High Courts31 Jul 2013Dismissed
M. Madhusudhan Reddy and Another Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 549
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 336 of 1,763
High Courts31 Jul 2013Dismissed
Binji Mahonari Vs Kethinedi Venkata Subba Rao
Andhra Pradesh High Court · (2013) 5 ALD 446 : (2013) 6 ALT 541
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts31 Jul 2013Dismissed
M. Madhusudhan Reddy and Another Vs D. Rajender Reddy
Andhra Pradesh High Court · (2013) 3 ALT(Cri) 185
High Courts31 Jul 2013Dismissed
R. Veeraiah Vs State of A.P.
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 707 : (2013) 3 ALT(Cri) 186
High Courts30 Jul 2013Disposed Off
The Suryapet Municipality Vs Boora Satish and Others
Andhra Pradesh High Court · (2013) 5 ALD 456 : (2013) 6 ALT 233
Administrative Tribunals Act, 1985 — Section 19Hindu Adoptions and Maintenance Act, 1956 — Section 6Registration Act, 1908 — Section 17
High Courts30 Jul 2013
State of Andhra Pradesh Vs Viswa Vijetha Agencies, Guntur
Andhra Pradesh High Court · (2013) 57 APSTJ 158
High Courts30 Jul 2013Dismissed
Wipro Products Limited Vs Akbar S. Noori
Andhra Pradesh High Court · (2014) 1 ALD 16 : (2013) 6 ALT 421
High Courts30 Jul 2013Dismissed
Managing Director, APSRTC and Another Vs B. Narasimhulu and Another
Andhra Pradesh High Court · (2013) 5 ALT 161
High Courts30 Jul 2013Dismissed
T. Manjula Devi Vs Tata Rao (Died) and Other
Andhra Pradesh High Court · (2014) 1 ALD 35 : (2013) 6 ALT 229
High Courts29 Jul 2013Allowed
Oriental Insurance Co. Ltd. Vs G.S. Diwakar and Others
Andhra Pradesh High Court · (2014) ACJ 1759 : (2013) 6 ALD 226 : (2014) 2 ALT 42 : (2014) 1 AnWR 383
High Courts29 Jul 2013Dismissed
The Indian Medical Association Vs Dr. A.S.R. Gangadhara Rao and Dr. N. Appa Rao
Andhra Pradesh High Court · (2014) 1 ALD 760 : (2014) 2 ALT 238
High Courts29 Jul 2013Allowed
G. Chandra Sekhar Rao Vs The State Bank of Hyderabad and Others
Andhra Pradesh High Court · (2013) 5 ALD 447 : (2014) 1 ALT 50
Partnership Act, 1932 — Section 30, 31, 32
High Courts29 Jul 2013Allowed
Kadiyala Sudershan, Sankoju Dronachari and Allu Masthan Reddy Vs Government of Andhra Pradesh, The Tahsildar, Mangapet Mandal, The District Collector and The Revenue Divisional Officer, Warangal
Andhra Pradesh High Court · (2013) 5 ALD 212 : (2013) 6 ALT 42 : (2013) ALT(Rev) 436
Andhra Pradesh Land Encroachment Act, 1905 — Section 10, 6, 7
High Courts29 Jul 2013Disposed Off
Rameja Syed Vs The Regional Passport Officer
Andhra Pradesh High Court · (2013) 5 ALD 681 : (2013) 6 ALT 331
High Courts29 Jul 2013
Jalumuri Venkata Raja Rao and Another Vs Managing Director, Shriram City Union Finance Ltd. and Others
Andhra Pradesh High Court · (2013) 5 ALD 570 : (2013) 6 ALT 457
High Courts29 Jul 2013
Rajesh Singh and Another Vs Prithviraj Singh @ Deepu Singh
Andhra Pradesh High Court · (2013) 5 ALD 451 : (2013) 5 ALT 166
High Courts29 Jul 2013
State of Andhra Pradesh Vs Venkatramana Enterprises
Andhra Pradesh High Court · (2013) 57 APSTJ 154
Andhra Pradesh General Sales Tax Act, 1957 — Section 20(2), 22(1)
High Courts29 Jul 2013Allowed
Bodapati Umamaheswari Vs Bodapati Venkateswara Rao
Andhra Pradesh High Court · (2014) 1 ALD 28 : (2013) 6 ALT 405
High Courts29 Jul 2013Dismissed
Smt. G. Varalakshmi Vs The Secretary to Government, Social Welfare (LTR) Department, The Agent to Government (District Collector), The Special Deputy Collector and Kowasu Baburao
Andhra Pradesh High Court · (2013) 5 ALD 518 : (2013) 6 ALT 780 : (2014) ALT(Rev) 36
Constitution of India, 1950 — Article 226, 46Limitation Act, 1963 — Section 28, 5
High Courts29 Jul 2013Allowed
L. Venkateswara Sastry Vs Union of India and Others
Andhra Pradesh High Court · (2013) 6 ALD 369 : (2014) 1 ALT 294