High Courts14 Feb 2013
Golla Savaranna and Others Vs Golla Thimmanna (died) by LRs. and Others
Andhra Pradesh High Court · (2013) 5 ALD 67 : (2013) 5 ALT 798
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 361 of 1,762
High Courts13 Feb 2013
Marugu Narayana Vs State of A.P.
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 930
Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 2(c), 20, 7
High Courts13 Feb 2013
M.C.V. Prasad, M.C. Harish, M.C. Sreelatha and M.C. Anitha Vs M.Subba Raju, G.K. Gopal and B. Gopal Reddy
Andhra Pradesh High Court · (2013) 4 ALD 495 : (2013) 5 ALT 194
High Courts13 Feb 2013
Puligujju Vasantha Rao Vs M/s. Shriram City Union Finance Ltd. and Another
Andhra Pradesh High Court · (2013) 3 ALD 136 : (2013) 2 ALT 263
High Courts13 Feb 2013Dismissed
Bulusu Sundareshwara Murthy and Another Vs Ravi Kumar and Another
Andhra Pradesh High Court · (2013) 5 ALD 66 : (2013) 6 ALT 249
Limitation Act, 1963 — Section 5
High Courts13 Feb 2013
M/s. Agarwal Industries Limited Vs The Commissioner of Commercial Taxes
Andhra Pradesh High Court · (2013) 61 VST 346
Central Sales Tax Act, 1956 — Section 6A, 9(2)Income Tax Act, 1961 — Section 263
High Courts13 Feb 2013Allowed
Komati Seetha Mahalakshmi and Others Vs Gorrepati Nagabhushanam@ Busi and Others
Andhra Pradesh High Court · (2013) 02 AP CK 0026
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 158, 166
High Courts13 Feb 2013
Yachamaneni Rajaiah Naidu Vs Yachamaneni Munikrishnaiah and Others
Andhra Pradesh High Court · (2013) 3 ALD 533 : (2013) 3 ALT 243
High Courts12 Feb 2013Allowed
S. Ziaulla and Another Vs M.H. Shafiulla Sahib
Andhra Pradesh High Court · (2013) 4 ALD 346 : (2013) 3 ALT 16 : (2013) ALT(Rev) 181
Stamp Act, 1899 — Section 31
High Courts12 Feb 2013Dismissed
Smt. Palamangalam Vendamma Vs S. Saleem and Others
Andhra Pradesh High Court · (2013) 5 ALD 647 : (2013) 5 ALT 387
Hindu Succession Act, 1956 — Section 14(1)
High Courts12 Feb 2013Allowed
Parasa Nagamalleswararao Vs Sub-Registrar and Another
Andhra Pradesh High Court · (2013) 3 ALD 275 : (2013) 4 ALT 127 : (2013) ALT(Rev) 316
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 2(1)
High Courts12 Feb 2013
Gokul Institute of Technology and Sciences and Gokul College of Pharmacy Vs Deputy Commercial Tax Officer and Ex-Officio Professional Tax Officer and Others
Andhra Pradesh High Court · (2013) 59 VST 194
Andhra Pradesh Tax on Professions, Trades, Callings and Employments Act, 1987 — Section 5, 6, 7, 8, 8(1)
High Courts12 Feb 2013Dismissed
P. Kupparaju Vs A. Thyagaraju
Andhra Pradesh High Court · AIR 2013 AP 99 : (2013) 4 ALD 309 : (2013) 4 ALT 314
High Courts12 Feb 2013
Vadlamani Srinivas @ Srinivas Vs Union of India, The Directorate of Enforcement and Central Bureau of Investigation
Andhra Pradesh High Court · (2013) 5 ALD 746 : (2014) 1 ALD(Cri) 513 : (2013) 3 ALT(Cri) 328
Constitution of India, 1950 — Article 14, 142, 144, 20(2), 21Criminal Procedure Code, 1973 (CrPC) — Section 221(1), 221(2), 242, 243, 243(1)General Clauses Act, 1897 — Section 26
High Courts12 Feb 2013Allowed
Chail Singh Vs M.H. Shafiulla
Andhra Pradesh High Court · (2013) 3 ALD 799 : (2013) 3 ALT 75 : (2013) ALT(Rev) 185
Stamp Act, 1899 — Section 31
High Courts12 Feb 2013Dismissed
Balam Diguvathattu Ramachandra Reddy Vs Balam Doguvathattu Sarojamma and Others
Andhra Pradesh High Court · (2013) 3 ALD 267 : (2013) 3 ALT 627
High Courts11 Feb 2013Dismissed
Madanapalle Cloth Merchants Association Vs Madanapalle Municipality and Another
Andhra Pradesh High Court · (2013) 4 ALD 276 : (2013) 5 ALT 41
Andhra Pradesh Municipalities Act, 1965 — Section 263, 351
High Courts11 Feb 2013
G. Chalapathi Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 924 : (2013) 3 ALT(Cri) 84
Criminal Procedure Code, 1973 (CrPC) — Section 319, 379, 401Penal Code, 1860 (IPC) — Section 302, 366
High Courts11 Feb 2013
K. Krishna Kumari Vs Drapaneni Krishna Kumar
Andhra Pradesh High Court · (2013) 4 ALD 421 : (2013) 3 ALT 81
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 6, Order 16 Rule 7
High Courts11 Feb 2013
Smt. D. Lakshmi Vs Y.V. Sarma and The State of A.P.
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 926 : (2013) ALLMR(Cri) 274 : (2013) 2 ALT(Cri) 348