High Courts03 Jan 2013
M.K.B. Cold Storage Vs Commercial Tax Officer and Another
Andhra Pradesh High Court · (2013) 61 VST 1
Andhra Pradesh Value Added Tax Act, 2005 — Section 21, 21(4), 31, 32, 33
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 366 of 1,762
High Courts03 Jan 2013
K. Kireeti and Others Vs The Union of India, The Central Board of Secondary Education, The Council for Indian Institution of Technology and The Joint Entrance Examination Apex Board
Andhra Pradesh High Court · (2013) 2 ALD 698 : (2013) 3 ALT 451
High Courts03 Jan 2013
Alapati Kanak Durga and Another Vs Special Deputy Collector, Tribal Welfare and Others
Andhra Pradesh High Court · (2013) 3 ALD 542 : (2013) 6 ALT 488
High Courts02 Jan 2013
PJSC Stroytransgaz Vs Assistant Commissioner (CT), VMU-II and Another
Andhra Pradesh High Court · (2013) 64 VST 183
High Courts02 Jan 2013Allowed
Mir Hussain Ali Khan Vs State of Andhra Pradesh
Andhra Pradesh High Court · AIR 2013 AP 187 : (2013) 2 ALD 773 : (2013) 3 ALT 413 : (2013) ALT(Rev) 235
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 115, 41, 42, 43Registration Act, 1908 — Section 17(f)
High Courts02 Jan 2013
M/s. Hindustan Coco Cola Beverages P Limited Vs State of Andhra Pradesh and another
Andhra Pradesh High Court · (2013) 198 ECR 443 : (2013) 61 VST 393
Andhra Pradesh Value Added Tax Act, 2005 — Section 29, 4(8), 6Constitution of India, 1950 — Article 366(29A)(d)
High Courts02 Jan 2013Dismissed
V.S. Prakasa Rao Yadavilli Vs Andhra Bank, Credit Card Centre
Andhra Pradesh High Court · (2013) 3 ALD 523 : (2013) 4 ALT 124
Bankers Books Evidence Act, 1891 — Section 2ACivil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 32
High Courts02 Jan 2013
Gammon India Ltd. Vs Commercial Tax Officer
Andhra Pradesh High Court · (2013) 63 VST 216
Andhra Pradesh Value Added Tax Act, 2005 — Section 4(7)
High Courts02 Jan 2013Allowed
Mir Hussain Ali Khan Vs State of Andhra Pradesh and 5 others
Andhra Pradesh High Court · (2013) 01 AP CK 0004
High Courts02 Jan 2013
Kothamaram Nagi Reddy and 5 Others Vs The Government of Andhra Pradesh and 8 Others
Andhra Pradesh High Court · (2013) 3 ALD 1 : (2013) 3 ALT 521
Constitution of India, 1950 — Article 14, 162, 19, 226, 47
High Courts31 Dec 2012Dismissed
D. Sudharshan Vs Anti Corruption Bureau
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 53
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 13(2)(d), 20, 20(1)
High Courts31 Dec 2012Dismissed
Tricon Partners and Another Vs Smt. Mandala Neeraja @ Fatima Nishat and Others
Andhra Pradesh High Court · (2013) 3 ALD 127 : (2013) 2 ALT 268
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5
High Courts31 Dec 2012
Dinesh C. Jain Vs Sidhartha Impex and Another
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 335
Criminal Procedure Code, 1973 (CrPC) — Section 219, 380Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 379
High Courts31 Dec 2012Dismissed
D. Sudershan Vs The State
Andhra Pradesh High Court · (2013) 3 ALT(Cri) 47
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 13(2)(d), 20, 20(1)
High Courts31 Dec 2012Dismissed
Balla Appa Rao Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 3 ALD 730
Andhra Pradesh University Act, 1991 — Section 18
High Courts31 Dec 2012Allowed
Cairn Energy India Private Limited Vs Central Board of Excise and Customs, The Commissioner of Customs and Central Excise, The Deputy Commissioner of Customs and Central Excise and Sales Tax Kakinada II Division and The Superintendent of Customs and Central Excise Ramachandrapuram Range
Andhra Pradesh High Court · (2013) 4 ALD 283
Central Excises and Salt Act, 1944 — Section 11, 3Central Sales Tax Act, 1956 — Section 14, 9(2), 9(2)Oil Industries (Development) Act, 1974 — Section 15, 15(4), 15(4), 3(4)
High Courts31 Dec 2012Dismissed
Dasari Sainath and Another Vs Mareddy Bujanga Bhushanam (Died) per L.Rs.
Andhra Pradesh High Court · (2013) 3 ALD 62 : (2013) 1 ALT 678
Hindu Succession Act, 1956 — Section 15, 15(1), 15(1)(a), 15(2), 15(2)(a)
High Courts31 Dec 2012Dismissed
Raavi Satish Vs The State of Andhra Pradesh and others
Andhra Pradesh High Court · (2013) 2 ALD 1 : (2013) 1 ALT 774
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 2, 2(1), 5(2)Registration Act, 1908 — Section 71, 72
High Courts31 Dec 2012Allowed
Novopan India Ltd. Vs The Commissioner of Income Tax, A.P. Hyderabad and others
Andhra Pradesh High Court · (2013) 356 ITR 580
Income Tax Act, 1961 — Section 10(2)(xv), 143(3), 256(1), 30, 31
High Courts28 Dec 2012Partly Allowed
Ch. Jayamma and Others Vs N. Krishnakanth and Others
Andhra Pradesh High Court · (2013) 4 ALD 75
Motor Vehicles Act, 1988 — Section 166