High Courts29 Jul 2013
Syed Yousha Hyder and Another Vs Greater Hyderabad Municipal Corporation and Others
Andhra Pradesh High Court · (2013) 5 ALT 172
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 337 of 1,763
High Courts26 Jul 2013
Sri Kanchi Kamakoti Peetam and Sri Venkateswara Institute of Medical Sciences, Health, Medical Education and Research Foundation Vs State of Andhra Pradesh, The District Collector and The Tahsildar, Renigunta Mandal
Andhra Pradesh High Court · (2013) 5 ALD 244 : (2013) 5 ALT 436 : (2013) ALT(Rev) 395
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 4, 4(11)Registration Act, 1908 — Section 17
High Courts26 Jul 2013
Bavisetty Jagganna Dora (died), Smt. Bavisetty Sanyasamma, Sri Bavisetty Ramana Babu and Sri Bavisetty China Appala Swamy Dora Vs Somi Estates and Housing (P) Ltd.
Andhra Pradesh High Court · (2013) 5 ALD 221 : (2013) 6 ALT 237
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts26 Jul 2013Dismissed
The Government of A.P. and The Engineer-in-Chief (R and B) Vs K. Sayoji Rao
Andhra Pradesh High Court · (2013) 6 ALD 550 : (2013) 6 ALT 239
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 309
High Courts26 Jul 2013Dismissed
Dr. Narender Bahadur Vs Birender Bahadur and Others
Andhra Pradesh High Court · (2013) 6 ALD 628 : (2013) 6 ALT 301
High Courts25 Jul 2013Disposed Off
Smt. Penumalli Sulochana Vs Harish Rawtani
Andhra Pradesh High Court · (2013) 5 ALD 573 : (2013) 5 ALT 515 : (2013) 4 ARBLR 264
Arbitration and Conciliation Act, 1996 — Section 8Civil Procedure Code, 1908 (CPC) — Section 151Transfer of Property Act, 1882 — Section 106, 11
High Courts25 Jul 2013
M.S. Prasad and Another Vs The State of Andhra Pradesh and Another
Andhra Pradesh High Court · (2013) 4 LLN 494 : (2013) LLR 1057
High Courts24 Jul 2013
Racharla Thirupathi and Others Vs Gundala Shobha Rani and Others
Andhra Pradesh High Court · (2013) 5 ALD 566 : (2013) 5 ALT 209
High Courts24 Jul 2013Dismissed
The Investment Trust of India Limited Vs P. Varahalamma and Another
Andhra Pradesh High Court · (2013) 6 ALD 781 : (2013) 6 ALT 212
High Courts24 Jul 2013Disposed Off
Mohd. Abdul Quayyum and Others Vs Mohd. Abdul Hadi and Others
Andhra Pradesh High Court · (2013) 07 AP CK 0115
High Courts24 Jul 2013
State of Andhra Pradesh Vs Seetharama Cashew Company
Andhra Pradesh High Court · (2013) 57 APSTJ 110
High Courts24 Jul 2013
State of Andhra Pradesh Vs Raghavendra Agencies
Andhra Pradesh High Court · (2013) 57 APSTJ 106
Andhra Pradesh General Sales Tax Act, 1957 — Section 22(1)
High Courts24 Jul 2013Dismissed
Smt. Rudravaram Jhansi Rani and another Vs The State of A.P. and another
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 61 : (2014) 1 ALD(Cri) 213
High Courts23 Jul 2013Dismissed
Gudivada Sankara Rao Vs Gudivada Venkata Ramana and Others
Andhra Pradesh High Court · (2013) 5 ALD 452
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts23 Jul 2013
B. Ramana Rao Vs The State
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 546 : (2013) 3 ALT(Cri) 213
High Courts23 Jul 2013Dismissed
Ambavaram Rajasekhar Rao Vs The State of A.P. and Another
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 96 : (2013) 2 ALD(Cri) 955
High Courts23 Jul 2013Dismissed
Santosh Kumar Sony Vs Chairman, A.P. State Co-operative Tribunal and Others Smt. Radha Bain Vs The Dy. Registrar of Cooperative Societies, Officer on Special Deputy, The Vasavi Cooperative Urban Bank Limited and Others Nisha Arora, Narender Kaur and Smt. Veera Valli (Died) Per L.Rs. (i.e. Petitioners 1 and 2 above) Vs The Government of Andhra Pradesh, The Deputy Registrar of Cooperative Societies and Officer on Special Duty, The Vasavi Co-operative Urban Bank Ltd. and The Vasavi Co-operative Urban Bank Ltd.
Andhra Pradesh High Court · (2014) 1 ALD 387 : (2013) 6 ALT 65
Andhra Pradesh Co-operative Societies Act, 1964 — Section 61, 72, 76Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21, Order 21 Rule 64, Order 21 Rule 69, Order 21 Rule 71, Order 21 Rule 72Constitution of India, 1950 — Article 226
High Courts23 Jul 2013Allowed
The A.P. Mahesh Co-Op. Urban Bank and Others Vs The Divisional Co-operative Officer and Others
Andhra Pradesh High Court · (2013) 5 ALD 460 : (2013) 6 ALT 772
Andhra Pradesh Co-operative Societies Act, 1964 — Section 60, 61, 66, 73, 76Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 48, 92
High Courts22 Jul 2013Disposed Off
Wg. Cdr. (Retd) V.S. Reddy Vs Secretary, Co-operative Appellate Tribunal
Andhra Pradesh High Court · (2017) 1 AndhLD 449
High Courts22 Jul 2013Allowed
Epuru Seshadri Reddy Vs The State of Andhra Pradesh, The Revenue Divisional Officer-cum Land Acquisition Officer and A.P. Genco
Andhra Pradesh High Court · (2013) 5 ALD 328 : (2013) 5 ALT 450 : (2013) ALT(Rev) 402
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 2(7), 4, 4(1), 5, 5ALand Acquisition Act, 1894 — Section 4, 6