High Courts09 Nov 2012Dismissed

Acting Cdr. C. Gopinathan VSM No. 80131 R Vs The Union of India, The Chief of the Naval Staff, Naval Head Quarters, Sena Bhavan, "C" Wing, New Delhi and The Armed Forces Tribunal, Regional Branch, Chennai S. Masion Vs The Union of India and Armed forces Tribunal, Regional Bench, Chennai Lt. Col.G.S. Bhullar (IC-50773 W) Vs The Union of India and Others

Andhra Pradesh High Court · (2013) 2 ALD 478 : (2013) 3 ALT 172

Administrative Tribunals Act, 1985 — Section 28, 5(6)Air Force Act, 1950 — Section 4Armed Forces Tribunals Act, 2007 — Section 14, 19, 29, 30, 30(2), 31, 31(2)
High Courts02 Nov 2012Dismissed

Jannathal Mala Vs S. Bala Ramudu and Another

Andhra Pradesh High Court · (2013) 1 ALD(Cri) 435 : (2013) ALLMR(Cri) 184 : (2013) 2 ALT(Cri) 69 : (2013) 2 BC 521 : (2013) CriLJ 940

Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 139