COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 354 of 1,762

High Courts01 Apr 2013Allowed

S. Sattu Vs The Government of Andhra Pradesh, The Collector and District Magistrate and The Superintendent

Andhra Pradesh High Court · (2014) 1 ALD(Cri) 973 : (2013) 6 ALT 251 : (2013) 3 ALT(Cri) 303

Andhra Pradesh of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 — Section 10, 12, 13, 2(g), 3Biological Diversity Act, 2002 — Section 55(2)Constitution of India, 1950 — Article 226

High Courts01 Apr 2013Allowed

Sri Vigneswara Traders and Another Vs The Circle Inspector of Police, Porumamilla Police Station and two Others

Andhra Pradesh High Court · (2013) 4 ALD 241 : (2013) 5 ALT 9

Essential Commodities Act, 1955 — Section 6A

High Courts01 Apr 2013Allowed

C. Ramulu Vs C. Anjaneyulu

Andhra Pradesh High Court · (2013) 5 ALD 273 : (2013) 4 ALT 459

Civil Procedure Code, 1908 (CPC) — Section 11

High Courts01 Apr 2013Allowed

Peta Radha Reddy and Another Vs C.V. Manoharan and Others

Andhra Pradesh High Court · (2013) 6 ALD 337 : (2013) 5 ALT 157

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

High Courts01 Apr 2013

K. Salamma Vs K. Jayarama Rajulu

Andhra Pradesh High Court · (2014) 4 ALT 370

High Courts28 Mar 2013

N. Malla Reddy Vs The Prohibition and Excise Superintendent

Andhra Pradesh High Court · (2013) 5 ALD 96 : (2013) 6 ALT 292

Andhra Pradesh Excise Act, 1968 — Section 31(1)(b), 63

High Courts28 Mar 2013Allowed

A. Ranga Reddy Vs A. Ram Reddy

Andhra Pradesh High Court · (2013) 4 ALD 1 : (2013) 4 ALT 595

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A, 151

High Courts28 Mar 2013

Jala Gandhi Vs Eluri Vijaya Laxmi

Andhra Pradesh High Court · (2013) 4 ALD 261 : (2013) 5 ALT 11

Civil Procedure Code, 1908 (CPC) — Section 60(1)

High Courts28 Mar 2013Allowed

Dr. T.H. Chowdary Vs The Registrar of Companies and The State of Andhra Pradesh

Andhra Pradesh High Court · (2014) 1 ALD(Cri) 67 : (2013) 2 ALD(Cri) 18 : (2014) 119 CLA 82 : (2014) 182 CompCas 13 : (2014) 126 SCL 357

Companies Act, 1956 — Section 58, 60, 628, 63, 68Criminal Procedure Code, 1973 (CrPC) — Section 428, 468(2)(c), 482Negotiable Instruments Act, 1881 (NI) — Section 141

High Courts28 Mar 2013Dismissed

Smt. Gullapalli Vijayasree Vs Rednam Satyavathi and 2 Others

Andhra Pradesh High Court · (2013) 4 ALD 211 : (2013) 5 ALT 45

Civil Procedure Code, 1908 (CPC) — Section 94(E)

High Courts28 Mar 2013Allowed

M. Anand Vs The Revenue Divisional Officer and The Tahsildar

Andhra Pradesh High Court · (2013) 4 ALD 80 : (2013) 4 ALT 456

High Courts28 Mar 2013

K. Harinath Vs Hindustan Petroleum Corporation Limited and The Chief Regional Manager

Andhra Pradesh High Court · (2013) 4 ALD 518 : (2013) 4 ALT 651

Constitution of India, 1950 — Article 226Specific Relief Act, 1963 — Section 14, 14(1)

High Courts26 Mar 2013

Garimella Subba Rao, Daruga Venkata Narayana Rao and Kandi Janaki Rao Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (2014) 1 ALD(Cri) 53 : (2013) 1 ALD(Cri) 895

Andhra Pradesh Co-operative Societies Act, 1964 — Section 50, 51, 52, 53, 60Constitution of India, 1950 — Article 20(2)Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 173, 190(1)(b)

High Courts26 Mar 2013Allowed

Nagulapati Mallaiah Vs The State

Andhra Pradesh High Court · (2013) 2 ALD(Cri) 1 : (2014) CriLJ 1581 : (2014) 3 RCR(Criminal) 147

Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 20, 7

High Courts26 Mar 2013

M/s Balaji Energy Private Limited Vs Southern Power Distribution Company Ltd. of A.P (APSPDCL), Andhra Pradesh Electricity Regulatory Commission (APERC) and A.P. Small Hydro Power Developers Association, (Power Suppliers to Discoms)

Andhra Pradesh High Court · (2013) 5 ALT 212

High Courts26 Mar 2013Dismissed

Poranki Sridhar Raju and Others Vs Government of A.P., The District Collector, The Kanur Gram Panchayat and Sri Sai Gita Mandir Abhivridhi Sangam Kamayya Thopu

Andhra Pradesh High Court · (2013) 6 ALD 328 : (2013) 5 ALT 570 : (2013) ALT(Rev) 412

High Courts25 Mar 2013Disposed Off

Commissioner and Director, Women Development and Child Welfare and Others Vs Mullapudi Sarada and Others

Andhra Pradesh High Court · (2013) 6 ALD 382 : (2014) 1 ALT 560

High Courts25 Mar 2013Allowed

M/s. Jayabharat Automobiles Vs Dr. V.S.V. Ramesh

Andhra Pradesh High Court · (2013) 5 ALD 120 : (2013) 6 ALT 188

Transfer of Property Act, 1882 — Section 106, 111(g)

High Courts25 Mar 2013

Kollu Malathi Vs Gadedam Nagaraja Kumar Reddy and Virupavajjula Ravindra

Andhra Pradesh High Court · (2013) 4 ALD 86 : (2013) 4 ALT 661

Hindu Marriage Act, 1955 — Section 24

High Courts25 Mar 2013Dismissed

Y. Narayana Raju and Y. Ganga Raju Vs Saraswathula Kameswaramma (Died) and S.V.S.S. Rama Sastry

Andhra Pradesh High Court · (2013) 4 ALD 374

Evidence Act, 1872 — Section 65