COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 379 of 1,762

High Courts16 Oct 2012Allowed

G. Janardhan Vs The Depot Manager, A.P. State Road Transport Corporation, Karimnagar-I Depot, Karimnagar and others

Andhra Pradesh High Court · (2013) 1 ALD 679 : (2013) 2 ALT 270

Penal Code, 1860 (IPC) — Section 419, 420, 468, 471

High Courts15 Oct 2012

Chanda Narender Vs The Registrar, Osmania University, Hyderabad and another

Andhra Pradesh High Court · (2013) 2 ALD 593 : (2013) 2 ALT 641

High Courts15 Oct 2012Allowed

M/s. SBQ Steels Limited Vs The Commissioner of Customs, Central Excise and Service Tax, Guntur Commissionerate, Kannavarithota, Guntur-522004

Andhra Pradesh High Court · (2013) 2 ALD 158

Constitution of India, 1950 — Article 226

High Courts13 Oct 2012Dismissed

Chippa Raghuramulu and Others Vs Joint Collector, Hyderabad and Others

Andhra Pradesh High Court · (2013) 1 ALD 377

Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 14(1), 15, 17, 2(1)(v), 21(3)

High Courts12 Oct 2012

Sri M.A.V. Raghavacharyulu Vs The District Collector and others

Andhra Pradesh High Court · (2013) 1 ALD 105 : (2013) 1 ALT 184

Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 7, 9

High Courts12 Oct 2012Dismissed

Alladi Narasimha Rao and Others Vs M/s. Core Tree Solutions Private Limited, AC Guards, Hyderabad and Another

Andhra Pradesh High Court · (2013) 1 ALD(Cri) 1 : (2013) ALLMR(Cri) 178 : (2013) 2 ALT(Cri) 299 : (2013) 2 BC 494 : (2013) CriLJ 1046

Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 138, 141, 3Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 141

High Courts12 Oct 2012Dismissed

N. Gurucharanam Vs The State of Andhra Pradesh and Another

Andhra Pradesh High Court · (2013) 1 ALD(Cri) 188 : (2013) 2 ALT(Cri) 310 : (2013) CriLJ 1061

Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 156(3), 157, 158Evidence Act, 1872 — Section 41, 42, 43Penal Code, 1860 (IPC) — Section 406, 409, 417, 418, 419

High Courts12 Oct 2012Allowed

A.B.V. Reddy Vs The Deputy General Manager and Disciplinary Authority, Syndicate Bank, Pioneer House, Zonal Office, Somajiguda, Hyderabad and Another

Andhra Pradesh High Court · (2013) 2 ALD 170 : (2013) 2 ALT 454 : (2013) LabIC 498

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 201, 380, 420, 468, 471

High Courts12 Oct 2012Dismissed

K. Gopidhar Vs G. Ramesh and another

Andhra Pradesh High Court · (2013) 1 ALT(Cri) 79

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142

High Courts11 Oct 2012Allowed

Shaik Mahaboob Basha and Another Vs State of A.P. and Another

Andhra Pradesh High Court · (2013) 1 ALT(Cri) 179

Penal Code, 1860 (IPC) — Section 415, 420, 471

High Courts11 Oct 2012

K. Anji Reddy Vs Asha Jyothi Reddy and Others

Andhra Pradesh High Court · (2013) 1 ALD 258 : (2013) 1 ALT 245

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

High Courts11 Oct 2012Allowed

Immadisetty Nagarathnamma (died) and Others Vs Gostu Prameelamma

Andhra Pradesh High Court · (2013) 1 ALD 140 : (2013) 1 ALT 272

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2)(i), 10(2)(v), 10(2)(vi), 10(3)(iii), 9(3)

High Courts10 Oct 2012Allowed

Chairman and Managing Director, Southern Power Distribution Company of A.P. and Others Vs Sudalagunta Sugars Ltd.

Andhra Pradesh High Court · (2013) 1 ALD 395

Electricity Act, 2003 — Section 2, 2(12), 2(28), 2(29), 2(30)

High Courts10 Oct 2012Dismissed

P. Satyanarayana Vs State

Andhra Pradesh High Court · (2013) 1 ALD(Cri) 346 : (2013) 2 ALT(Cri) 81 : (2013) 2 ALT(Cri) 77

Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(1)(d)(ii), 13(2), 7

High Courts10 Oct 2012Allowed

Chairman and Managing Director, Southern Power Distribution Company of A.P. Tirupati and others Vs Sudalagunta Sugars Limited

Andhra Pradesh High Court · AIR 2013 AP 1 : (2012) 6 ALT 782

Electricity Act, 2003 — Section 2, 2(12), 2(28), 2(29), 2(30)

High Courts10 Oct 2012

Cherukumalli Sankara Rao and Y. Srinivas Rao Vs Koteru Veeramma Reddy

Andhra Pradesh High Court · (2013) 1 ALD 161 : (2013) 3 ALT 6

High Courts09 Oct 2012Dismissed

A.P. State Road Transport Corporation and Another Vs E. Kanakaiah

Andhra Pradesh High Court · (2012) 10 AP CK 0101

High Courts09 Oct 2012Allowed

M/s. Trimex Industries Limited Vs The A.P. Mineral Development Corporation Ltd.

Andhra Pradesh High Court · (2013) 2 ALD 320 : (2013) 1 ALT 393

Constitution of India, 1950 — Article 226, 32

High Courts09 Oct 2012Dismissed

Md. Sultan Vs Andhra Pradesh State Road Transport Corporation and Others

Andhra Pradesh High Court · (2013) 2 ALT 617

Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 47, 47(1)

High Courts09 Oct 2012

In Re: Bula Yedukondalu

Andhra Pradesh High Court · (2013) 1 ALD 221 : (2013) 2 ALT 644

Family Courts Act, 1984 — Section 7