High Courts16 Nov 2012
Syed Siddiq Ahmed Vs The State of A.P. and Another
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 394 : (2013) 2 ALT(Cri) 178
Criminal Procedure Code, 1973 (CrPC) — Section 97
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 374 of 1,762
High Courts16 Nov 2012
The New India Assurance Co. Ltd. Vs Siddarapu Gangaiah (Died per L.Rs) Siddarapu Rambabu and 2 Others
Andhra Pradesh High Court · (2013) 4 ALD 60 : (2013) 4 ALT 606
Constitution of India, 1950 — Article 136, 142Motor Vehicles Act, 1988 — Section 166, 3
High Courts16 Nov 2012
R. Viswas Vs Union of India and Others
Andhra Pradesh High Court · (2013) 4 ALD 98 : (2013) 3 ALT 253
High Courts16 Nov 2012Allowed
Kotte Mining Industries Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 1 ALD 712 : (2013) 2 ALT 796 : (2013) 3 EFLT 445
Constitution of India, 1950 — Article 19, 300A
High Courts16 Nov 2012Allowed
M. Janardhan Vs State of A.P.
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 337 : (2013) 2 ALT(Cri) 91
Prevention of Corruption Act, 1988 — Section 11, 13(1)(d), 13(2), 13(2)(1), 20
High Courts16 Nov 2012Dismissed
K. Suparna Sree Vs Canara Bank and Another
Andhra Pradesh High Court · (2013) 3 ALD 49 : (2013) 5 ALT 76
Constitution of India, 1950 — Article 226
High Courts15 Nov 2012
Gopu Subba Rao Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 2 ALD 430 : (2013) 2 ALT 661 : (2013) 3 EFLT 557
Andhra Pradesh (Andhra Area) Inams (Abolition and Conversion into Ryotwari) Act, 1956 — Section 14A, 2A
High Courts15 Nov 2012Dismissed
Dr. N.K. Seetharama Sarma Vs The State
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 431 : (2013) 2 ALT(Cri) 125
Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 20, 20(1), 7
High Courts15 Nov 2012Dismissed
Pagadala Bharathi and Another Vs J. Radha Krishna
Andhra Pradesh High Court · (2013) 2 ALD 373 : (2013) 3 ALT 467
Stamp Act, 1899 — Section 2(24)Transfer of Property Act, 1882 — Section 122, 123, 126
High Courts15 Nov 2012Dismissed
N. Muni Reddy Vs Chapala Nagamma Reddy (died) and C. Subrahmanyam Reddy N. Muni Reddy, Nanna Samudram Masthanaiah and Namakari Nagooru Vs Ciddaguntla Subrahmanyam Reddy
Andhra Pradesh High Court · (2013) 2 ALD 472 : (2013) 3 ALT 754
High Courts15 Nov 2012
Dasina Venkata Ramana Vs Setti Rambabu Naidu (Died per L. Rs) and Others
Andhra Pradesh High Court · (2013) 3 ALT 609 : (2013) 3 ALT 605
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 50BAndhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 5ACivil Procedure Code, 1908 (CPC) — Order 21 Rule 72, Order 21 Rule 92, Order 21 Rule 94, Order 21 Rule 95
High Courts15 Nov 2012Dismissed
Akena Brahmaiah Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 165 : (2013) 2 ALT(Cri) 61
Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1)(b)(i)Penal Code, 1860 (IPC) — Section 190, 191, 193, 193, 194
High Courts15 Nov 2012Dismissed
Chaluvadi Murali Krishna and Another Vs District Legal Service Authority, Prakasam District, Ongole and Others
Andhra Pradesh High Court · AIR 2013 AP 41 : (2013) 1 ALD 320 : (2013) 2 ALT 10 : (2013) 2 ARBLR 401
Constitution of India, 1950 — Article 226, 227, 37, 38, 39Legal Services Authorities Act, 1987 — Section 19, 19(5), 19(5)(i), 19(5)(ii), 20Penal Code, 1860 (IPC) — Section 323, 453, 506, 509
High Courts14 Nov 2012
M. Rajamma Sharma and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 2 ALD 412 : (2013) 3 ALT 113
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 3
High Courts09 Nov 2012
Smt. Hameedunnisa Begum (died) per Lrs. Vs Sri B.S. Sarvotham
Andhra Pradesh High Court · (2013) 1 ALD 195 : (2013) 4 ALT 721 : (2012) 6 ALT 779
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151Constitution of India, 1950 — Article 141
High Courts09 Nov 2012Dismissed
United India Insurance Company Limited Vs Tholikonda Ankamma and Others
Andhra Pradesh High Court · (2013) 1 ALD 719 : (2013) 2 ALT 558
Motor Vehicles Act, 1988 — Section 147(1)(b), 147(1)(b)(i), 166
High Courts09 Nov 2012Dismissed
Meenavalli Govindu, Meenavalli Usha Padma, and Meenavalli Adilakshmi Vs Meenavalli Adilakshmi, Andhra Pradesh at Hyderabad and Meenavalli Santha Kumari Rao
Andhra Pradesh High Court · AIR 2013 AP 75 : (2013) 1 ALD 318 : (2013) 3 ALT 289
Registration Act, 1908 — Section 17(b)
High Courts09 Nov 2012Allowed
S.K. China Dasthagiri Vs Union of India
Andhra Pradesh High Court · (2013) 4 ALD 330
High Courts09 Nov 2012Dismissed
Chatak Agro (India) Pvt. Ltd. Vs The Commissioner of Agriculture, Government of Andhra Pradesh, Hyderabad and 3 Others
Andhra Pradesh High Court · (2013) 1 ALD 555 : (2013) 1 ALT 215
Companies Act, 1956 — Section 2(h)
High Courts09 Nov 2012Allowed
Shriram Chits (P) Ltd. Vs M.A. Saber and Others
Andhra Pradesh High Court · (2013) 1 ALT 182
Andhra Pradesh Chit Funds Act, 1971 — Section 3Chit Funds Act, 1982 — Section 85, 85(1), 90General Clauses Act, 1897 — Section 6