High Courts05 Jun 2013Dismissed
Vegendla Vijayalakshmi and two others Vs Gaddipati Naga Himabindu and seven others
Andhra Pradesh High Court · (2013) 4 ALD 619 : (2013) 4 ALT 474
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 347 of 1,762
High Courts04 Jun 2013
M/s. Sri Surya Granites Vs Sri G. Venkateswarlu
Andhra Pradesh High Court · (2013) 5 ALD 584 : (2013) 5 ALT 546
Specific Relief Act, 1963 — Section 20Transfer of Property Act, 1882 — Section 106, 54
High Courts04 Jun 2013Dismissed
Valluri Srinivasa Rao and Others Vs Valluri Vijaya Ramachandra Murty and Others
Andhra Pradesh High Court · (2013) 4 ALT 565
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4
High Courts04 Jun 2013
Malapati Varun Reddy Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 156 : (2013) 2 ALD(Cri) 715
High Courts04 Jun 2013Disposed Off
Mrs. Seela Rani and M. Ramesh Babu Vs Mimidi Suresh
Andhra Pradesh High Court · (2013) 5 ALD 62
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts04 Jun 2013Dismissed
Villuri Srinivasa Rao and Others Vs Villuri Vijaya Ramachandra Murty, Polimera Krishna and Karri Mahalaxmi
Andhra Pradesh High Court · (2013) 4 ALD 704
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4
High Courts04 Jun 2013Dismissed
V. Srinivas Vs Andhra Pradesh State Road Transport Corporation
Andhra Pradesh High Court · (2013) 5 ALD 798 : (2013) 4 ALT 471
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(xii)
High Courts04 Jun 2013
Cheeli Asirvadam and Others Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 318 : (2013) 2 ALD(Cri) 390
High Courts03 Jun 2013Dismissed
D. Anil Kumar Vs Shiv Balak
Andhra Pradesh High Court · (2013) 4 ALD 605 : (2013) 4 ALT 481
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts03 Jun 2013Disposed Off
V. Nagaiah Vs The Industrial Tribunal and The Depot Manager, A.P.S.R.T.C
Andhra Pradesh High Court · (2013) 6 ALD 668 : (2014) 1 ALT 391 : (2013) 4 LLN 91 : (2013) LLR 1168
Evidence Act, 1872 — Section 25, 27
High Courts03 Jun 2013Allowed
National Energy Trading and Service Limited and Others Vs Central Power Distribution Company of A.P. Ltd. and Others
Andhra Pradesh High Court · (2013) 4 ALD 585 : (2013) 4 ALT 381
Constitution of India, 1950 — Article 14, 226Electricity Act, 2003 — Section 14(c), 181, 2(71), 23, 61
High Courts03 Jun 2013Allowed
Pasuparthi Jayaram, Pasuparthy Parthasarathi and Y.V. Harikrishna Vs The Government of Andhra Pradesh
Andhra Pradesh High Court · (2013) 5 ALD 785 : (2013) 4 ALT 541
Registration Act, 1908 — Section 22A(1)(c), 22A(2)
High Courts03 Jun 2013Disposed Off
The Nizam Sugar Factory Ltd. Vs Prem Heavy Engineering Works Private Limited and Justice P. Ramachander Raju (Retired)
Andhra Pradesh High Court · (2013) 6 ALD 466 : (2013) 5 ALT 540
Arbitration Act, 1940 — Section 14, 17, 30, 33Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6, Order 8 Rule 6A, Order 8 Rule 6G
High Courts03 Jun 2013
P. Laxmi Devi, P. Leelavathi, Pulumati Nagendra and K. Subash Chandra Bose Vs The State of Andhra Pradesh and Others The Chief Engineer (R and B) AC Guards and The Superintending Engineer (R and B) Vs P. Laxmi Devi and Others
Andhra Pradesh High Court · (2013) 6 ALD 150 : (2014) 1 ALT 42
Land Acquisition Act, 1894 — Section 4(1), 5(A), 5A, 5A(2), 6
High Courts03 Jun 2013
Reemana Kaushik Vs Shobhit Kaushik
Andhra Pradesh High Court · (2013) 5 ALD 439 : (2014) 1 DMC 320
High Courts03 Jun 2013Allowed
Sannappa Nagamma Vs Sapatla Pakkirappa
Andhra Pradesh High Court · (2013) 6 ALD 791 : (2013) 6 ALT 328
Limitation Act, 1963 — Article 61(a)
High Courts15 May 2013Dismissed
D. Madhava Reddy Vs Janga Raghava Reddy and three Others
Andhra Pradesh High Court · (2013) 5 ALD 620 : (2013) 4 ALT 484
Andhra Pradesh Co-operative Societies Act, 1964 — Section 31(3)(a), 61, 61(3), 61(4)
High Courts15 May 2013Disposed Off
Syed Ahmed Mohiuddin Madani Vs G. Kusuma Kumari
Andhra Pradesh High Court · (2013) 4 ALD 718 : (2013) 4 ALT 613
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts30 Apr 2013Allowed
Bharathi Degree College Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 6 ALT 321
High Courts30 Apr 2013
Andhra Pradesh State Road Transport Corporation and Others Vs Ch. Srinivasulu
Andhra Pradesh High Court · (2013) 5 ALT 232