High Courts03 Jul 2013Dismissed
M/s. Rollon Steels Vs A.P. Transco Ltd.
Andhra Pradesh High Court · (2013) 5 ALD 217
Partnership Act, 1932 — Section 32
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 342 of 1,763
High Courts03 Jul 2013
Kamal Kishore Biyani Vs Shyam Sunder Bung, Mantri Finstock Ltd., S.P. Mantri and The State of Andhra Pradesh
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 460 : (2013) 3 ALT(Cri) 219
Companies Act, 1956 — Section 391Criminal Procedure Code, 1973 (CrPC) — Section 227, 239, 245, 252, 257Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts02 Jul 2013Allowed
Syed Zakir Hussain Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2013) 5 ALD 30 : (2013) 4 ALT 671 : (2013) ALT(Rev) 342
Registration Act, 1908 — Section 22A(1), 22A(2)
High Courts02 Jul 2013
Mangati Gopal Reddy Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2014) 1 ALT 48
High Courts02 Jul 2013
Coramandal Prestcrete (Pvt.) Ltd. Vs Engineer-in-Chief, Public Health Department and Others
Andhra Pradesh High Court · (2013) 5 ALD 481
High Courts02 Jul 2013Allowed
Mohammed Abdul Hameed @ Khursheed Vs Zulfikhar Ahmed, The Andhra Pradesh State Wakf Board and The Additional Commissioner
Andhra Pradesh High Court · (2013) 5 ALD 402 : (2014) 1 ALT 457
Civil Procedure Code, 1908 (CPC) — Section 107(2), 11, 115, 125Constitution of India, 1950 — Article 226Waqf Act, 1995 — Section 20, 50, 54, 54(1), 54(3)
High Courts01 Jul 2013Dismissed
The State of Andhra Pradesh Vs Palika Raju @ Ravi Raju @ Telu Raju and Puppala Sireesh Kumar @ Suresh @ Sireesh
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 217 : (2013) 2 ALD(Cri) 949
Criminal Procedure Code, 1973 (CrPC) — Section 161, 174Penal Code, 1860 (IPC) — Section 302, 34
High Courts01 Jul 2013
Bommakanti Sita Ramamma Vs Government of India and Others
Andhra Pradesh High Court · (2013) 5 ALD 23 : (2013) 6 ALT 327
High Courts01 Jul 2013Dismissed
M/s. Shankar Daswani Vs Government of Andhra Pradesh and The Sports Authority of Andhra Pradesh
Andhra Pradesh High Court · (2014) 1 ALD 97 : (2014) 1 ALT 753
Andhra Pradesh Sports Authorities Act, 1988 — Section 3(4), 4(h)Constitution of India, 1950 — Article 14, 226
High Courts01 Jul 2013Dismissed
Badana Mutyalu and Badana Laxminarayana Vs Palli Appalaraju
Andhra Pradesh High Court · (2013) 5 ALD 376 : (2013) 6 ALT 26
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, Order 26 Rule 9Constitution of India, 1950 — Article 227
High Courts01 Jul 2013Allowed
Sri Sanjeev Malhotra and Sri V. Nagarajan Vs M/s. Sunshine Fruit Pulp Industries and The State of Andhra Pradesh
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 475 : (2013) 3 ALT(Cri) 227 : (2014) CriLJ 1579
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts01 Jul 2013
Suresh Kumar Jain Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 700 : (2013) 3 ALT(Cri) 196
High Courts01 Jul 2013Dismissed
The Government of Andhra Pradesh and The Commissioner and Director of Intermediate Education Vs M. Satyanarayana Rao and The Accountant General M. Satyanarayana Rao Vs The Government of Andhra Pradesh and The Commissioner and Director of Intermediate Education
Andhra Pradesh High Court · (2013) 5 ALD 302 : (2013) 6 ALT 260
Administrative Tribunals Act, 1985 — Section 19Penal Code, 1860 (IPC) — Section 409, 420, 468, 471
High Courts28 Jun 2013
Kuppili Sridhar Kumar and Others Vs Kuppili Siva Santoshi and Another
Andhra Pradesh High Court · (2013) 2 ALT(Cri) 346
Criminal Procedure Code, 1973 (CrPC) — Section 482Protection of Women From Domestic Violence Act, 2005 — Section 12, 19, 20, 22, 29
High Courts28 Jun 2013Disposed Off
P. Krishna Yadav Vs M.S. Jayalingam and Others
Andhra Pradesh High Court · (2013) 4 ALD 812
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 227
High Courts28 Jun 2013Disposed Off
Abrar Khan Durrani Vs S.M.O.
Andhra Pradesh High Court · (2013) 4 ALT 323
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 97Penal Code, 1860 (IPC) — Section 114, 120A, 334, 339, 34
High Courts28 Jun 2013
The Andhra Pradesh State Road Transport Corporation Vs Syed Yousuf
Andhra Pradesh High Court · (2014) 1 ALD 85 : (2013) 6 ALT 268
Industrial Disputes Act, 1947 — Section 2A(ii)
High Courts28 Jun 2013Allowed
M. Dhana Lakshmi @ Vijaya Lakshmi, A.G. Suresh Kumar, A.G. Ramesh Kumar and A.G. Shyamala Vs M. Chinna Ganganna and Nagendra
Andhra Pradesh High Court · (2013) 5 ALD 20 : (2013) 5 ALT 448
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 10, Order 16 Rule 10(2), 151
High Courts28 Jun 2013
Rompicherla Venkata Ratnam and Golla China Balaiah Vs The Government of Andhra Pradesh and The Agiripalli Primary Agricultural Co-operative Society Limited
Andhra Pradesh High Court · (2013) 6 ALD 238 : (2014) 1 ALT 526
High Courts28 Jun 2013Disposed Off
Raghunatha Rao Chakkilam Vs The Central Board of Film Certification and Others The A.P. Brahmana Seva Sangha Samakhya and Dronamraju Ravi Kumar Vs The Chairman Central Board of Film Certification and Others
Andhra Pradesh High Court · (2013) 5 ALD 365 : (2013) 5 ALT 699
Cinematograph Act, 1952 — Section 5BConstitution of India, 1950 — Article 14, 19, 19(1)(a), 21