COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 351 of 1,762

High Courts22 Apr 2013Allowed

Ajay Kumar Agarwal Vs State of Andhra Pradesh and Kutumba Rao, Conservation Asst. I/C of Charminar Monument

Andhra Pradesh High Court · (2014) 2 ALD(Cri) 31 : (2013) 2 ALD(Cri) 360

Ancient Monuments And Archaeological Sites And Remains (amendment And Validation) Act, 2010 — Section 2Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts22 Apr 2013Dismissed

Padala Ramu @ Padala Venkata Rama Reddy Vs The State of Andhra Pradesh, Station House Officer and I. Manga Devi, Police Officer

Andhra Pradesh High Court · (2014) 1 ALD(Cri) 130

Constitution of India, 1950 — Article 19, 20, 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 162, 169, 170

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High Courts22 Apr 2013

Vijaya Laxmi and Others Vs Union of India and Others

Andhra Pradesh High Court · (2013) 5 ALD 297 : (2013) 6 ALT 275

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High Courts22 Apr 2013Dismissed

R. Markandeya Kumar Vs Union of India and Others

Andhra Pradesh High Court · (2014) 1 ALD 76 : (2014) 2 ALT 732

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High Courts18 Apr 2013Allowed

A. Sundara Rami Reddy Vs The District Collector, Chittoor District and Others

Andhra Pradesh High Court · (2013) 6 ALD 423 : (2013) 6 ALT 297

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High Courts18 Apr 2013

M/s. Aasra Archiventures Pvt. Ltd. and A. Raghunath Vs The State of Andhra Pradesh, Sri Kaushal Bhaskar, M/s. Salarpuria Properties Pvt. Ltd. and The III Additional Chief Judge, City Civil Court Sri Kaushal Bhaskar Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2013) 4 ALD 653 : (2013) 4 ALT 751

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 151

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High Courts18 Apr 2013Allowed

Vallala Yasodha Vs Vallala Naga Venkata Laxmi, Vallala Vamshi Krishna and Baddala Dhanalaxmi

Andhra Pradesh High Court · (2013) 5 ALD 166 : (2013) 5 ALT 743

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts18 Apr 2013

V. Murali Prasad Reddy Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2013) 4 ALT 781

Penal Code, 1860 (IPC) — Section 405, 409

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High Courts18 Apr 2013Disposed Off

USKE Vs District Collector

Andhra Pradesh High Court · (2014) 3 ALT 308 : (2014) ALT(Rev) 253

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High Courts18 Apr 2013Allowed

Remidi Srinivas Reddy and M. Veerachander Vs State of A.P.

Andhra Pradesh High Court · (2013) 2 ALD(Cri) 395

Andhra Pradesh Excise Act, 1968 — Section 34(a)Criminal Procedure Code, 1973 (CrPC) — Section 161

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High Courts18 Apr 2013Dismissed

M/s. Aasra Archiventures Pvt. Ltd. and Another Vs The State of A.P. and Others

Andhra Pradesh High Court · (2013) 4 ALD 653 : (2013) 4 ALT 751

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 151Constitution of India, 1950 — Article 226

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High Courts18 Apr 2013Allowed

National Investigation Agency, NIA, Hyderabad Vs Devendra Gupta and Another

Andhra Pradesh High Court · (2014) 1 ALD(Cri) 109 : (2013) 1 ALD(Cri) 907

Criminal Procedure Code, 1973 (CrPC) — Section 164, 167, 173, 2, 268Explosive Substances Act, 1908 — Section 3, 4, 5, 6National Investigation Agency Act, 2008 — Section 21

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High Courts17 Apr 2013

Surisetty Revathi Vs Taladi Yelamanda Rao, Geeda Venkata Ramana Reddy and Gogineni Sudhakar

Andhra Pradesh High Court · (2013) 5 ALD 110 : (2013) 5 ALT 768

Registration Act, 1908 — Section 17, 49

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High Courts17 Apr 2013Allowed

Janga Raghava Reddy Vs The State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2013) 4 ALD 544

General Clauses Act, 1897 — Section 1(4), 21

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High Courts17 Apr 2013Dismissed

Dowluri Krishna and Others Vs The State of A.P.

Andhra Pradesh High Court · (2014) 1 ALD(Cri) 88 : (2013) 2 ALD(Cri) 929

Criminal Procedure Code, 1973 (CrPC) — Section 157, 313, 374(2)Evidence Act, 1872 — Section 145, 155, 157Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 302

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High Courts17 Apr 2013Dismissed