High Courts22 Nov 2012
K. Ashok Kumar and 10 Others Vs The Greater Hyderabad Municipal Corporation and Another
Andhra Pradesh High Court · (2013) 2 ALD 25 : (2013) 2 ALT 517
Hyderabad Municipal Corporation Act, 1955 — Section 636
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 373 of 1,762
High Courts22 Nov 2012Dismissed
Yelakala Rangarao and Others Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 269 : (2013) 2 ALT(Cri) 46
Criminal Procedure Code, 1973 (CrPC) — Section 164, 197, 197(1), 482Penal Code, 1860 (IPC) — Section 120B, 34, 423, 447, 468
High Courts21 Nov 2012Dismissed
National Mineral Development Corporation Limited Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2013) 58 VST 136
Constitution of India, 1950 — Article 366(28)
High Courts21 Nov 2012Dismissed
M/s. Degala Veerabhadra Rao and Others Vs Varanasi Laxminarayana
Andhra Pradesh High Court · (2013) 2 ALD 663 : (2013) 3 ALT 105
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 10(2)(i), 11, 22, 8
High Courts21 Nov 2012Dismissed
Chandra Sai Vasudha Annapurna Represented by her father and natural guardian Chandra Durga Sagar Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 2 ALT 740
Constitution of India, 1950 — Article 14, 16
High Courts21 Nov 2012
M. Venkata Sekhar Vs Principal Secretary to Government and Others
Andhra Pradesh High Court · (2013) 3 ALT 538
Constitution of India, 1950 — Article 162, 226, 309, 371D, 371D(10)Evidence Act, 1872 — Section 101
High Courts21 Nov 2012
Kancharla Ramabrahmam and Others Vs Visakhapatnam Urban Development Authority and Others
Andhra Pradesh High Court · (2013) 1 ALD 756 : (2013) 2 ALT 255
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 8Land Acquisition Act, 1894 — Section 11A, 4(1)
High Courts20 Nov 2012Dismissed
Churukuru Narayana @ Arava Narayana Vs State of A.P.
Andhra Pradesh High Court · (2013) 2 ALT(Cri) 85
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 302, 307, 326
High Courts20 Nov 2012
The Andhra Pradesh State Road Transport Corporation and Others Vs B. Kanaka Ratnabai and Others
Andhra Pradesh High Court · (2013) ACJ 1593 : (2013) 1 ALT 727
Motor Vehicles Act, 1988 — Section 103, 140, 145(c), 146, 146(3)(b)
High Courts20 Nov 2012Dismissed
Kolasani Rajya Lakshmi Vs Regional Passport Officer, Secunderabad and Others
Andhra Pradesh High Court · (2013) 2 ALD 22 : (2013) 2 ALT 527
Passports Act, 1967 — Section 10, 10(3), 10(3)(e)Penal Code, 1860 (IPC) — Section 420, 493
High Courts20 Nov 2012Dismissed
Commissioner of Income Tax Vs Dr. Kodela Siva Prasada Rao
Andhra Pradesh High Court · (2013) 212 TAXMAN 147
Income Tax Act, 1961 — Section 142(1), 143(1), 143(2), 148, 260A
High Courts19 Nov 2012Allowed
Smt. Konkala Amaravathi Reddy, S. Gopal Reddy, Kappala Suryanarayana and Smt. Y. Bharathi Reddy Vs The Sub-Registrar, Madanapalle, Chittoor District and The Tahsildar, Madanapalle Mandal, Chittoor District
Andhra Pradesh High Court · (2013) 2 ALD 78 : (2013) 2 ALT 506
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 2(1), 3, 6
High Courts19 Nov 2012Dismissed
Chandrammagari Tippeswamy and Another Vs District Registrar, Stamps and Registration Department Anantapur and Another
Andhra Pradesh High Court · (2013) 2 ALD 426 : (2013) 3 ALT 116
High Courts19 Nov 2012
Sriramagiri Spinning Mills Limited Vs The State of Andhra Pradesh, Department of Energy, and others Mahadev Sitharam Cotton Mills India Pvt. Ltd. Vs Government of Andhra Pradesh, Repby its Prl Secretary, Department of Energy, Secretariat, Hyderabad and Others
Andhra Pradesh High Court · (2013) 3 ALD 298 : (2013) 4 ALT 183 : (2013) ELR 408
Constitution of India, 1950 — Article 14, 141Electricity (Supply) Act, 1948 — Section 49, 49(1), 49(3), 49(4)Electricity Act, 1910 — Section 22B, 22B(1)
High Courts19 Nov 2012
Gollapelli Ponnam Vs The Special Deputy Collector-LA-Unit, Singareni Collieries Company Ltd., Godavarikhani, Karimnagar District and 7 others
Andhra Pradesh High Court · (2013) 2 ALD 23 : (2013) 2 ALT 461
Land Acquisition Act, 1894 — Section 18, 30, 9(1)
High Courts19 Nov 2012Allowed
Walia and Co. Vs The Commissioner, Information and Public Relations Dept, Hyderabad and 2 Others
Andhra Pradesh High Court · (2012) 11 AP CK 0055
High Courts19 Nov 2012Allowed
M/s. Siddeshwara Trading Company Vs The District Manager, Food Corporation of India, Near Karimnagar Bus Stand, Karimnagar and Others
Andhra Pradesh High Court · (2013) 3 ALT 432
High Courts19 Nov 2012
Smt. Parvathareddy Sunadaramani Balamai Kumari Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 1 ALD 716 : (2013) 2 ALT 307
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 9
High Courts16 Nov 2012Dismissed
Helen Mary Vs Canara Bank, Sainikpuri Branch and Others
Andhra Pradesh High Court · (2013) 3 ALD 54 : (2013) 5 ALT 43
Constitution of India, 1950 — Article 226Foreign Exchange Management Act, 1999 — Section 35Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2)
High Courts16 Nov 2012Dismissed
K. Jayalalitha Vs Canara Bank, Sultan Bazar Branch
Andhra Pradesh High Court · (2013) 3 ALD 40 : (2013) 5 ALT 64
Constitution of India, 1950 — Article 226Foreign Exchange Management Act, 1999 — Section 35Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(3A)