High Courts13 Mar 2013Dismissed
Shaik Adam Sharif Vs Area Marketing Manager, Bharat Petroleum Corporation Ltd. and Others
Andhra Pradesh High Court · (2013) 4 ALD 101 : (2013) 3 ALT 45
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 357 of 1,762
High Courts12 Mar 2013Allowed
Kondi Girija @ Rani Vs Kondi Ratnakar
Andhra Pradesh High Court · (2013) 4 ALD 78 : (2013) 4 ALT 686 : (2013) 3 DMC 686
Hindu Marriage Act, 1955 — Section 13(1)(ia)Penal Code, 1860 (IPC) — Section 498A
High Courts12 Mar 2013
Brilliant Bio Pharma Limited Vs Brilliant Industries Limited
Andhra Pradesh High Court · (2013) 117 CLA 139 : (2013) 180 CompCas 168
Companies Act, 1956 — Section 100, 100(2), 101, 101, 102
High Courts12 Mar 2013Dismissed
Government of Andhra Pradesh, School Education Dept. and Others Vs Raaya Sridevi
Andhra Pradesh High Court · (2013) 3 ALT 148
Constitution of India, 1950 — Article 226
High Courts12 Mar 2013Allowed
P.V. Prasad Vs Commissioner of Prohibition and Excise, Government of A.P. and Others
Andhra Pradesh High Court · (2013) 3 ALT 58
High Courts12 Mar 2013
Soa Software Engineering India Private Limited Vs Commercial Tax Officer
Andhra Pradesh High Court · (2013) 57 APSTJ 103
High Courts11 Mar 2013
Acharya N.G. Ranga Agricultural University Vs M. Devender Reddy and Others
Andhra Pradesh High Court · (2013) 03 AP CK 0067
Andhra Pradesh Agricultural University Act, 1963 — Section 11, 20, 20(i), 38, 39Constitution of India, 1950 — Article 14, 16
High Courts11 Mar 2013Allowed
Prathipati Jogayyamma Vs Vobhilineni Veera Venkata Satyanarayana and Others
Andhra Pradesh High Court · AIR 2013 AP 163 : (2013) 5 ALD 46 : (2013) 4 ALT 377
Hindu Succession (Amendment) Act, 2005 — Section 4Hindu Succession Act, 1956 — Section 23, 4, 6, 8
High Courts11 Mar 2013Dismissed
Baratam Venkata Chengalva Murthy and Others Vs Ladi Dalappanna and Others
Andhra Pradesh High Court · (2014) 2 ALT 721
High Courts11 Mar 2013Allowed
K.B. Sannappa and Another Vs Joint Collector and Another
Andhra Pradesh High Court · (2013) 4 ALD 179 : (2013) 3 ALT 1
Essential Commodities Act, 1955 — Section 6A, 6C(2)
High Courts08 Mar 2013Allowed
Abdul Khader and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 4 ALD 269 : (2013) 3 ALT 672 : (2013) ALT(Rev) 283
Land Acquisition Act, 1894 — Section 5A
High Courts08 Mar 2013Dismissed
Bhavanam Lalitha Reddy Vs Perumalla Pumachandra Rao, Perumalla Srinivasa Rao and The State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 78 : (2013) 2 ALD(Cri) 383
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 354, 506, 509
High Courts08 Mar 2013Allowed
Kovvuri Lakshmi Narayana Reddy Vs Mamidi Ravi Ratna Swaroop and Ch. Swamynadha Rao
Andhra Pradesh High Court · (2013) 4 ALD 582 : (2013) 6 ALT 333
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, 115, 151, 73
High Courts08 Mar 2013
Syed Shah Khaja Mohiuddin Khadri Vs A.P. State Wakf Board
Andhra Pradesh High Court · (2013) 4 ALD 331 : (2013) 3 ALT 499
Waqf Act, 1995 — Section 42
High Courts07 Mar 2013Dismissed
Hind Re-Rolling Industries and Others Vs Muktar Steels Private Limited and Others
Andhra Pradesh High Court · (2013) 4 ALD 500 : (2013) 5 ALT 272
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 23 Rule 3A, Order 43 Rule 1, Order 43 Rule 1(m), Order 43 Rule 1A
High Courts06 Mar 2013Disposed Off
V. Haritha Vs Indian Oil Corporation Ltd. and Others
Andhra Pradesh High Court · (2013) 6 ALD 298 : (2014) 1 ALT 567
High Courts06 Mar 2013
Krishna Swamy Vs M.T. Krishna Babu and Another
Andhra Pradesh High Court · (2013) 6 ALT 510
High Courts06 Mar 2013Dismissed
Makhteshim - Agan India Pvt. Ltd. Vs Department of Agriculture and Cooperation, Ministry of Agriculture and Central Insecticides Board and Registration Committee, Directorate of Plant Protection Quarantine and Storage
Andhra Pradesh High Court · (2013) 6 ALD 464 : (2013) 5 ALT 428
Insecticides Act, 1968 — Section 11, 9
High Courts06 Mar 2013
Hindu College Committee and Another Vs Shaik Subhani
Andhra Pradesh High Court · (2013) 4 ALD 361 : (2013) 4 ALT 307
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 20, 22Civil Procedure Code, 1908 (CPC) — Section 115
High Courts05 Mar 2013Allowed
Bommakanti Venkavva Vs Union of India, The Government of Andhra Pradesh, Department of Revenue and The District Collector
Andhra Pradesh High Court · (2013) 5 ALD 173 : (2013) 4 ALT 707