136 FLR 635 : (2013) LLR 151
Contract Labour (Regulation and Abolition) Act, 1970 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts08 Oct 2012Dismissed
S.M. Rajeshwar Rao Vs Union of India and Others
Andhra Pradesh High Court · (2013) 1 ALT 351
All India Services Act, 1951 — Section 3(1)Constitution of India, 1950 — Article 14, 19, 19(1)
High Courts08 Oct 2012Allowed
Bandi Jayachandra Reddy Vs District Collector and Another
Andhra Pradesh High Court · (2013) 1 ALD 115 : (2013) 3 ALT 619
High Courts08 Oct 2012Allowed
B. Gopal Reddy Vs A.P. Transco and Others
Andhra Pradesh High Court · AIR 2013 AP 71 : (2013) 2 ALD 527 : (2013) 2 ALT 723
High Courts08 Oct 2012Allowed
K. Emanuel Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 425 : (2013) 2 ALT(Cri) 228
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 468, 471
High Courts08 Oct 2012Allowed
N. Ashok Kumar Vs Andhra Pradesh Housing Board
Andhra Pradesh High Court · (2013) 2 ALD 671 : (2013) 3 ALT 691
Constitution of India, 1950 — Article 142, 226, 227
High Courts05 Oct 2012Dismissed
V. Venkateswar Rao (V.V. Rao) Vs The Government of Andhra Pradesh, General Administration Department and others
Andhra Pradesh High Court · (2013) 1 ALT 276
Constitution of India, 1950 — Article 163, 163(3), 166(3), 17, 171Criminal Procedure Code, 1973 (CrPC) — Section 197Representation of the People Act, 1950 — Section 6
High Courts05 Oct 2012Dismissed
The National Insurance Co. Ltd. Vs Vempada Ramu and Another
Andhra Pradesh High Court · (2013) 1 ALD 432
Motor Vehicles Act, 1988 — Section 163A
High Courts05 Oct 2012Dismissed
M/s. JMC Products (India) Ltd. Vs Bhagyanagar Infrastructure Ltd.
Andhra Pradesh High Court · (2012) 10 AP CK 0117
Companies Act, 1956 — Section 433, 433(e), 433(f), 434(1), 434(1)(a)Contract Act, 1872 — Section 62Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts05 Oct 2012Dismissed
Director-HR, Ushodaya Enterprises Pvt. Ltd. Vs Dy. Secy to Govt., State of A.P., Hyd and 4 others
Andhra Pradesh High Court · (2013) 2 ALT 400 : (2013) 1 LLJ 338
Industrial Disputes Act, 1947 — Section 10, 10(1), 10(1)(d), 12, 2
High Courts05 Oct 2012Dismissed
M. Narasimha Reddy and Another Vs The Management, A.P. Dairy Development Co-Operative Federation Ltd, Lalapet, Hyderabad and Another
Andhra Pradesh High Court · (2012) 6 ALT 249 : (2013) 136 FLR 109 : (2013) LabIC 886 : (2013) 1 LLN 99
Industrial Disputes Act, 1947 — Section 10, 25F, 33C(2)
High Courts05 Oct 2012Dismissed
E. Sai Ram and Others Vs Union of India and Others
Andhra Pradesh High Court · (2013) 2 ALD 678
High Courts05 Oct 2012
Ajay Kumar Gupta Dochania Vs M/s. Bhagyanagar Silk Mills Pvt. Ltd, a Private Limited Company and another
Andhra Pradesh High Court · (2013) 115 CLA 123 : (2013) 178 CompCas 135 : (2013) 3 CompLJ 561
Companies Act, 1956 — Section 13, 13(1), 13(1)(c), 13(1)(d), 13(1)(d)(i)
High Courts05 Oct 2012
State Bank of Hyderabad, MSME Branch, Warangal Vs The Tahsildar, Hanamkonda Mandal, Warangal District and others
Andhra Pradesh High Court · (2013) 1 ALD 333 : (2013) 4 ALT 51
Andhra Pradesh Revenue Recovery Act, 1864 — Section 17, 22, 35, 36, 42
High Courts05 Oct 2012Dismissed
T. Satyanarayana Vs Y. Lakshma Reddy @ Lachi Reddy and 6 others
Andhra Pradesh High Court · AIR 2013 AP 47 : (2013) 1 ALT 64
High Courts05 Oct 2012Allowed
M/s. Air India Limited (formerly National Aviation Company of India Limited) and Another Vs S.P.D. Sudhakar
Andhra Pradesh High Court · (2013) 1 ALD 280 : (2013) 4 ALT 68 : (2013) LabIC 1230
Air Corporations (Transfer of Undertakings and Repeal) Act, 1994 — Section 11, 8Air Corporations Act, 1953 — Section 42(2)(b), 45, 45(2)(b)Companies Act, 1956 — Section 630
High Courts05 Oct 2012Dismissed
National Insurance Co. Ltd. Vs Vempada Ramu and Others
Andhra Pradesh High Court · (2013) 1 ALT 165
Motor Vehicles Act, 1988 — Section 163A