Andhra Pradesh High Court Judgments

High Courts30 Apr 2013Allowed

S.V. Narasimhulu Naidu and S. Janardhan Vs Government of Andhra Pradesh and The Revenue Divisional Officer

Andhra Pradesh High Court · (2013) 6 ALD 27 : (2013) 4 ALT 625 : (2013) ALT(Rev) 303

Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 15, 16, 16(1), 17B, 2(g)Constitution of India, 1950 — Article 14, 19, 19(11), 300ALand Acquisition Act, 1894 — Section 10, 11, 8, 9

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High Courts30 Apr 2013Dismissed

Uppu Venkataramana Vs State of A.P. and Others

Andhra Pradesh High Court · (2013) 5 ALD 240 : (2013) 4 ALT 584

Constitution of India, 1950 — Article 163, 163(2), 164, 164(1)

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High Courts30 Apr 2013Dismissed

D. Venkateswara Rao and Two Others Vs D. Rama Seethamma and Others

Andhra Pradesh High Court · (2013) 5 ALD 724 : (2013) 5 ALT 220

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High Courts30 Apr 2013Dismissed

Ashish Kumar Bhaumik and Another Vs Smt. Pramila and Others

Andhra Pradesh High Court · (2013) 5 ALD 634 : (2013) 4 ALT 552

Andhra Pradesh Co-operative Societies Act, 1964 — Section 31, 61, 76, 9Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 54

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High Courts30 Apr 2013

Gaddam Laxmaiah and Others Vs The Commissioner and Inspector General, Registration and Stamps Department and Others

Andhra Pradesh High Court · (2013) 6 ALD 49 : (2013) 5 ALT 477 : (2013) ALT(Rev) 405

Contract Act, 1872 — Section 202, 72Registration Act, 1908 — Section 17, 23, 24, 25, 26Stamp Act, 1899 — Section 2(10)

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High Courts30 Apr 2013Allowed

Mr. Markapuram Siva Rao and Others Vs State of Andhra Pradesh and Smt. Markapuram Siva Nagendram

Andhra Pradesh High Court · (2013) 2 ALD(Cri) 341

Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 307, 34, 498A, 506

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High Courts30 Apr 2013Dismissed

Dr. Vompolu Subhadra Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (2013) 2 ALD(Cri) 326 : (2013) 3 ALT(Cri) 375

Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7

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High Courts30 Apr 2013Dismissed

K.V. Ramana Reddy Vs State of A.P.

Andhra Pradesh High Court · (2013) 2 ALD(Cri) 315 : (2013) 3 ALT(Cri) 208

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 109, 419, 420, 511

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High Courts29 Apr 2013Dismissed

M/s. Mega City Builders Vs S.I. Sawhney and Another

Andhra Pradesh High Court · (2013) 5 ALD 84 : (2013) 4 ALT 342

Constitution of India, 1950 — Article 226Consumer Protection Act, 1986 — Section 24, 25, 25(3), 27General Clauses Act, 1897 — Section 6

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High Courts29 Apr 2013Allowed

Peruri Manikyamba Vs Agraharapu Veera Venkata Satyanarayana Murthy and Another

Andhra Pradesh High Court · (2013) 5 ALD 629 : (2013) 5 ALT 284

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1Specific Relief Act, 1963 — Section 38

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High Courts29 Apr 2013Dismissed

M/s Bommidala Purnaiah Tobacco Pvt. Limited and M/s Bommidala Filaments Limited Vs Export-Import Bank of India

Andhra Pradesh High Court · (2013) 4 ALD 379 : (2013) 4 ALT 740 : (2014) 3 BC 62

Companies Act, 1956 — Section 4ASecuritisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 13(4), 14, 17

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High Courts29 Apr 2013Disposed Off

Namuduri Srinivasa Sreeramachandra Murthy Vs K. Radha

Andhra Pradesh High Court · (2013) 5 ALD 613 : (2013) 4 ALT 577 : (2014) 1 DMC 214

Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 19(1)Hindu Marriage Act, 1955 — Section 9

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High Courts29 Apr 2013Dismissed

Y. Subba Rao Vs The Chief Postmaster General, The Postmaster General, The Director of Postal Services and The Senior Superintendent of Post Offices

Andhra Pradesh High Court · (2013) 6 ALD 38 : (2013) 4 ALT 731

Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 14, 16, 226, 311Penal Code, 1860 (IPC) — Section 409

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High Courts29 Apr 2013Dismissed

Nagabhairava Medhini Devi and Others Vs Perumalla Kasi Rao and Another Perumalla Kasi Rao and Another Vs Nagabhairava Medhini Devi and Others

Andhra Pradesh High Court · (2013) 4 ALD 720 : (2013) 6 ALT 222

Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 47Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11, 2(2)

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High Courts29 Apr 2013

Sri Krishna Devloor (D.S. Krishna) (Died) Per LR Vs N. Madhavi and Others

Andhra Pradesh High Court · AIR 2013 AP 138 : (2013) 5 ALD 285 : (2013) 4 ALT 712

Specific Relief Act, 1963 — Section 20

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High Courts29 Apr 2013Allowed

A. Yadagiri Vs The Chief Election Commissioner and Others

Andhra Pradesh High Court · (2013) 4 ALD 195 : (2013) 4 ALT 793 : (2013) ALT(Rev) 347

Andhra Pradesh Panchayat Raj Act, 1994 — Section 100, 19, 19(3), 233Constitution of India, 1950 — Article 226, 243O, 38, 47, 51A

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High Courts29 Apr 2013Allowed

C. Dhanamjaya Vs Sri Venkateswara University

Andhra Pradesh High Court · (2014) 1 ALD 448

Andhra Pradesh University Act, 1991 — Section 57Constitution of India, 1950 — Article 14, 16, 39, 39(d), 41Contract Labour (Regulation and Abolition) Act, 1970 — Section 10

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High Courts29 Apr 2013Dismissed

Miss Meher Bano Vs Government Of Andhra Pradesh and Others

Andhra Pradesh High Court · (2013) 4 ALD 647 : (2013) 5 ALT 100

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High Courts29 Apr 2013Allowed

Midwest Granite Private Limited Vs Government of A.P. and Others

Andhra Pradesh High Court · (2013) 4 ALD 556 : (2013) 3 ALT 403

Companies Act, 1956 — Section 236Constitution of India, 1950 — Article 14, 16, 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 5

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High Courts29 Apr 2013

M/s. United Steel Allied Industries Pvt. Ltd. Vs M/s. Indian Bank, The Assistant General Manager and M/s. Laran Sponge and Minerals (P) Ltd. Indian Bank Vs The Sub-Registrar, Sub-Registrar office, The Sub Registrar, Sanjeva Reddy Nagar, The Official Liquidator and The Sub-Registrar, Kukatpally

Andhra Pradesh High Court · (2013) 5 ALT 257

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 85, Order 21 Rule 86Companies Act, 1956 — Section 446, 531, 531A, 537Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 17, 37

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