High Courts19 Feb 2013Dismissed
Sri S.M. Anjineyulu Vs Sri K. Satya Prakash and Another
Andhra Pradesh High Court · (2013) 4 ALD 325 : (2013) 5 ALT 66
Legal Services Authorities Act, 1987 — Section 22C, 22D
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 360 of 1,762
High Courts19 Feb 2013Dismissed
K.B. Jagan Mohan Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2013) 4 ALD 295 : (2013) 3 ALT 328
High Courts18 Feb 2013
M/s. Krishnam Raju Financial Consultancy Services and Ch. Krishnam Raju Vs S.P. Builders
Andhra Pradesh High Court · (2013) 4 ALD 698 : (2014) ALLMR(Cri) 1 : (2013) 5 ALT 335 : (2014) 2 BC 643
High Courts18 Feb 2013
Abdullah Vs Mohd. Abdul Raheem
Andhra Pradesh High Court · (2013) 4 ALD 10 : (2013) 2 ALT 655
High Courts18 Feb 2013
Kamineni Sankara Rao Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 3 ALD 307 : (2013) 4 ALT 57
High Courts18 Feb 2013
K. Vishnu Vs K. Janardhan and Others
Andhra Pradesh High Court · (2013) 3 ALD 69 : (2013) 4 ALT 128
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts18 Feb 2013Dismissed
Methuku Ravindranath Vs Sure Krishna Murthy
Andhra Pradesh High Court · (2013) 4 ALD 278 : (2013) 5 ALT 19
High Courts15 Feb 2013Disposed Off
K. Subba Reddy and Others Vs Special Chief Secretary to Govt. and Others
Andhra Pradesh High Court · (2013) 4 ALT 15 : (2013) ALT(Rev) 284
High Courts15 Feb 2013
Jingulaiah Subramanyam Naidu Vs Jingulaiah Venkatesulu Naidu (died) and Others
Andhra Pradesh High Court · (2013) 3 ALD 269 : (2013) 3 ALT 430
High Courts15 Feb 2013
P.V. Narayana and Others Vs A.P. State Road Transport Corporation and Others
Andhra Pradesh High Court · (2013) 4 ALD 386 : (2013) 3 ALT 711 : (2013) LabIC 3749 : (2013) 3 LLN 477
Constitution of India, 1950 — Article 136, 14, 16, 226, 227Industrial Disputes Act, 1947 — Section 10, 6(1)
High Courts15 Feb 2013Dismissed
M/s. Chandu Financiers Vs G. Ramakrishna Naidu and Another
Andhra Pradesh High Court · (2013) 4 ALD 148 : (2013) 4 ALT 504
Andhra Pradesh Chit Funds Act, 1971 — Section 25(1)Partnership Act, 1932 — Section 19, 56, 69
High Courts15 Feb 2013
P.N.S. Prakash Vs The Secretary to Govt. of Andhra Pradesh Legislative Affairs and Justice, Law Department and Others
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 772 : (2013) 3 ALT 209 : (2013) 3 ALT 187 : (2013) CriLJ 2771
Criminal Procedure Code, 1973 (CrPC) — Section 154(1), 156(3), 173, 173(2), 173(2)(i)Penal Code, 1860 (IPC) — Section 147, 148, 307, 323, 34
High Courts15 Feb 2013Allowed
Pasula Narasimna Vs Inspector of Police and Another
Andhra Pradesh High Court · (2013) 3 ALT(Cri) 54
High Courts15 Feb 2013
Peethala Murthy Yadav @ P.L.V.N. Murthy Vs Government of A.P. and Others
Andhra Pradesh High Court · (2013) 4 ALD 129 : (2013) 3 ALT 232 : (2013) 3 LLJ 516
High Courts14 Feb 2013
Lee Pharma Ltd. Vs Union of India
Andhra Pradesh High Court · (2013) 289 ELT 248
Central Excises and Salt Act, 1944 — Section 35F
High Courts14 Feb 2013Dismissed
Government of Andhra Pradesh, The Andhra Pradesh Technology Service Ltd. and M/s. Society for Andhra Pradesh Network (SAPNET) Vs M/s. Telescreen Communications Pvt. Limited
Andhra Pradesh High Court · (2013) 4 ALD 157 : (2013) 3 ALT 459
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts14 Feb 2013Dismissed
Mother Theresa Memorial Christian Minority Educational Society (MTMCMES) Vs The State of Andhra Pradesh and Others The State of Andhra Pradesh, The District Collector and The Revenue Divisional Officer Vs The Chief Engineer (R and B), CRN and MD, APRDC and The Executive Engineer (R and B), APRDC Division The State of Andhra Pradesh and Others Vs Mother Theresa Memorial Christian Minority Educational Society (MTMCMES)
Andhra Pradesh High Court · (2013) 5 ALD 743 : (2013) 5 ALT 383 : (2013) ALT(Rev) 389
Land Acquisition Act, 1894 — Section 4(1), 5A, 6
High Courts14 Feb 2013
Excise Superintendent Vs Kundena Bhagyamma, President, Tappers Co-op. Society and Commissioner for Workmen''s Compensation
Andhra Pradesh High Court · (2013) 4 ACC 763 : (2014) ACJ 273 : (2013) 4 ALD 320 : (2013) 2 ALT 806 : (2013) 138 FLR 460 : (2013) 138 FLR 363
High Courts14 Feb 2013
Dr. Javvaji Koti Nagaiah Vs The Hon''ble Chief Justice, High Court of A.P., The Union of India and The Secretary, Ministry of Home, Government of India
Andhra Pradesh High Court · (2013) 3 ALD 260 : (2013) 3 ALT 425
High Courts14 Feb 2013
K. Suresh Kumar Reddy Vs Krishna University
Andhra Pradesh High Court · (2013) 4 ALD 5 : (2013) 3 ALT 435