High Courts26 Jun 2013Dismissed
Velpuri Krishna Rao Vs Randhi Suryanarayana, Randhi Demudamma and Kilaparthi Gangamma
Andhra Pradesh High Court · (2013) 5 ALD 163 : (2013) 6 ALT 169
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 24
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 343 of 1,763
High Courts26 Jun 2013Allowed
Y. Gopal and Others Vs Joint Collector and Others
Andhra Pradesh High Court · (2013) 5 ALD 128 : (2013) 4 ALT 664
High Courts26 Jun 2013Dismissed
Juvvaji Srinivasa Rao Vs The State, District Inspector, Krishna, Anti Corruption Bureau
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 207 : (2013) 2 ALD(Cri) 480
Andhra Pradesh University Act, 1991 — Section 19(7)Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Corruption Act, 1988 — Section 10, 11, 13, 15, 19
High Courts26 Jun 2013Dismissed
M. Kishan Rao Vs Smt. P. Savitri (died) per L.Rs. and Others
Andhra Pradesh High Court · (2014) 3 ALD 104
High Courts25 Jun 2013Disposed Off
M/s. Arisetti Satyanarayana Murthy, Sugars and Industries and Others Vs The Andhra Pradesh State Financial Corporation and Others The State of A.P. District Collector and The Mandal Revenue Officer Vs M/s. Arisetti Satyanarayana Murthy, Sugars and Industries and Others
Andhra Pradesh High Court · (2013) 5 ALD 477
State Financial Corporations Act, 1951 — Section 25, 26, 27, 28, 29, 29
High Courts25 Jun 2013Allowed
Vangeti Bal Reddy and Others Vs Karagani Balaiah and Others
Andhra Pradesh High Court · (2013) 6 ALD 104 : (2014) 1 ALT 442
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 32, 33, 40, 91Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 39 Rule 2A, Order 9 Rule 13, 151, 94(e)
High Courts25 Jun 2013Disposed Off
Smt. Akula Devi Padmaja Vs Akula Veera Venkata Satyanarayana
Andhra Pradesh High Court · (2013) 4 ALD 680 : (2014) 1 ALT 161
Hindu Marriage Act, 1955 — Section 13(1)(ia)Penal Code, 1860 (IPC) — Section 498A
High Courts25 Jun 2013Dismissed
A. Kanya Kumari Vs The Project Director, The District Women and Child Development Agency and Member/Convener of Committee for appointment of Anganwadi Workers and Helpers, The Child Development Project Officer, ICDS Project, The Tahsildar and The Sarpanch
Andhra Pradesh High Court · (2013) 6 ALD 15 : (2014) 1 ALT 151 : (2014) LabIC 454 : (2013) 4 LLN 96
High Courts25 Jun 2013Allowed
Smt. Noone Krishnaveni Vs The Government of A.P. and Sri Alla Venkatakrishna Reddy Sri Alla Venkatakrishna Reddy Vs Smt. Noone Krishnaveni, The Government of A.P. and Excise Superintendent
Andhra Pradesh High Court · (2013) 06 AP CK 0025
High Courts25 Jun 2013Disposed Off
Dr. Syeda Fatima Manzelat Vs Mr. Syed Sirajuddin Ahmed Quadri
Andhra Pradesh High Court · (2013) 5 ALD 298 : (2013) 5 ALT 675 : (2014) 1 DMC 428
Dissolution of Muslim Marriages Act, 1939 — Section 2(i), 2(ii)
High Courts24 Jun 2013Dismissed
Syed Riyaz Uddin Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (2013) 4 ALT 591
High Courts24 Jun 2013Dismissed
Praga Tools Officers Co. operative Housing Society Ltd. Vs D.S.N. Raju and Others D.S.N. Raju and Others Vs Praga Tools Officers Co-operative Housing Society Ltd. and Others
Andhra Pradesh High Court · (2013) 5 ALD 594
Administrative Tribunals Act, 1985 — Section 22(3), 22(3)(f)Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955 — Section 4Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 149, 150
High Courts24 Jun 2013Allowed
M. Sreedhar Vs A.P. Co-operative Tribunal and Others
Andhra Pradesh High Court · (2013) 5 ALD 176 : (2013) 4 ALT 417
Andhra Pradesh Co-operative Societies Act, 1964 — Section 61
High Courts24 Jun 2013
Erukala Uma Vs The Government of Andhra Pradesh and Vodnala Ashalu
Andhra Pradesh High Court · (2014) 2 ALD 228 : (2014) 3 ALT 176 : (2014) ALT(Rev) 234
High Courts21 Jun 2013Dismissed
Velum Prabhakar Reddy Vs The State of A.P., The Superintendent of Police, The Dy. Superintendent of Police and The Inspector of Police
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 402
Penal Code, 1860 (IPC) — Section 143, 149, 342, 347, 378
High Courts21 Jun 2013Disposed Off
Donkada Vijayalakshmi Vs Galla Sanyasamma and Others
Andhra Pradesh High Court · (2013) 4 ALT 322
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts20 Jun 2013Allowed
Mr. Lakshmi Prabhakar Vs Satya Venkata Srinivasa Borusu and State of A.P.
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 320
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts20 Jun 2013
Pilli Yadaiah and Others Vs Pilli Komraiah and Others
Andhra Pradesh High Court · (2013) 5 ALD 22 : (2013) 6 ALT 158
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts20 Jun 2013Dismissed
Bovilla Venkata Srinivas Reddy Vs The State Galli Janardhan Reddy Vs The State of A.P.
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 475
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Mines and Minerals (Development and Regulation) Act, 1957 — Section 10(3), 11(5), 21(5)Penal Code, 1860 (IPC) — Section 120B, 409, 420, 468, 471
High Courts20 Jun 2013
Commissioner of Police and Others Vs K. Padmaja
Andhra Pradesh High Court · (2013) 4 ALT 501