Segalla Chinnammi (died) and Others Vs A.P. Wakf Board
Andhra Pradesh High Court · (2013) 5 ALD 316 : (2013) 6 ALT 44
COURT ARCHIVE
35,249 judgments · page 340 of 1,763
Andhra Pradesh High Court · (2013) 5 ALD 316 : (2013) 6 ALT 44
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 541 : (2013) 3 ALT(Cri) 179
Andhra Pradesh High Court · (2014) 1 ALD 188 : (2014) 1 ALT 488
Andhra Pradesh High Court · (2014) ACJ 1920
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 197 : (2013) 2 ALD(Cri) 731
Andhra Pradesh High Court · (2013) 5 ALD 59 : (2013) 6 ALT 16
Andhra Pradesh High Court · (2013) 6 ALD 390 : (2014) 1 ALT 221
Andhra Pradesh High Court · (2014) 1 AnWR 857
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 274 : (2013) 2 ALD(Cri) 687
Andhra Pradesh High Court · (2014) 1 ALD 4 : (2014) 2 ALT 44
Andhra Pradesh High Court · (2014) 1 ALD 5 : (2014) 2 ALT 27
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 189 : (2013) 2 ALD(Cri) 720
Andhra Pradesh High Court · (2013) 5 ALD 675 : (2013) 6 ALT 320
Andhra Pradesh High Court · (2013) 6 ALD 228 : (2013) 6 ALT 383
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 1000 : (2013) 5 ALT 616 : (2014) CriLJ 1789
Andhra Pradesh High Court · (2013) 5 ALD 76 : (2013) 5 ALT 791
Andhra Pradesh High Court · (2013) 5 ALD 203 : (2013) 6 ALT 512 : (2014) ALT(Rev) 7
Andhra Pradesh High Court · (2013) 57 APSTJ 11
Andhra Pradesh High Court · (2013) 07 AP CK 0021
Andhra Pradesh High Court · (2013) 2 ALT(Cri) 343