COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 377 of 1,762

High Courts30 Oct 2012Allowed

Doddapaneni Umamaheswar Rao and Others Vs Navuru Gopal Reddy and Another

Andhra Pradesh High Court · (2013) 2 ALT(Cri) 74

Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Penal Code, 1860 (IPC) — Section 147, 148, 188, 427, 447

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High Courts30 Oct 2012Allowed

Choutupalli Veera Reddy Vs Sree Ramaswamy Devastanam Varu

Andhra Pradesh High Court · (2013) 1 ALT 93

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High Courts30 Oct 2012Allowed

Sri Angishetty Chandra Shekar Vs The State of Andhra Pradesh and Another

Andhra Pradesh High Court · (2013) 1 ALD(Cri) 8 : (2013) 2 ALT(Cri) 332

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 202(1), 482Penal Code, 1860 (IPC) — Section 409, 420

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High Courts30 Oct 2012

The Divisional Manager, South Central Railway, Hyderabad Division, Secunderabad., and 2 others Vs P. Bhaskar Rao

Andhra Pradesh High Court · (2013) 1 ALD 309 : (2013) 1 ALT 197 : (2013) LabIC 317

Constitution of India, 1950 — Article 309Railway Property (Unlawful Possession) Act, 1966 — Section 3(a), 3(ix)

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High Courts30 Oct 2012Dismissed

Chippa Raghuramulu, Chippa Prabhakar, Chippa Sudhakar and Chippa Krishna Vs The Joint Collector-I, R.R. District. Khairatabad, Hyderabad and Others

Andhra Pradesh High Court · (2013) 3 ALT 279

Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 14(1), 15, 17, 2(1)(v), 21(3)

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High Courts30 Oct 2012

KPR Plastic Limited, now known as K.P.R. Teleproducts Limited and K.P. Sarathy Vs The Union of India and Others

Andhra Pradesh High Court · (2013) 3 ALD 113

Civil Procedure Code, 1908 (CPC) — Section 100Foreign Exchange Regulation Act, 1973 — Section 35, 52, 52(3), 52(4), 54

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High Courts30 Oct 2012

MHB Bank Aktiengesellschaft, Hamburger Allee 14, 60486, Frankfurt AM Main, Germany Vs M/s. Sanghi Polyesters Ltd., Office at Sanghi Nagar, Sanghi Nagar, R.R. District, Hyderabad

Andhra Pradesh High Court · (2013) 176 CompCas 305

Companies Act, 1956 — Section 10, 237, 391, 394, 395Contract Act, 1872 — Section 141

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High Courts30 Oct 2012Allowed

Erroju Brahmachary and Others Vs The Revenue Divisional Officer, Mancherial, Adilabad District and Others

Andhra Pradesh High Court · (2013) 1 ALD 535 : (2013) 1 ALT 248

Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 5A, 5B, 9Constitution of India, 1950 — Article 226

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High Courts29 Oct 2012Allowed

Andhra Pradesh State Road Transport Corporation and Others Vs Labour Court II, Hyderabad and Another

Andhra Pradesh High Court · (2013) 1 ALD 753 : (2013) 2 ALT 339 : (2013) 137 FLR 859 : (2013) LabIC 186 : (2013) 2 LLN 313

Industrial Disputes Act, 1947 — Section 10, 33C, 33C(1), 33C(2)

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High Courts29 Oct 2012Allowed

Nihal Ahmed Siddiqi and D.R.K.V. Murthy Vs Asst. General Manager Bharat Heavy Electricals Limited Ramachandrapuram, Hyderabad and Manager (Finance) Bharat Heavy Electricals Limited Ramachandrapuram, Hyderabad

Andhra Pradesh High Court · (2013) 2 ALD 325 : (2013) 1 ALT 404 : (2013) 138 FLR 613 : (2013) 2 LLJ 794

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2, 2(f), 6Payment of Gratuity Act, 1972 — Section 2(e), 4

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High Courts19 Oct 2012Dismissed

United India Insurance Company Limited Vs Sri Bal Reddy and Smt. P. Govindamma

Andhra Pradesh High Court · (2013) 2 ALD 83 : (2013) 2 ALT 114

Penal Code, 1860 (IPC) — Section 338

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High Courts19 Oct 2012Dismissed

P. Bhaskar Rao Vs K. Sreenivasa Rao

Andhra Pradesh High Court · AIR 2013 AP 4 : (2013) 1 ALD 640 : (2013) 4 ALT 568

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, Order 21 Rule 38, 55Provincial Insolvency Act, 1920 — Section 28, 28(2)

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High Courts19 Oct 2012Dismissed

Tankala Mouliswara Rao and Others Vs The Assistant Commissioner, Endowments Department, Visakhapatnam and Sri Varaha Lakshmi Narasimha Swamy Vari Devasthanam, Simhachalam, Visakhapatnam District

Andhra Pradesh High Court · (2013) 2 ALD 536 : (2013) 2 ALT 41

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 143, 82, 83, 84, 84(2)Criminal Procedure Code, 1973 (CrPC) — Section 144

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High Courts19 Oct 2012Dismissed

Smt. Guntamukkala Naga Venkata Kanaka Durga Vs Guntamukkala Eswar Sudhakar and Another

Andhra Pradesh High Court · AIR 2013 AP 58 : (2013) 2 ALD 148 : (2012) 6 ALT 618

Hindu Adoptions and Maintenance Act, 1956 — Section 11, 12, 13, 13, 13(1)(ia)

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High Courts19 Oct 2012

The Oriental Insurance Co. Ltd. Vs Doppalapudi Sujatha and others and P. Allabaksh Khan

Andhra Pradesh High Court · (2013) 2 ALD 101 : (2013) 2 ALT 508

Criminal Procedure Code, 1973 (CrPC) — Section 161Motor Vehicles Act, 1988 — Section 166

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High Courts19 Oct 2012Dismissed

The New India Assurance Company Limited Vs K. Shiva Prasad and Sri A. Rasheed

Andhra Pradesh High Court · (2013) 2 ALD 64 : (2013) 138 FLR 358

Motor Vehicles Act, 1988 — Section 2Penal Code, 1860 (IPC) — Section 337

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High Courts19 Oct 2012Dismissed

The Branch Manager, Oriental Insurance Company Ltd., Proddatur Town Kadapa District Vs Sri Durgam Hussainaiah and Shaik Mabu

Andhra Pradesh High Court · (2013) 1 ALD 604 : (2013) 2 ALT 430 : (2013) 137 FLR 526

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High Courts19 Oct 2012Dismissed

Mohd. Kamaluddin Vs A.P. State Wakf Board and Another

Andhra Pradesh High Court · (2013) 2 ALD 582

Waqf Act, 1995 — Section 70, 71

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High Courts18 Oct 2012Dismissed

Gopireddy Prabhakar Reddy Vs Gopireddy Suryanarayana Reddy

Andhra Pradesh High Court · (2013) 1 ALD 638

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3

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High Courts18 Oct 2012Dismissed

G.N. Murthy and 17 others Vs Kakatiya University and another

Andhra Pradesh High Court · (2013) 1 ALD 726 : (2013) 1 ALT 377 : (2013) LabIC 577

Constitution of India, 1950 — Article 14

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