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Andhra Pradesh High Court judgments

35,240 judgments · page 355 of 1,762

High Courts25 Mar 2013

Dr. L. Sudhakar Vs The Medical Council of India, The A.P. Medical Council and Dr. K. Srikar Reddy, Consul (Com and Cons) Consulate General of India Dr. K. Srikar Reddy, Consul (Com and Cons) Consulate General of India Vs Dr. L. Sudhakar, The Medical Council of India and The A.P. Medical Council

Andhra Pradesh High Court · (2013) 4 ALD 504 : (2013) 5 ALT 139

Andhra Pradesh Medical Practitioners Registration Act, 1968 — Section 15, 15(4), 17, 3Civil Procedure Code, 1908 (CPC) — Section 100Indian Medical Council Act, 1956 — Section 2(J), 20(A), 20A, 21, 24
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High Courts21 Mar 2013Dismissed

N.P. Nagaraja Vs Tirumala Tirupathi Devasthanams

Andhra Pradesh High Court · (2013) 4 ALD 245 : (2013) 5 ALT 48

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 128, 74(1)(a), 75, 80, 83Specific Relief Act, 1963 — Section 16(c)Transfer of Property Act, 1882 — Section 53A
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High Courts21 Mar 2013Dismissed

Syed Kursheed Hussain Vs Saida Bhanu

Andhra Pradesh High Court · (2013) 4 ALD 541 : (2013) 5 ALT 238

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21, Order 21 Rule 37Constitution of India, 1950 — Article 21
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