COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 372 of 1,762

High Courts27 Nov 2012Dismissed

Commissioner of Customs and Central Excise, Hyderabad-IV Commissionerate Vs M/s. Deloitte Tax Service India Pvt. Ltd., Hyderabad

Andhra Pradesh High Court · (2013) 39 STT 246

Central Excises and Salt Act, 1944 — Section 2, 35GFinance Act, 1994 — Section 65, 65(19)

High Courts27 Nov 2012Dismissed

Commissioner of Customs and Central Excise, Guntur Vs Swarna Tollway (P.) Ltd.

Andhra Pradesh High Court · (2013) 31 STR 419 : (2013) 38 STT 189

Central Excises and Salt Act, 1944 — Section 35GFinance Act, 1994 — Section 65(19), 73(1), 75, 76, 77National Highways Act, 1956 — Section 8A

High Courts27 Nov 2012

Sentini Cermica Private Limited Vs The Government of Andhra Pradesh and 2 Others

Andhra Pradesh High Court · (2013) 1 ALD(Cri) 356

Criminal Procedure Code, 1973 (CrPC) — Section 190, 197, 340

High Courts26 Nov 2012Dismissed

N. Rama Manohar Rao and Another Vs Andhra Pradesh Housing Board and Another

Andhra Pradesh High Court · (2013) 1 ALD 703 : (2013) 2 ALT 241

Andhra Pradesh Housing Board Act, 1956 — Section 21, 24, 25, 3, 3(f)Constitution of India, 1950 — Article 21

High Courts26 Nov 2012Allowed

Moka Subramanyam Vs District Collector and Others

Andhra Pradesh High Court · (2013) 2 ALD 427 : (2013) 3 ALT 139

High Courts26 Nov 2012

Inchem Inc. Vs Mr. Y.T. Raja Chowdhury and Another

Andhra Pradesh High Court · (2013) 1 ALD(Cri) 421 : (2013) 2 ALT(Cri) 97

Companies Act, 1956 — Section 113, 113(2), 53Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 203, 397, 401

High Courts26 Nov 2012Dismissed

Perla Partha Sarathi Reddy Vs Sub-Registrar and Others

Andhra Pradesh High Court · (2013) 1 ALD 710 : (2013) 2 ALT 237

Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 6D(2)

High Courts26 Nov 2012

M/s Neelakanteswara Associates Vs The Govt. of A.P. Industries and Commerce (M.I) Dept. and Others

Andhra Pradesh High Court · (2013) 1 ALD 578 : (2013) 2 ALT 168

High Courts26 Nov 2012Dismissed

Sangam Anantharavamma and Others Vs Peesapati Amaravathanulu

Andhra Pradesh High Court · (2013) 1 ALD 723 : (2013) 2 ALT 234

Transfer of Property Act, 1882 — Section 53A

High Courts26 Nov 2012Dismissed

K. Vittal Rao and Another Vs S.K. Laxmi Bai and Others and Tulasi Krishna Kanneganti

Andhra Pradesh High Court · (2013) 2 ALD 386 : (2013) 3 ALT 7

High Courts26 Nov 2012

Boya Pikkili Pedda Venkataswamy Vs Boya Ramakrishnudu

Andhra Pradesh High Court · (2013) 2 ALD 96 : (2013) 2 ALT 214

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151

High Courts23 Nov 2012

State of A.P. Vs M/s. Hotel Swapna Bar and Restaurant, Guntur and Others

Andhra Pradesh High Court · (2013) 58 VST 458

Constitution of India, 1950 — Article 265, 366

High Courts23 Nov 2012Dismissed

Commissioner of Income Tax-1 Vs Bhooratnam and Co.

Andhra Pradesh High Court · (2013) 216 TAXMAN 6

Income Tax Act, 1961 — Section 199, 199(1), 199(3), 260A, 60

High Courts23 Nov 2012

Prof. M. Dharmender Rao Vs Telangana University and Another

Andhra Pradesh High Court · (2013) 3 ALD 729 : (2013) 4 ALT 104

High Courts23 Nov 2012Allowed

St. Mary s Engineering College and Others Vs The All India Council for Technical Education (AICTE) and Others

Andhra Pradesh High Court · (2013) 2 ALD 120 : (2013) 1 ALT 506

All India Council for Technical Education Act, 1987 — Section 10, 10(1), 10(1)(a), 10(1)(e), 10(i)Andhra Pradesh Education Act, 1982 — Section 20, 20(1), 20(1)(a), 20(3)(a)(i)Constitution of India, 1950 — Article 14, 16, 19, 19(1)(g), 226

High Courts23 Nov 2012Dismissed

B. Ravi Yadav Vs Cherkula Uday Kumar and others

Andhra Pradesh High Court · (2013) 1 ALD 733 : (2013) 2 ALT 245

Evidence Act, 1872 — Section 77, 79Registration of Births and Deaths Act, 1969 — Section 13, 13(3)Representation of the People Act, 1951 — Section 123, 77

High Courts23 Nov 2012

Chigulla Koteswaramma Vs Andhra Pradesh State Road Transport Corporation

Andhra Pradesh High Court · (2013) 2 ALD 357

Motor Vehicles Act, 1988 — Section 163A

High Courts23 Nov 2012Dismissed

Shaik Fareed Vs The Government of Andhra Pradesh And Others

Andhra Pradesh High Court · (2013) 1 ALD 464 : (2013) 1 ALT 577 : (2013) 2 RCR(Civil) 734

Haj Committee Act, 2002 — Section 4Representation of the People Act, 1951 — Section 10, 100, 100(1)(d), 11, 7Waqf Act, 1995 — Section 13, 13, 14, 14, 14(1)(b)

High Courts22 Nov 2012Dismissed

Reparla Venkata Gopala Ratnam Vs State of A.P.

Andhra Pradesh High Court · (2012) 11 AP CK 0073

Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 11, 13, 13(1)(d), 13(1)(d)(ii), 13(2)

High Courts22 Nov 2012Allowed

C.V. Manoharan Vs The Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2013) 2 ALD 448 : (2013) 3 ALT 138

Stamp Act, 1899 — Section 40