COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 345 of 1,762

High Courts13 Jun 2013Disposed Off

M/s. Sai Ram Heavy Motor Driving School, A. Lakshminarayana and Others Vs The Government of Andhra Pradesh, TR and B (Transport Department), The Deputy Transport Commissioner, The Deputy Transport Commissioner and The Regional Transport Officer and Others

Andhra Pradesh High Court · (2013) 6 ALD 389 : (2014) 1 ALT 510

Read judgment

High Courts13 Jun 2013Dismissed

G.V. Deena Dayal and Others Vs A. Bhagirathi and Others

Andhra Pradesh High Court · (2013) 4 ALD 650 : (2013) 4 ALT 683

Read judgment

High Courts13 Jun 2013Dismissed

Rodda Narsaiah Vs Adla Raju @ Rajaiah

Andhra Pradesh High Court · (2013) 5 ALD 37 : (2013) 6 ALT 279

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

Read judgment

High Courts13 Jun 2013Allowed

M/s. Harsha Royal Minerals Vs The A.P. Mineral Development Corporation Ltd.

Andhra Pradesh High Court · (2013) 06 AP CK 0014

Read judgment

High Courts13 Jun 2013

N. Prabhakar Reddy and Others Vs State of A.P. and Others

Andhra Pradesh High Court · (2014) 2 ALT 173

Read judgment

High Courts12 Jun 2013

Z. Lourdiah Naidu and Another Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2014) 1 ALD(Cri) 322 : (2013) 2 ALD(Cri) 393

Read judgment

High Courts12 Jun 2013Partly Allowed

Karam Sreenivasu Dora Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (2014) 1 ALD(Cri) 284 : (2013) 2 ALD(Cri) 976

Read judgment

High Courts12 Jun 2013Dismissed

Tirumalasetty Santhamma and Others Vs Yenuganti Venkaiah

Andhra Pradesh High Court · (2013) 5 ALD 484 : (2013) 6 ALT 664 : (2014) 3 RCR(Civil) 531

Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Section 1, 10, 11, 12, 13Specific Relief Act, 1963 — Section 17, 17(1), 20, 9

Read judgment

High Courts12 Jun 2013

MPL Cement and Sponge Private Limited Vs Commercial Tax Officer and Another

Andhra Pradesh High Court · (2013) 57 APSTJ 101

Read judgment

High Courts11 Jun 2013Dismissed

M/s. Indian Rayon Corporation Ltd. and Rajashree Cements, A division of Indian Rayon Corporation Ltd. Vs M/s. N.N. Associates and K. Prabhakar

Andhra Pradesh High Court · (2013) 5 ALD 28 : (2013) 6 ALT 283

Read judgment

High Courts11 Jun 2013Allowed

The State of Andhra Pradesh Vs Mohd. Muntazuddin Khan (died) and Others

Andhra Pradesh High Court · (2013) 5 ALD 541 : (2013) 5 ALT 553 : (2013) ALT(Rev) 456

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Limitation Act, 1963 — Section 3, 5

Read judgment

High Courts11 Jun 2013Dismissed

M.V. Apparao Vs Syndicate Bank

Andhra Pradesh High Court · (2013) 5 ALD 535

Read judgment

High Courts11 Jun 2013Allowed

N. Srinivasulu Vs Managing Director, AFSRTC and Others

Andhra Pradesh High Court · (2013) 5 ALT 192

Read judgment

High Courts11 Jun 2013

Venturbay Consultants Private Limited and Others Vs Their Respective Shareholders and Creditors and Others

Andhra Pradesh High Court · (2013) 06 AP CK 0011

Companies Act, 1956 — Section 391, 391(1)(a), 391(2), 392, 393Contract Act, 1872 — Section 65

Read judgment

High Courts10 Jun 2013

Doshi Motors Private Limited Vs The Deputy Commissioner (CT), Abids Division and Others

Andhra Pradesh High Court · (2013) 57 APSTJ 200

Read judgment

High Courts10 Jun 2013Dismissed

Rashtriya Pariyojana Nirman Limited and Another Vs M/s. P.L. Raju Constructions Limited and Others

Andhra Pradesh High Court · (2013) 06 AP CK 0115

Read judgment

High Courts10 Jun 2013Allowed

The State of Andhra Pradesh Vs Bhyravarapu Sri Krishna

Andhra Pradesh High Court · (2014) 1 ALD(Cri) 106 : (2013) 2 ALD(Cri) 746

Criminal Procedure Code, 1973 (CrPC) — Section 311, 482Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7

Read judgment

High Courts10 Jun 2013Disposed Off

T. Sankar and Others Vs Joint Collector and Another

Andhra Pradesh High Court · (2013) 4 ALT 441

Essential Commodities Act, 1955 — Section 6A

Read judgment

High Courts10 Jun 2013Disposed Off

Madhu Kumar My Vs Smt. Hima Bindu

Andhra Pradesh High Court · (2013) 5 ALD 53 : (2013) 6 ALT 294

Hindu Marriage Act, 1955 — Section 13(1)(ia)

Read judgment

High Courts10 Jun 2013Disposed Off

Rashtriya Pariyojana Nirman Nigam Ltd. and M/s. National Projects Construction Corporation Ltd. Vs M/s. P.L. Raju Constructions Ltd. and Food Corporation of India Ltd.

Andhra Pradesh High Court · (2013) 5 ALD 18 : (2013) 6 ALT 272

Arbitration Act, 1940 — Section 17, 30, 33

Read judgment