High Courts08 Dec 2012
Dasarath Goud Vs Commissioner of Prohibition and Excise and Another
Andhra Pradesh High Court · (2013) 1 ALD 708 : (2013) 4 ALT 60
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 370 of 1,762
High Courts07 Dec 2012Dismissed
M. Satyanarayana Vs Asif Jha and 2 others
Andhra Pradesh High Court · (2013) 2 ALD 726 : (2013) 2 ALT 725
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 3(3)
High Courts07 Dec 2012Dismissed
Ram Prakash Agarwal Vs Indian Oil Corporation Ltd. and Others
Andhra Pradesh High Court · (2013) 3 ALD 277 : (2013) 4 ALT 66
High Courts07 Dec 2012Dismissed
D. Sudhakar Vs Panapu Sreenivasulu @ Evone Water Sreenivasulu and Others
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 366 : (2013) 1 ALT(Cri) 81 : (2013) CriLJ 2764
Criminal Procedure Code, 1973 (CrPC) — Section 2(wa), 372, 377Hindu Succession Act, 1956 — Section 12, 8, 9Penal Code, 1860 (IPC) — Section 114, 143, 147, 148, 149
High Courts07 Dec 2012
Cable Corporation of India Limited Vs A.P. Micro and Small Enterprises Facilitation Council and Radaelli (India) Pvt. Ltd.
Andhra Pradesh High Court · (2013) 3 ALD 279 : (2013) 4 ALT 29
Arbitration and Conciliation Act, 1996 — Section 20, 21, 23(1), 26, 27Constitution of India, 1950 — Article 226, 40Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings Act, 1993 — Section 3, 3, 4, 4, 5, 5
High Courts06 Dec 2012Allowed
M/s. Truwood Pvt. Ltd., Visakhapatnam Vs The Commissioner of Central Excise and Customs, Visakhapatnam
Andhra Pradesh High Court · (2012) 12 AP CK 0086
Central Excises and Salt Act, 1944 — Section 11, 11A(1), 11AC, 32, 32E
High Courts06 Dec 2012Allowed
Smt Nazneen P. Bapooji rep by her GPA Sri K.J. Reddy Vs The CEO, Secunderabad Cantonment Board and Others
Andhra Pradesh High Court · (2013) 2 ALD 484 : (2013) 1 ALT 467
Cantonments Act, 1924 — Section 66, 67, 68, 72Cantonments Act, 2006 — Section 12, 73, 75, 76, 77Constitution of India, 1950 — Article 226
High Courts06 Dec 2012Dismissed
Duggirala Ramakotaiah Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2013) 63 VST 5
High Courts06 Dec 2012Dismissed
The State of Andhra Pradesh Vs T. Satyanarayana
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 323 : (2013) 2 ALT(Cri) 121
Criminal Procedure Code, 1973 (CrPC) — Section 239Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts05 Dec 2012
Ithagani Lachaiah, Ithagani Venkataiah and Ithagani Sathaiah Vs The Joint Collector and Additional District Magistrate and Others
Andhra Pradesh High Court · (2013) 4 ALD 667
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 50BLimitation Act, 1963 — Section 5
High Courts05 Dec 2012Allowed
K. Neelavathamma Vs State
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 641 : (2013) 2 ALT(Cri) 207
Finance Act, 1994 — Section 76, 77Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 11, 13(1)(d), 13(2), 20, 20(1)
High Courts05 Dec 2012Allowed
Katta Ravi Prakasah Vs The State of A.P. and Others
Andhra Pradesh High Court · (2013) 2 ALD 450 : (2013) 3 ALT 136
High Courts04 Dec 2012Allowed
Sundarapati Balu Vs Kamadi Ganga Raju
Andhra Pradesh High Court · (2013) 2 ALD 463 : (2013) 3 ALT 230
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151
High Courts04 Dec 2012
Smt D. Manemma Reddy and D. Ramana Reddy Vs V. Anantha Reddy (died) per LRs and Others
Andhra Pradesh High Court · (2013) 2 ALD 456
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 5
High Courts04 Dec 2012Dismissed
Smt. D. Manemma and Another Vs V. Anantha Reddy (died) per L.Rs. V. Sudershan Reddy and Others
Andhra Pradesh High Court · (2013) 2 ALT 332
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 5
High Courts04 Dec 2012Dismissed
Godugunuri Siva Reddy, @ Venkata Siva Reddy Vs The State of A.P.
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 372 : (2013) 1 ALT(Cri) 277
Criminal Procedure Code, 1973 (CrPC) — Section 161, 174Penal Code, 1860 (IPC) — Section 201, 302, 380, 457
High Courts04 Dec 2012
Mandla Ramudu, Mandal Kristaiah and Mandla Sudhakar Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 388 : (2013) 2 ALT(Cri) 31
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 324
High Courts04 Dec 2012Dismissed
The Vijayawada Electronic T.V. Video Games Parlour Owners'' Welfare Association Vs The Commissioner, Vijayawada Municipal Corporation Near Pandit Nehru Bus Station, Vijayawada, Krishna District and 2 Others
Andhra Pradesh High Court · (2013) 2 ALD 91 : (2013) 2 ALT 425
Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts04 Dec 2012Dismissed
State Vs R. Krishnaiah
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 331 : (2013) 2 ALT(Cri) 118
Prevention of Corruption Act, 1988 — Section 11, 13(1), 13(1)(d), 13(2), 7
High Courts03 Dec 2012Allowed
Sunkara Srinivasulu and Others Vs The Station House Officer, Owk Police Station, Kurnool District and Others
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 202 : (2013) 1 ALT(Cri) 273
Constitution of India, 1950 — Article 14, 19, 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 353