High Courts29 Apr 2013Dismissed
R. Jagadeesh Vs Smt. R. Renuka
Andhra Pradesh High Court · AIR 2013 AP 114 : (2013) 5 ALD 69 : (2013) 5 ALT 79 : (2013) 3 DMC 292
Hindu Marriage Act, 1955 — Section 10, 13, 13(1), 13(1)(ia), 9
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 349 of 1,762
High Courts29 Apr 2013
Spandana Sphoorty Financial Ltd. Vs Authority under Minimum Wages Act, 1948 and Joint Commissioner of Labour and Others Kothuru Raviprasad and Others Vs Spandana Sphoorty Financial Ltd. and Authority under Minimum Wages Act, 1948 and Joint Commissioner of Labour
Andhra Pradesh High Court · (2013) 4 ALD 437 : (2013) 5 ALT 152 : (2013) 138 FLR 1023 : (2013) 3 LLJ 796 : (2013) 4 LLN 496
Constitution of India, 1950 — Article 226Minimum Wages Act, 1948 — Section 20
High Courts29 Apr 2013Disposed Off
AESSEAL India Pvt. Ltd. and Another Vs Nageswara Rao and Others
Andhra Pradesh High Court · (2013) 4 ALD 625 : (2013) 6 ALT 200 : (2014) 1 ARBLR 505
Arbitration Act, 1940 — Section 24Arbitration and Conciliation Act, 1996 — Section 5, 8, 9
High Courts26 Apr 2013Allowed
Mohammed Ahmed Ali Vs State of A.P. and Others
Andhra Pradesh High Court · (2013) 4 ALD 581 : (2013) 4 ALT 78
High Courts26 Apr 2013Disposed Off
Smt. E. Indira Reddy Vs The Gram Panchayat Manikonda (v), The Commissioner, Greater Hyderabad Municipal Corporation and The Hyderabad Urban Development Authority
Andhra Pradesh High Court · (2014) 1 ALD 83 : (2014) 2 ALT 50
High Courts26 Apr 2013Dismissed
Soma Venkata Rao and Two Others Vs Velamuri China Ayyapa Reddy and Eight Others
Andhra Pradesh High Court · (2013) 4 ALD 526 : (2013) 5 ALT 163
Andhra Pradesh Co-operative Societies Act, 1964 — Section 21A, 21A(1A), 61, 61(3)
High Courts26 Apr 2013Dismissed
Andhra Pradesh Panchayat Raj and Others Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 3 LLN 86
Administrative Tribunals Act, 1985 — Section 19, 28, 5(2), 5(6)Constitution of India, 1950 — Article 14, 16, 226, 227, 309
High Courts26 Apr 2013Dismissed
Andhra Pradesh Panchayat Raj Class-IV Employees Central Association Vs The Government of Andhra Pradesh and Others The Government of Andhra Pradesh, The Commissioner of Panchayat Raj, The District Collector, Medak, Medak District and The District Collector, Adilabad, Adilabad District Vs K. Krishna Murthy and Others Nellore District Panchayat Raj Department Record Lab, Library Assistant Welfare Association Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 5 ALD 306 : (2013) 4 ALT 766
Administrative Tribunals Act, 1985 — Section 19, 28, 5(2), 5(6)Constitution of India, 1950 — Article 14, 16, 226, 227, 309
High Courts26 Apr 2013Allowed
D. Srinivas Vs Govt. of A.P. and Others
Andhra Pradesh High Court · (2013) 4 ALT 1
Constitution of India, 1950 — Article 14, 16
High Courts26 Apr 2013
Hyderabad Race Club Vs Deputy Commissioner of Income Tax
Andhra Pradesh High Court · (2014) 364 ITR 547 : (2013) 215 TAXMAN 664
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 156, 194B, 194BB, 201(1), 201(1A)
High Courts26 Apr 2013Dismissed
Selection Grade Secretary, Agricultural Market Committee Vs Ch. Rama Sai Baba and Others
Andhra Pradesh High Court · (2013) 5 ALD 389 : (2013) 4 ALT 290 : (2013) ALT(Rev) 329
High Courts26 Apr 2013Dismissed
B. Sudhakar Reddy Vs The S.H.O. and 4 Others
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 300 : (2013) 3 ALT(Cri) 237
Constitution of India, 1950 — Article 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154(1), 155(2), 156(1), 227, 427Penal Code, 1860 (IPC) — Section 120B, 420, 467
High Courts26 Apr 2013Allowed
Katta Sivaiah Vs Government of A.P. and Others
Andhra Pradesh High Court · (2013) 5 ALD 1 : (2013) 4 ALT 265
Constitution of India, 1950 — Article 226
High Courts25 Apr 2013Partly Allowed
Andhra Pradesh State Road Transport Corporation Vs Bondalapati Padma (Mother of deceased) and Bondalapati Subbaiah (Father of the deceased)
Andhra Pradesh High Court · (2013) 6 ALD 387 : (2013) 2 AnWR 480
High Courts25 Apr 2013
O. Kalyan Vs M.P. Rabindranath
Andhra Pradesh High Court · (2013) 5 ALD 431 : (2013) 5 ALT 394
Transfer of Property Act, 1882 — Section 106
High Courts25 Apr 2013Allowed
Karre Narasimha and Others Vs Joint Collector and Others
Andhra Pradesh High Court · (2013) 3 ALT 641 : (2013) ALT(Rev) 252
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 19, 32, 32(1), 32(2), 38Constitution of India, 1950 — Article 226
High Courts25 Apr 2013
Smt. Dosali Appalanarasamma and 5 Others Vs Smt. A.V. Swarnalatha and Another
Andhra Pradesh High Court · (2013) 2 AnWR 221
Motor Vehicles Act, 1988 — Section 163A
High Courts25 Apr 2013Allowed
Jampala Yadaiah and Two Others Vs The Commissioner Endowments and 34 Others
Andhra Pradesh High Court · (2013) 4 ALD 442 : (2013) 5 ALT 245
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 119, 34, 6(a)(ii), 85, 87Constitution of India, 1950 — Article 226, 227General Clauses Act, 1897 — Section 6
High Courts25 Apr 2013
Andhra Pradesh State Road Transport Corporation Vs Gaguloth Keema and Four Others
Andhra Pradesh High Court · (2014) ACJ 1432 : (2013) 6 ALD 379 : (2013) 2 AnWR 560
High Courts25 Apr 2013Partly Allowed
The United India Insurance Company Ltd. Vs B. Ramana @ Ramana Naik and Others
Andhra Pradesh High Court · (2013) 6 ALD 395 : (2013) 2 AnWR 419
Motor Vehicles Act, 1988 — Section 163APenal Code, 1860 (IPC) — Section 304A, 337