COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 363 of 1,762

High Courts06 Feb 2013Partly Allowed

D. Bapu Rao Vs State of A.P.

Andhra Pradesh High Court · (2013) 2 ALD(Cri) 924 : (2013) 3 ALT(Cri) 4

Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 20, 7

High Courts06 Feb 2013

Transmission Corporation of A.P. Limited Vs Commercial Tax Officer and Others

Andhra Pradesh High Court · (2013) 64 VST 155

Andhra Pradesh General Sales Tax Act, 1957 — Section 33B, 33F

High Courts06 Feb 2013

B. Kiran Kumar and Others Vs Lekkala Radhamma

Andhra Pradesh High Court · (2013) 4 ALD 270 : (2013) 5 ALT 57

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9

High Courts05 Feb 2013Allowed

Gullapalli Sooreedamma Vs Bandaru Trinadhudu and Another

Andhra Pradesh High Court · (2013) 02 AP CK 0052

Specific Relief Act, 1963 — Section 17, 17(1)(a)

High Courts05 Feb 2013Allowed

Sri Narendra-Veerabhadra Swamivarla Devasthanam Vs State of Andhra Pradesh, The District Collector, The Revenue Divisional Officer and The Commissioner of Endowments, Government of Andhra Pradesh

Andhra Pradesh High Court · (2013) 4 ALD 365

Land Acquisition Act, 1894 — Section 11A, 17(3A), 4(1), 6

High Courts05 Feb 2013Dismissed

V. Parvathalu Vs The Municipal Council

Andhra Pradesh High Court · (2013) 3 ALT 83

Andhra Pradesh Municipalities Act, 1965 — Section 204, 209, 211, 212, 213

High Courts04 Feb 2013Disposed Off

Chitumalla Veeramallaiah Vs Joint Collector and Others

Andhra Pradesh High Court · (2013) 4 ALD 311 : (2013) 4 ALT 81 : (2013) ALT(Rev) 294

Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 9

High Courts04 Feb 2013

Arihanth Automobiles Vs Deputy Commercial Tax Officer-I and Others

Andhra Pradesh High Court · (2013) 62 VST 254

High Courts04 Feb 2013

Murugan Cold Storage (P.) Ltd. and Another Vs Commercial Tax Officer and Another

Andhra Pradesh High Court · (2013) 198 ECR 177 : (2013) 59 VST 330

Andhra Pradesh Value Added Tax Act, 2005 — Section 14, 14(1), 19, 20, 21Income Tax Act, 1961 — Section 148, 153(2), 153(3)

High Courts04 Feb 2013Allowed

Mummareddy Venkateswara Rao Vs Pendyala Ramakrishna Chowdary and Another

Andhra Pradesh High Court · (2013) 1 ALD(Cri) 667 : (2013) 2 ALT(Cri) 177

Negotiable Instruments Act, 1881 (NI) — Section 138, 142

High Courts04 Feb 2013Dismissed

K. Radhika Vs Government of Andhra Pradesh, The Additional Director General of Police, C.I.D. and The Director General and Inspector General of Police

Andhra Pradesh High Court · AIR 2013 AP 157 : (2013) 3 ALD 237 : (2013) 3 ALT 347 : (2014) 2 BC 722

Andhra Pradesh Protection of Depositors of Financial Establishments Act, 1999 — Section 11, 14, 3, 4, 5Constitution of India, 1950 — Article 226

High Courts04 Feb 2013

G. Pal Vijaya Kumar Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (2013) 02 AP CK 0022

High Courts04 Feb 2013Allowed

G. Pal Vijay Kumar Vs The State of A.P.

Andhra Pradesh High Court · (2013) 1 ALD(Cri) 681 : (2013) 2 ALT(Cri) 38 : (2013) 2 Crimes 361

Criminal Procedure Code, 1973 (CrPC) — Section 192, 200, 202, 203Penal Code, 1860 (IPC) — Section 109, 147, 148, 149, 323

High Courts04 Feb 2013Dismissed

N. Guruvarao and Another Vs B. Pratap Reddy and Others

Andhra Pradesh High Court · (2013) 4 ALD 604 : (2014) 2 ALT 731

Constitution of India, 1950 — Article 227

High Courts31 Jan 2013Dismissed

Kannaiah Mandadi Vs Residents of Gollapallem

Andhra Pradesh High Court · (2014) 1 ALD 66 : (2014) 1 ALT 709

High Courts31 Jan 2013Allowed

N. Sankar Reddy Vs N. Rami Reddy (Died) and Others

Andhra Pradesh High Court · (2013) 3 ALD 72 : (2013) 2 ALT 343

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10ALimitation Act, 1963 — Section 5

High Courts30 Jan 2013Dismissed

J. Srinivasa Rao Vs UCO Bank and Another

Andhra Pradesh High Court · (2013) 3 ALT 306

High Courts30 Jan 2013Dismissed

K. John Devasahayam, Prohibition and Excise Inspector Vs State

Andhra Pradesh High Court · (2014) 1 ALD(Cri) 280 : (2013) 2 ALD(Cri) 386

Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 20, 7

High Courts29 Jan 2013Dismissed

N. Sridhar Vs State of A.P. and Another

Andhra Pradesh High Court · (2013) 1 ALT(Cri) 316

Criminal Procedure Code, 1973 (CrPC) — Section 173, 190, 200, 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 36(1)Penal Code, 1860 (IPC) — Section 166

High Courts28 Jan 2013Dismissed

Amalakanti Lakshmi Saroja Vs Chaluvadhi Raghavamma and Others

Andhra Pradesh High Court · (2013) 01 AP CK 0055

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29, Order 21 Rule 66(2), Order 21 Rule 90, Order 21 Rule 90(2), Order 21 Rule 91