High Courts26 Feb 2013Allowed
C. Mohan Reddy Vs Ottra Ramesh
Andhra Pradesh High Court · (2013) 4 ALD 44 : (2013) 4 ALT 648 : (2013) 4 BC 511
Evidence Act, 1872 — Section 45Negotiable Instruments Act, 1881 (NI) — Section 118
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 359 of 1,762
High Courts25 Feb 2013
Syed Habibulla Shah and Smt. Khadarunnisa Begum Vs The State of A.P., The Collector, The Land Acquisition Officer and Sub-Collector and The Tahsildar
Andhra Pradesh High Court · (2013) 4 ALD 263 : (2013) 3 ALT 624 : (2013) ALT(Rev) 278
High Courts25 Feb 2013
Syed Shah Shakeel Ahmed Hussaini and Another Vs A.P. State Wakf Board and Another
Andhra Pradesh High Court · (2013) 3 ALD 272 : (2013) 3 ALT 74
Waqf Act, 1995 — Section 48
High Courts25 Feb 2013Disposed Off
Marupaka Sudhakar and Another Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 4 ALD 340 : (2013) 5 ALT 38
High Courts25 Feb 2013
Katuri Medical College and Hospital Vs Commercial Tax Officer and Others
Andhra Pradesh High Court · (2013) 57 APSTJ 175 : (2013) 62 VST 185
Andhra Pradesh Value Added Tax Act, 2005 — Section 29
High Courts25 Feb 2013
Syed Rasool Hussaini and Another Vs A.P. State Wakf Board and Another
Andhra Pradesh High Court · (2013) 3 ALD 271 : (2013) 3 ALT 38
Waqf Act, 1995 — Section 46, 47, 48
High Courts25 Feb 2013
Ragulavalasa Chiranjeevi Rao Vs The State of A.P., Project Officer, Integrated Tribunal Development Agency and The Mandal Revenue Officer
Andhra Pradesh High Court · (2013) 4 ALD 153 : (2013) 4 ALT 665
High Courts25 Feb 2013Allowed
Fortune Constructions Private Limited Vs The Commissioner of Commercial Taxes and Others
Andhra Pradesh High Court · (2013) 57 APSTJ 42
High Courts25 Feb 2013Dismissed
Challa Venkata Rami Reddy @ Reddy and Another Vs The State of A.P. and Another
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 215 : (2013) 2 ALD(Cri) 916
High Courts22 Feb 2013Allowed
Larsen and Toubro Limited Vs The Executive Engineer, Public Health Engineering Department and Others
Andhra Pradesh High Court · (2013) 3 ALT 602
Mines and Minerals (Development and Regulation) Act, 1957 — Section 3(d)
High Courts22 Feb 2013Allowed
A. Gopal Reddy Vs R. Subramanyam Reddy and Another
Andhra Pradesh High Court · (2013) 4 ALD 347 : (2013) 3 ALT 623
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 39 Rule 1, Order 39 Rule 2
High Courts22 Feb 2013Allowed
Janke Mallareddy and Others Vs Shaik Abdul Khader and Another
Andhra Pradesh High Court · (2013) 3 ALT 54 : (2013) 1 AnWR 694
Motor Vehicles Act, 1988 — Section 147(1)(b)(i), 166
High Courts22 Feb 2013
The Indian Hume Pipe Co. Ltd. and Others etc. etc. Vs State of Andhra Pradesh and Others etc etc.
Andhra Pradesh High Court · AIR 2013 AP 120 : (2013) 4 ALD 490 : (2013) 3 EFLT 872 : (2013) 3 KLT 713
High Courts22 Feb 2013Dismissed
Utkuri Ratamma and Others Vs The Deputy Secretary and Another
Andhra Pradesh High Court · (2013) 4 ALD 662 : (2013) 5 ALT 167
High Courts21 Feb 2013Dismissed
S. Habeeb and Others Vs M.F. Shahanaz and Another
Andhra Pradesh High Court · (2013) 3 ALD 727 : (2013) 4 ALT 550
High Courts21 Feb 2013
Madala Rama Rao and Others Vs District Collector and Others
Andhra Pradesh High Court · (2013) 5 ALD 117 : (2013) 6 ALT 287 : (2013) ALT(Rev) 446
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4(1), 5A
High Courts21 Feb 2013Dismissed
Vadlamani Srinivas @ Srinivas and Another Vs Union of India, Ministry of Finance and Others
Andhra Pradesh High Court · (2013) 2 ALT 419
Constitution of India, 1950 — Article 14, 20(2), 21Criminal Procedure Code, 1973 (CrPC) — Section 300, 313, 9(3)Penal Code, 1860 (IPC) — Section 120B, 201, 406, 409, 419
High Courts21 Feb 2013Dismissed
Papasani Sankara Reddy Vs Kandula Hanumantha Reddy and Others
Andhra Pradesh High Court · (2013) 4 ALD 322 : (2013) 5 ALT 40
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts20 Feb 2013Disposed Off
Cynosure Enterprises Ltd. Vs Commissioner of C. Ex.
Andhra Pradesh High Court · (2013) 297 ELT 488
High Courts19 Feb 2013Allowed
Addala Subrahmanyam Vs State
Andhra Pradesh High Court · (2013) 1 ALD(Cri) 934 : (2013) 3 ALT(Cri) 311
Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 2(1)(3), 2(c), 20