COURT ARCHIVE

Andhra Pradesh High Court judgments

35,249 judgments · page 339 of 1,763

High Courts17 Jul 2013Allowed

R. Sarojana and Six Others Vs Oranganti Rajitha and Seven Others

Andhra Pradesh High Court · (2013) 6 ALD 392 : (2013) 6 ALT 280

Legal Services Authorities Act, 1987 — Section 19, 19(5), 20Penal Code, 1860 (IPC) — Section 147, 149, 186, 427, 448

High Courts17 Jul 2013Dismissed

M/s. Sai Durga Medical Corporation and Another Vs State of A.P. and Others

Andhra Pradesh High Court · (2014) 1 ALD(Cri) 359 : (2014) 1 ALD(Cri) 135

High Courts16 Jul 2013

M/s. Sri Kiran Auto Service and Others Vs The Andhra Pradesh Industrial Infrastructure Corp. Ltd. and Others

Andhra Pradesh High Court · (2013) 5 ALD 510 : (2013) 6 ALT 56

Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 53A

High Courts16 Jul 2013Allowed

M/s. Srimannarayana Trading Company a partnership firm Vs The Tirumala Tirupathi Devasthanam and The Marketing Officer Tirumala

Andhra Pradesh High Court · (2013) 6 ALD 276 : (2013) 6 ALT 47

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 135, 137, 97Constitution of India, 1950 — Article 14, 226Contract Act, 1872 — Section 74

High Courts16 Jul 2013Disposed Off

Arunodaya Caterers Pvt. Ltd. Managing Director Vs Desu Venkata Subba Rao and Others

Andhra Pradesh High Court · (2013) 5 ALD 200

Limitation Act, 1963 — Section 18

High Courts16 Jul 2013Dismissed

Power Grid Corporation of India Limited Vs The 17 Workers M/s. Power Grid Corporation of India Vs S.K. Nagulmira and The Industrial Tribunal-cum-Labour Court The 17 Workers Vs Power Grid Corporation of India Limited

Andhra Pradesh High Court · (2013) 6 ALD 287 : (2014) 1 ALT 97 : (2014) 140 FLR 93

High Courts16 Jul 2013Allowed

Smt. B. Kamala Kumari Vs The Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2013) 6 ALD 660 : (2014) 1 ALT 557 : (2014) ALT(Rev) 87

Andhra Pradesh Panchayat Raj Act, 1994 — Section 136, 265, 271A

High Courts15 Jul 2013Allowed

G. Sumathi Vs The National Insurance Company Limited

Andhra Pradesh High Court · (2013) 5 ALD 565 : (2014) 1 ALT 76

High Courts15 Jul 2013Dismissed

K. Siva Reddy Vs The State of Andhra Pradesh and M. Gangadharam

Andhra Pradesh High Court · (2013) 5 ALD 332 : (2013) 5 ALT 581

Administrative Tribunals Act, 1985 — Section 14, 15, 15(1), 19, 20Constitution of India, 1950 — Article 14, 16, 162, 21, 226

High Courts15 Jul 2013Dismissed

P. Anji Babu Vs Govt. of A.P. and Others

Andhra Pradesh High Court · (2013) 2 ALD(Cri) 919

Arbitration and Conciliation Act, 1996 — Section 11(6)Civil Procedure Code, 1908 (CPC) — Section 151, 155(2), 156(1)Constitution of India, 1950 — Article 132, 133, 134, 136, 19(1)(a)

High Courts15 Jul 2013

Ravuri Siva Prasad Vs State of A.P.

Andhra Pradesh High Court · (2013) 2 ALD(Cri) 469 : (2013) 3 ALT(Cri) 166 : (2014) CriLJ 2026

Criminal Procedure Code, 1973 (CrPC) — Section 239, 482Penal Code, 1860 (IPC) — Section 21Prevention of Corruption Act, 1988 — Section 12, 13(1)(d), 13(2), 19, 19(3)(c)

High Courts15 Jul 2013Dismissed

Radhika Jaiswal and Ayesha Fatima@ Hajara Vs The State of Andhra Pradesh, Sahabzada Mir Masood Ali Khan and The Family Court Judge

Andhra Pradesh High Court · AIR 2014 AP 50 : (2013) 5 ALD 300 : (2013) 5 ALT 745

Family Courts Act, 1984 — Section 7, 8Guardians and Wards Act, 1890 — Section 6

High Courts13 Jul 2013

Pathan Vali Khan and Another Vs G. Venkata Gandhi and Others

Andhra Pradesh High Court · (2013) 5 ALD 442 : (2013) 6 ALT 522 : (2014) 141 FLR 102

High Courts13 Jul 2013

Mohd. Yakub A.P. Northern Power Distribution Co. Ltd. Vs Transmission Corporation of A.P. Ltd. Director (D and MRD). and A.P. Northern Power Distribution Co. Ltd. Chairman and Managing Director

Andhra Pradesh High Court · (2013) 6 ALD 418 : (2014) 1 ALT 315

Constitution of India, 1950 — Article 226

High Courts13 Jul 2013Allowed

Netaji Memorial Educational Society Vs The Govt. of A.P., The Commissioner of Director of School Education, The Regional Joint Director of School Education and The District Educational Officer Recognised Schools Managements Association and Others Vs Government of Andhra Pradesh and Others K.A.M. High School and Others Vs The Government of Andhra Pradesh and All India Christian Council Private Recognized Aided Managements Association and Others Vs The Government of Andhra Pradesh

Andhra Pradesh High Court · (2013) 5 ALD 380 : (2013) 5 ALT 783

Andhra Pradesh Education Act, 1982 — Section 3(2), 46, 46(2), 99, 99(2)Constitution of India, 1950 — Article 14, 166, 19, 19(1)(g), 21A

High Courts13 Jul 2013

Bojja Bhumaiah Vs General Manager, Open Cast Mines-I, Ramagundam Area-III, Singareni Collieries Co. Ltd. and Another

Andhra Pradesh High Court · (2014) 1 ALD 158 : (2014) 2 ALT 94 : (2014) 2 LLN 85

High Courts12 Jul 2013Dismissed

The Oriental Insurance Company Limited Vs Polisetti Satyavathi

Andhra Pradesh High Court · (2013) 6 ALD 302 : (2014) 1 AnWR 447

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 14, Order 41 Rule 14(1), Order 41 Rule 14(4)

High Courts12 Jul 2013Dismissed

K. Sarveswara Rao Vs Kakaraparthi Anjali Devi, Kakaraparthi Parameswaramma and The Oriental Insurance Co. Ltd.

Andhra Pradesh High Court · (2014) 1 ACC 429 : (2013) 5 ALD 351

Motor Vehicles Act, 1988 — Section 146(1), 147, 147(1)(b), 166, 46

High Courts12 Jul 2013

Branch Manager United India Insurance Company Limited Vs Dadisetti R. Amanamma and Others

Andhra Pradesh High Court · (2014) ACJ 1224 : (2013) 5 ALD 504 : (2013) 5 ALT 372 : (2013) 2 AnWR 654

Motor Vehicles Act, 1988 — Section 146, 147, 147(1)(a)(b), 149, 168

High Courts12 Jul 2013Allowed

Pallavajhala Surya Narayana Murthy Vs Kondapalle Venkata Lakshmi Narayana Murthy and Others

Andhra Pradesh High Court · (2013) 5 ALD 395 : (2013) 6 ALT 9

Civil Procedure Code, 1908 (CPC) — Section 2(11)