High Courts28 Dec 2012Allowed
G. Laxminarayana Murthy Vs State of A.P.
Andhra Pradesh High Court · (2012) 12 AP CK 0031
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 11, 13(1)(d), 13(2), 20, 4(1)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 367 of 1,762
High Courts28 Dec 2012Dismissed
Reliance General Insurance Co. Ltd. Vs Mohd. Saleem and Another
Andhra Pradesh High Court · (2013) 3 ALD 246
Constitution of India, 1950 — Article 136, 141Motor Vehicles Act, 1988 — Section 147, 149, 166, 168
High Courts28 Dec 2012Allowed
Gorrepati Prasada Reddy and Others Vs The State of Andhra Pradesh and Others G. Siva Nageswara Rao Asst. Spl. Public Prosecutor Vs Gorrepati Prasada Reddy and Others
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 945 : (2013) 2 ALT 711
Constitution of India, 1950 — Article 162, 165Criminal Procedure Code, 1973 (CrPC) — Section 24, 24(8)Penal Code, 1860 (IPC) — Section 120B, 147, 149, 201, 302
High Courts27 Dec 2012Allowed
Dommati Kishan and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 2 ALD 591 : (2013) 4 ALT 98
Land Acquisition Act, 1894 — Section 18, 23(1), 23(1A), 30, 4(1)
High Courts27 Dec 2012Dismissed
K. Sudhakar Reddy Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 344 : (2013) 2 ALT(Cri) 205
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 290, 323, 353
High Courts27 Dec 2012Allowed
Sunkavalli Bulli Dora Babu and Others Vs Vempati Komala Gnana Prasuna and Others
Andhra Pradesh High Court · (2013) 1 ALT 686
Partnership Act, 1932 — Section 32, 32(3), 72
High Courts27 Dec 2012Dismissed
Hyderabad Urban Development Authority and The Vice Chairman and Managing Director, Hyderabad Urban Development Authority and Others Vs M/s. IBC Knowledge Park Pvt. Ltd. and The State of A.P. and Others
Andhra Pradesh High Court · (2013) 2 ALT 463
Andhra Pradesh (Telangana Area) Atiyat Enquiries Act, 1952 — Section 2(1)(b)(i)Constitution of India, 1950 — Article 12, 14, 162, 166(1), 166(2)Contract Act, 1872 — Section 23
High Courts26 Dec 2012Dismissed
New India Assurance Co. Ltd. Vs Munagada Chinni Kumari and Others
Andhra Pradesh High Court · (2013) 3 ALD 58 : (2013) 3 ALT 34
Motor Vehicles Act, 1988 — Section 181Penal Code, 1860 (IPC) — Section 304A, 337, 338
High Courts26 Dec 2012Dismissed
Rachakonda Nagaiah Vs The Govt. of A.P. and three others
Andhra Pradesh High Court · (2013) 3 ALD 156 : (2013) 3 ALT 377
Andhra Pradesh Survey And Boundaries Act, 1923 — Section 11, 3, 3(1), 3(2), 3(3)Constitution of India, 1950 — Article 226Specific Relief Act, 1963 — Section 34, 35
High Courts26 Dec 2012
Vee Bee Industries Vs M/s. Sanghi Spinners (India) Ltd.
Andhra Pradesh High Court · (2012) 12 AP CK 0025
Companies Act, 1956 — Section 433, 433(e), 433(f), 434, 434(1)(a)Partnership Act, 1932 — Section 69, 69(1), 69(2), 69(3)
High Courts26 Dec 2012
G. Srinivas Goud Vs The Deputy Transport Commissioner, The Motor Vehicle Inspector, Flying Squad and The Deputy Transport Commissioner
Andhra Pradesh High Court · (2013) 2 ALD 566 : (2013) 4 ALT 221
Motor Vehicles Act, 1988 — Section 207, 55(5)
High Courts24 Dec 2012Allowed
S. Chand Basha Vs Sub-Registrar and Others
Andhra Pradesh High Court · (2013) 2 ALD 687 : (2013) 3 ALT 443
High Courts24 Dec 2012
V. Dwaraknath Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 1 ALT 547
High Courts24 Dec 2012Dismissed
Pitchika Lakshmi and Pitchika Swarna Vs Pichika Chenna Mallikaharjuana Rao and State of AP.
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 405 : (2013) 2 ALT(Cri) 213
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(3), 128
High Courts21 Dec 2012Dismissed
Mahesh Koppera Vs Indian Oil Corporation Ltd. and Another
Andhra Pradesh High Court · (2013) 3 ALD 47 : (2013) 3 ALT 456
Constitution of India, 1950 — Article 226
High Courts21 Dec 2012Dismissed
Tirumala Educational Trust, Tirumala Hills Vs Tirumala Tirupati Devasthanams
Andhra Pradesh High Court · (2013) 3 ALD 218 : (2013) 3 ALT 60
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 118, 83Arbitration Act, 1940 — Section 34Arbitration and Conciliation Act, 1996 — Section 8
High Courts21 Dec 2012Allowed
Madisetti Venkata Rao Vs State of A.P.
Andhra Pradesh High Court · (2013) 1 ALT(Cri) 202
Penal Code, 1860 (IPC) — Section 302, 34
High Courts21 Dec 2012
Andhra Pradesh Granite (Midwest) Private Limited Vs The Government of Andhra Pradesh and A.P. Mineral Development Corporation Limited Alliance Andhra Pradesh Black Galaxy Granites Pvt. Ltd. Vs The Government of Andhra Pradesh and A.P. Mineral Development Corporation Limited
Andhra Pradesh High Court · (2012) 12 AP CK 0062
Constitution of India, 1950 — Article 226
High Courts21 Dec 2012Allowed
Ande Narasimha Rao Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 2 ALD 702 : (2013) 3 ALT 500
High Courts21 Dec 2012Allowed
Kambalapally Yadagiri Reddy Vs State of A.P.
Andhra Pradesh High Court · (2013) 1 ALT(Cri) 116
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 302