High Courts17 Dec 2012Dismissed
N. Krishna Rao Vs Shaik Basheer Ahmed
Andhra Pradesh High Court · (2013) 2 ALD 452 : (2013) 3 ALT 17
Transfer of Property Act, 1882 — Section 53A
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 369 of 1,762
High Courts17 Dec 2012Dismissed
The District Registrar and Collector and The Sub-Treasury Officer Vs Sri Vasavi Seva Sangam
Andhra Pradesh High Court · (2013) 2 ALD 619 : (2013) 3 ALT 343
Constitution of India, 1950 — Article 227Stamp Act, 1899 — Section 47A
High Courts14 Dec 2012Allowed
Vanama Srinivasa Rao Vs State of A.P. and B. Venkata Subbarao
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 383 : (2013) 2 ALT(Cri) 42
Criminal Procedure Code, 1973 (CrPC) — Section 251Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27
High Courts14 Dec 2012Dismissed
Sri DI-ta Seetha Ramalingeswara Sarma, D. Ramalakshmi and D.D.V.P.K. Sai Prasad Vs The State of A.P.
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 669 : (2013) 2 ALT(Cri) 234
Finance Act, 1994 — Section 65Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 20, 7
High Courts14 Dec 2012Dismissed
The State of Andhra Pradesh Vs R. Krishnaiah
Andhra Pradesh High Court · (2012) 12 AP CK 0047
Prevention of Corruption Act, 1988 — Section 11, 13(1), 13(1)(d), 13(2), 7
High Courts14 Dec 2012Dismissed
T. Venkat Ramdev Vs G. Arjun Reddy, Smt. Sumantha Devi and K. Venu
Andhra Pradesh High Court · (2013) 2 ALD 724 : (2013) 3 ALT 236
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9Constitution of India, 1950 — Article 227
High Courts14 Dec 2012Allowed
The Oriental Insurance Co. Ltd. Vs Athmakuri Rama Rao and Another
Andhra Pradesh High Court · (2013) 2 ALD 654
Motor Vehicles Act, 1988 — Section 140, 166
High Courts14 Dec 2012
Meherunnissa Begum and others Vs A.P. Wakf Board
Andhra Pradesh High Court · (2013) 4 ALD 658
High Courts14 Dec 2012Dismissed
Siragam Narayana Reddy (died) per L.R. and 7 others Vs Siragam Pedda Gangappa and 32 others
Andhra Pradesh High Court · (2013) 4 ALD 686 : (2013) 4 ALT 251
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Evidence Act, 1872 — Section 17, 18, 19, 20, 21, 21
High Courts13 Dec 2012Dismissed
Sri Gowri Shanker Gupta and Sri Gopal Gupta Vs The State of Andhra Pradesh and M/s. DLF Universal Limited
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 800 : (2013) 2 ALT(Cri) 239
Constitution of India, 1950 — Article 104, 136, 141, 142, 142(1)Criminal Procedure Code, 1973 (CrPC) — Section 154, 167(2), 167(5), 173(8), 309Customs Act, 1962 — Section 107, 108
High Courts13 Dec 2012Dismissed
Smt. P.L. Lakshmi Vs The Greater Hyderabad Municipal Corporation and others
Andhra Pradesh High Court · (2013) 2 ALD 434 : (2013) 3 ALT 11
High Courts12 Dec 2012Dismissed
Gangula Kiran Babu Rao Vs Smt. Nookala Madhavi Latha
Andhra Pradesh High Court · (2013) 2 ALD 645 : (2013) 2 ALT 281 : (2013) 2 DMC 852
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 420, 498A
High Courts12 Dec 2012
K. Rama Chandra Murthy and Another Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 428 : (2013) 2 ALT(Cri) 28
Criminal Procedure Code, 1973 (CrPC) — Section 205, 205(2), 251, 317, 317(1)Penal Code, 1860 (IPC) — Section 500, 501
High Courts12 Dec 2012Allowed
The Revenue Divisional Officer, Nalgonda Vs A.P. State Wakf Board and Others
Andhra Pradesh High Court · (2013) 1 ALD 744 : (2013) 1 ALT 765
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 90Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 136, 226, 227, 25, 26
High Courts11 Dec 2012
B. Krishna Mohan Reddy and Others Vs District Collector and Others
Andhra Pradesh High Court · (2013) 2 ALD 583
Andhra Pradesh Agricultural Land (Conversion for Non-Agricultural Purposes) Act, 2006 — Section 2, 3, 4, 5, 6
High Courts11 Dec 2012Dismissed
M/s. Pbr Select Infra Projects Vs The Commissioner of Tenders Brk Bhavan, Hyderabad and Others
Andhra Pradesh High Court · (2013) 2 ALD 506 : (2013) 1 ALT 487
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 10, 184
High Courts11 Dec 2012Allowed
Union of India and Another Vs V.K. Engineering Constructions and Another
Andhra Pradesh High Court · (2013) 3 ALD 112 : (2013) 4 ALT 168
High Courts11 Dec 2012Allowed
K. Raghu Rama Krishna Raju Vs State of A.P.
Andhra Pradesh High Court · (2013) 1 ALT(Cri) 187
Criminal Procedure Code, 1973 (CrPC) — Section 173, 438, 482Penal Code, 1860 (IPC) — Section 120B, 166, 420, 499, 500Telegraph Act, 1885 — Section 24, 25, 29
High Courts10 Dec 2012Allowed
Upputholla Srinivasa Rao @ Srinu Vs State of A.P.
Andhra Pradesh High Court · (2013) 1 ALT(Cri) 262
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 302
High Courts08 Dec 2012Allowed
A.V.V.S.N. Murthy Vs The Government of Andhra Pradesh, The Andhra Pradesh State Co-operative Bank Ltd. and The Registrar of Co-operative Societies The Andhra Pradesh State Co-operative Bank Ltd. Vs A.V.V.S.N. Murthy, The Government of Andhra Pradesh and The Registrar of Co-operative Societies
Andhra Pradesh High Court · (2013) 3 ALD 228 : (2013) 3 ALT 401 : (2013) 3 ALT 396
Andhra Pradesh Co-operative Societies Act, 1964 — Section 61, 61(1), 62, 76, 77