High Courts13 Apr 2013
T. Suresh Kumar and Another Vs B. Praveen Kumar and Others
Andhra Pradesh High Court · (2013) 6 ALD 66 : (2014) 1 ALT 544
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 352 of 1,762
High Courts12 Apr 2013
Hotal Swarna Palace Vs Govt. of A.P. and Others
Andhra Pradesh High Court · (2013) 6 ALD 475 : (2013) 5 ALT 103
High Courts12 Apr 2013Dismissed
M. Sukender Vs Smt. S.M. Shirisha
Andhra Pradesh High Court · AIR 2013 AP 117 : (2013) 5 ALD 115 : (2013) 5 ALT 300
Dowry Prohibition Act, 1961 — Section 4, 6Hindu Marriage Act, 1955 — Section 13(1)(ia)(ib)Penal Code, 1860 (IPC) — Section 498A
High Courts12 Apr 2013Dismissed
Venkat N.R. Akkineni Vs Appellate Tribunal for Foreign Exchange
Andhra Pradesh High Court · (2013) 4 ALD 529 : (2013) 3 ALT 700
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 132Foreign Exchange Management Act, 1999 — Section 13, 13(1), 16, 25(1)(a), 28
High Courts10 Apr 2013Allowed
Sri Pratapa Seetharama Sastry and Smt. Pratapa Annapurna Vs Sri Seethepalli Kutumbayya and Others
Andhra Pradesh High Court · (2013) 5 ALD 736 : (2013) 5 ALT 254
Evidence Act, 1872 — Section 68
High Courts09 Apr 2013Partly Allowed
Borgam Rajender Vs State of A.P.
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 324 : (2013) 2 ALD(Cri) 956
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 235, 235(2), 313Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 302
High Courts09 Apr 2013
D. Subba Raju Vs State of A.P.
Andhra Pradesh High Court · (2013) 2 ALT(Cri) 293
Criminal Procedure Code, 1973 (CrPC) — Section 230, 239Land Acquisition Act, 1894 — Section 11, 11(1), 11(i), 18Penal Code, 1860 (IPC) — Section 109, 120B, 416, 419, 420
High Courts09 Apr 2013
Sri Padma Srinivasa Gas Agency and K. Dhanunjayudu Vs The District Collector and The Assistant Supply Officer
Andhra Pradesh High Court · (2013) 4 ALD 243 : (2013) 5 ALT 22
Essential Commodities Act, 1955 — Section 6A, 6B
High Courts09 Apr 2013Dismissed
Daman Laxminarayana and Adepu Revanth Vs The Deputy Registrar of Co-operative Societies, Sircilla Co-Operative Urban Bank Limited, Samala Srinivas and Swargam Prasad Samala Srinivas and Swargam Prasad Vs Daman Laxminarayana, Adepu Revanth, The Deputy Registrar of Co-operative Societies and Sircilla Co-Operative Urban Bank Limited The Deputy Registrar of Co-operative Societies Vs Daman Laxminarayana, Adepu Revanth and Sircilla Co-Operative Urban Bank Limited
Andhra Pradesh High Court · (2013) 4 ALD 629 : (2013) 5 ALT 279 : (2013) ALT(Rev) 384
Andhra Pradesh Co-operative Societies Act, 1964 — Section 34A, 34A(3), 34A(7)Andhra Pradesh Panchayat Raj Act, 1994 — Section 245(1)
High Courts09 Apr 2013Dismissed
Dr. M. Parvathi and Others Vs Sri. Penumatcha Satyanarayana Raju and Others.
Andhra Pradesh High Court · (2013) 4 ALD 608 : (2013) 5 ALT 184
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 97, 47
High Courts09 Apr 2013Dismissed
J. Rama Krishna Vs M/s. Shriram Chits Pvt. Ltd. and 5 Others
Andhra Pradesh High Court · AIR 2013 AP 185 : (2013) 5 ALD 656 : (2013) 5 ALT 230
Chit Funds Act, 1982 — Section 64, 85(a), 90Civil Procedure Code, 1908 (CPC) — Section 60Constitution of India, 1950 — Article 227
High Courts09 Apr 2013Disposed Off
The Corporation of Cochin Vs Andhra Pradesh Technology Development and Promotion Centre, Hyquip Technologies Ltd. and Oriental Bank of Commerce
Andhra Pradesh High Court · (2013) 4 ALD 565 : (2013) 5 ALT 233
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, 144, 151
High Courts09 Apr 2013Disposed Off
Malreddy Yesanna and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 6 ALD 486 : (2013) ALT(Rev) 451
High Courts09 Apr 2013
Talreddy Yesanna and Others Vs Government of A.P. and Others
Andhra Pradesh High Court · (2013) 6 ALT 399
Constitution of India, 1950 — Article 14Forest Act, 1927 — Section 26Land Acquisition Act, 1894 — Section 23(2)
High Courts08 Apr 2013Allowed
Thyrumala Setty Phanindra Vs The District Collector (C.S), The Revenue Divisional Officer and The Deputy Tahsildar
Andhra Pradesh High Court · (2013) 4 ALD 540 : (2013) 5 ALT 237
High Courts08 Apr 2013
P. Lavanya Vs P. Dinesh Rao
Andhra Pradesh High Court · AIR 2013 AP 116 : (2013) 5 ALD 423 : (2013) 4 ALT 479 : (2014) 1 DMC 371
High Courts08 Apr 2013Dismissed
Guduru Srinivas Vs Amradi Prabhakar and Another
Andhra Pradesh High Court · (2013) 5 ALD 102 : (2013) 6 ALT 259
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 21 Rule 58
High Courts04 Apr 2013Disposed Off
Kulukulri Suresh Varma Vs V. Venkata Satya Subramanyam Mallikarjuna Surya Rao and Others
Andhra Pradesh High Court · (2013) 4 ALD 213 : (2013) 5 ALT 7
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32
High Courts04 Apr 2013Allowed
M. Rajitha and 17 Others Vs The Revenue Divisional Officer and Another
Andhra Pradesh High Court · (2013) 6 ALD 199 : (2013) 6 ALT 336
Constitution of India, 1950 — Article 14
High Courts04 Apr 2013
Faheemuddin Ahmed, Zainab Begum and Saleem Ahmed Vs Farzana Abedi
Andhra Pradesh High Court · (2013) 5 ALD 238 : (2013) 5 ALT 781
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 20