COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 364 of 1,762

High Courts28 Jan 2013Dismissed

Kapadam Sangalappa and Others Vs Kamatam Sangalappa, Kamatam Sangalappa, Kamatam Narayana and Thr Gram Panchayat Sanjeevapuram Village Kamatam Sangalappa, Kamatam Sangalappa, Kamatam Narayana and Thr Gram Panchayat Sanjeevapuram Village Vs Kapadam Sangalappa and Others

Andhra Pradesh High Court · (2013) 4 ALD 52 : (2013) 4 ALT 757

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 31, Order 47 Rule 1, 114, 115, 92Constitution of India, 1950 — Article 137

High Courts28 Jan 2013

Kukku Venkataratnam Vs K. Sujilabai and Others

Andhra Pradesh High Court · (2013) 4 ALD 125 : (2013) 3 ALT 249

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Registration Act, 1908 — Section 17, 22A, 49

High Courts28 Jan 2013Dismissed

S.V. Prasad Rao, Junior Assistant Vs The Public Prosecutor, A.C.B. Cases, High Court of A.P.

Andhra Pradesh High Court · (2013) 2 ALD(Cri) 944

Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 20, 7

High Courts28 Jan 2013

Uppala Suryanarayana Murthy Vs State of Andhra Pradesh, The Regional Joint Commissioner Multi-Zone I, The Deputy Commissioner Endowments Department Visakhapatnam and Sri Vigneswara Swamy

Andhra Pradesh High Court · (2013) 2 ALD 736 : (2013) 3 ALT 445

High Courts28 Jan 2013Dismissed

M/s. Rakshanna Steels Limited and its Consortium Vs The Union of India and The A.P. Mineral Development Corporation Limited The State of Andhra Pradesh and The Director of Mines and Geology Vs M/s. Rakshana Steels Limited and its Consortium and Others Steel Plant Employees Union Vs Government of India, Ministry of Steel and Others

Andhra Pradesh High Court · (2013) 4 ALD 31 : (2013) 3 ALT 21

General Clauses Act, 1897 — Section 21Mines and Minerals (Development and Regulation) Act, 1957 — Section 11(5), 17A, 17A(2)

High Courts28 Jan 2013Dismissed

M/s. Jayanth Pharma Chem Vs M/s. Kekule Pharma Ltd.

Andhra Pradesh High Court · (2014) 121 CLA 276 : (2014) 184 CompCas 340

Companies Act, 1956 — Section 297, 297(1), 297(2), 297(3), 297(5)

High Courts24 Jan 2013Allowed

E. Venkataiah Vs The State

Andhra Pradesh High Court · (2014) 1 ALD(Cri) 82 : (2013) 2 ALD(Cri) 14 : (2013) CriLJ 2876

Prevention of Corruption Act, 1988 — Section 12, 13(1)(d)(i)(ii), 13(2), 20, 7

High Courts24 Jan 2013Dismissed

Andhra Pradesh State Financial Corporation Vs Employees'' Provident Fund Organisation, Regional Office and Another

Andhra Pradesh High Court · AIR 2013 AP 118 : (2013) 4 ALD 343 : (2013) 3 ALT 697 : (2013) 4 BC 298 : (2013) 138 FLR 942

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 11, 11(2)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 34, 35

High Courts24 Jan 2013

Pothini Varaprasad and Others Vs State of Andhra Pradesh

Andhra Pradesh High Court · AIR 2013 AP 125 : (2013) 3 ALD 538 : (2013) 3 ALT 686 : (2013) ALT(Rev) 273

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4(1), 5A

High Courts24 Jan 2013Dismissed

C.N. Reddy Vs G. Ramesh and The State

Andhra Pradesh High Court · (2013) 2 ALD(Cri) 296 : (2013) 3 ALT(Cri) 161

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142

High Courts24 Jan 2013Allowed

Moinuddin and Others Vs Md. Kareemuddin and Another

Andhra Pradesh High Court · (2014) 1 ACC 845 : (2013) 5 ALD 276 : (2013) 4 ALT 465 : (2013) 2 AnWR 144

Motor Vehicles Act, 1988 — Section 140, 166

High Courts24 Jan 2013Dismissed

S.T. Ranganathan Vs Margadarsi Chit Fund (Pvt.) Ltd. and Others

Andhra Pradesh High Court · (2013) 2 ALD 611 : (2013) 3 ALT 10

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151

High Courts24 Jan 2013Dismissed

National Insurance Co. Ltd. Vs Malhota Laxmi and Others

Andhra Pradesh High Court · (2013) 4 ACC 502 : (2013) 4 ACC 207 : (2014) ACJ 1209 : (2013) 4 ALD 134 : (2013) 4 ALT 591 : (2013) 138 FLR 1030

Motor Vehicles Act, 1988 — Section 166, 167Penal Code, 1860 (IPC) — Section 166, 304A, 338Workmens Compensation Act, 1923 — Section 10

High Courts23 Jan 2013

M/s. Prathista Industries Limited Vs Commercial Tax Officer and Authority for Clarification and Advance Ruling

Andhra Pradesh High Court · (2013) 2 ALT 290 : (2013) 198 ECR 322 : (2014) 306 ELT 400 : (2013) 61 VST 158

Andhra Pradesh Value Added Tax Act, 2005 — Section 67, 67(1)Central Sales Tax Act, 1956 — Section 9, 9(3)Constitution of India, 1950 — Article 136, 226, 227, 269

High Courts22 Jan 2013

Smt. Kodebattula Varada Rajeswari Vs Sri Vempati Ramakrishna and Others

Andhra Pradesh High Court · (2013) 4 ALD 143 : (2013) 4 ALT 655 : (2013) ALT(Rev) 334

High Courts22 Jan 2013

Md. Ammanuallah Ghouri Vs The Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2013) 3 ALD 345 : (2013) 2 ALT 70

Andhra Pradesh Municipalities Act, 1965 — Section 387A, 43, 43(1), 43(2), 44Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 9Constitution of India, 1950 — Article 14, 226, 300A, 39(b)

High Courts22 Jan 2013Dismissed

Syed Javeed Vs District Legal Services Authority

Andhra Pradesh High Court · AIR 2013 AP 56 : (2013) 2 ALD 616 : (2013) 3 ALT 40 : (2013) 1 LLN 604

Constitution of India, 1950 — Article 226Legal Services Authorities Act, 1987 — Section 12, 12(h), 13, 13(1), 2(1)(c)

High Courts22 Jan 2013

The Muslim Minority Stone Quarry Workers Labour Contract Cooperative Society Limited Vs The Government of Andhra Pradesh, Industries and Commerce (Mines. I) Department and Others

Andhra Pradesh High Court · (2013) 3 ALD 535 : (2013) 4 ALT 214

High Courts22 Jan 2013

Malempati Harinarayana Vs Vankayalapati Subba Rao and others

Andhra Pradesh High Court · (2013) 3 ALD 525 : (2013) 2 ALT 520

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 54(2), Order 21 Rule 64, Order 21 Rule 66, Order 21 Rule 66(2)

High Courts21 Jan 2013

Mallu Venkatramana Reddy and 7 Others Vs Gandluri Govinda Reddy and Another

Andhra Pradesh High Court · (2013) 4 ALD 23 : (2013) 2 ALT 550