High Courts25 Apr 2013Dismissed
The National Insurance Company Limited Vs Gedela Mahalakshmamma, Gedela Appalaswamy and Navatha Youth Association
Andhra Pradesh High Court · (2013) 5 ALD 673 : (2013) 2 AnWR 411
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 350 of 1,762
High Courts25 Apr 2013
D. Leelavathi and Others Vs The Director of Mines and Geology and Others
Andhra Pradesh High Court · (2013) 5 ALD 658 : (2013) 5 ALT 489
High Courts25 Apr 2013Dismissed
The New India Assurance Co. Ltd. Vs Khaja Moinuddin and Mohammad Taher Ali
Andhra Pradesh High Court · (2013) 5 ALD 427
Workmens Compensation Act, 1923 — Section 2(1)(i), 4, 4(1)(c), 4(c)(ii)
High Courts25 Apr 2013Allowed
Uppara Gangamma and Others Vs The Mandal Revenue Officer (LAO), Yemmiganur
Andhra Pradesh High Court · (2013) 4 ALD 42 : (2013) 4 ALT 636 : (2013) ALT(Rev) 340
Land Acquisition Act, 1894 — Section 18
High Courts25 Apr 2013Allowed
R. Radha Vs P. Bhanu Prakash Reddy
Andhra Pradesh High Court · (2013) 5 ALD 175 : (2013) 4 ALT 730
High Courts25 Apr 2013Allowed
K. Prasad, Smt. K. Ratnamma, K. Harikrishna and B. Harika Vs Roop Oil Traders
Andhra Pradesh High Court · (2013) 6 ALD 472 : (2013) 5 ALT 173
Sales of Goods Act, 1930 — Section 19, 20
High Courts24 Apr 2013
Vallala Yasodha Vs Vallala Naga Venkata Laxmi and 2 Others
Andhra Pradesh High Court · (2013) 04 AP CK 0072
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts24 Apr 2013
N. Sree Ramulu and Others Vs B. Lakshmi Narayana (died) and Others
Andhra Pradesh High Court · (2014) 1 ACC 264 : (2013) 5 ALD 249 : (2013) 2 AnWR 185
Motor Vehicles Act, 1988 — Section 8, 9Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2(i)Workmens Compensation Act, 1923 — Section 2(1), 2(1)(1), 2(1)(g), 4, 4(1)(c)(i)
High Courts24 Apr 2013Dismissed
S. Ram Manohar Vs The Union of India and Another
Andhra Pradesh High Court · (2013) 5 ALD 51 : (2013) 4 ALT 316
Administrative Tribunals Act, 1985 — Section 14Constitution of India, 1950 — Article 226
High Courts24 Apr 2013Dismissed
Putty Aravind Kumar Vs Putty Ashok and P. Venkateshwar Rao
Andhra Pradesh High Court · (2013) 6 ALD 459 : (2013) 5 ALT 204
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Evidence Act, 1872 — Section 68Hindu Succession Act, 1956 — Section 14
High Courts24 Apr 2013Partly Allowed
Mandadi Adilakshmi Vs Vallabhaneni Siva Prasad and Others
Andhra Pradesh High Court · (2014) ACJ 950 : (2013) 4 ALD 707 : (2013) 4 ALT 497 : (2013) 138 FLR 1027 : (2013) 4 LLJ 42 : (2013) 4 LLN 501
Employees Compensation Act, 1923 — Section 2(d), 8Hindu Adoptions and Maintenance Act, 1956 — Section 21
High Courts23 Apr 2013Dismissed
Yemireddy Sunder Reddy and Others Vs B. Yadagiri Reddy and Others
Andhra Pradesh High Court · (2013) 4 ALD 332
Land Acquisition Act, 1894 — Section 12, 18
High Courts23 Apr 2013Dismissed
Bashyam Anjamma and Another Vs Narra Satyanarayana and four Others
Andhra Pradesh High Court · (2013) 5 ALD 788 : (2013) 4 ALT 445
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 26, 3(f)Civil Procedure Code, 1908 (CPC) — Section 11Hindu Succession Act, 1956 — Section 6, 6(1), 6(3), 6(5)
High Courts23 Apr 2013
T. Hari Prasad Vs The Commissioner of Prohibition and Excise and Others
Andhra Pradesh High Court · (2013) 6 ALD 413 : (2013) 5 ALT 496
Andhra Pradesh Excise Act, 1968 — Section 3(1)
High Courts23 Apr 2013
L. Ranga Rao Vs Vice Chairman and Managing Director, Girijan Co-operative Corporation Ltd. and Others
Andhra Pradesh High Court · (2013) 6 ALT 670
High Courts23 Apr 2013Dismissed
State of A.P. Vs Kallepalli Giri
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 169
High Courts23 Apr 2013Allowed
Manoj Kumar Kanuga and 3 Others Vs Marudhar Power Pvt. Ltd. and Others
Andhra Pradesh High Court · (2013) 116 CLA 263 : (2013) 179 CompCas 504
Civil Procedure Code, 1908 (CPC) — Section 100, 100(4)Companies Act, 1956 — Section 10(E), 10(F), 108, 108(1), 108(1)(a)Depositories Act, 1996 — Section 6(1), 6(2), 6(3), 7(1)
High Courts23 Apr 2013Dismissed
S. Janaradhan Reddy and Others Vs S. Madhava Reddy and State of Andhra Pradesh
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 396
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307
High Courts22 Apr 2013Dismissed
Donthy Reddy Achyuta Reddy Vs The State of A.P. and N. Rajeshwari
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 57 : (2013) 2 Crimes 663
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 468(2)(c), 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420
High Courts22 Apr 2013Allowed
M/s. United Steel Allied Industries Private Limited Vs M/s. Indian Bank and Others
Andhra Pradesh High Court · (2013) 04 AP CK 0052
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 85, Order 21 Rule 86Companies Act, 1956 — Section 531, 531(A), 537Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 17, 37