Kone Elevator India Private Limited Vs The Presiding Officer, The Industrial Tribunal-cum-Labour Court, Guntur and P. Ravi Sankar Rao and 2 Others
Andhra Pradesh High Court · (2013) 2 ALD 704 : (2013) 3 ALT 477 : (2013) 138 FLR 621 : (2013) 2 LLJ 346 : (2013) 1 LLN 78
