High Courts16 Aug 2013Disposed Off
Paladugu Nagamani Vs Madala Rama Rao
Andhra Pradesh High Court · (2014) 3 ALT 193
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 334 of 1,763
High Courts14 Aug 2013Dismissed
A. Bharat Vs The State of Andhra Pradesh and G. Indra Karan
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 211 : (2014) 1 ALD(Cri) 147
High Courts14 Aug 2013Allowed
S. Narayanaswamy Vs Nimmala Appanna and 5 Others
Andhra Pradesh High Court · (2013) 08 AP CK 0069
High Courts14 Aug 2013
Dankuni Steels Limited Vs Deputy Commissioner (CT) and Another
Andhra Pradesh High Court · (2013) 57 APSTJ 104
High Courts13 Aug 2013Dismissed
Veerabhathini Mallesham and Another Vs The State of A.P. and Four Others
Andhra Pradesh High Court · (2014) 1 ALD 7 : (2014) 2 ALT 39 : (2014) ALT(Rev) 113
Registration Act, 1908 — Section 17, 49, 5(5)
High Courts13 Aug 2013Disposed Off
B. Neeraja Vs The Revenue Divisional Officer, Ranga Reddy District and Another
Andhra Pradesh High Court · (2013) 5 ALD 579 : (2013) 6 ALT 767 : (2014) ALT(Rev) 31
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 4, 5(1)
High Courts13 Aug 2013Allowed
Y. Muralinadha Reddy Vs The State and Another
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 146 : (2014) 1 ALD(Cri) 14
High Courts13 Aug 2013Dismissed
V. Bheemayya Vs Y. Rami Reddy and Others and State of A.P.
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 63 : (2014) 1 Crimes 345
High Courts13 Aug 2013
T.D. Dayal Vs Sri Madupu Harinarayana and Others
Andhra Pradesh High Court · (2013) 6 ALD 734 : (2013) 6 ALT 681
High Courts13 Aug 2013Dismissed
S. Madhav Rao Vs Hon''ble Industrial Tribunal-II and Another
Andhra Pradesh High Court · (2013) 6 ALD 544 : (2014) 1 ALT 311 : (2013) 4 LLJ 362
Industrial Disputes Act, 1947 — Section 33(3)(b)
High Courts12 Aug 2013Allowed
Gumpenapalli Sulochana Vs The Tahsildar, Mandal Revenue Office and Others
Andhra Pradesh High Court · (2013) 6 ALD 62 : (2014) 1 ALT 532
High Courts12 Aug 2013
Konduri Yadagiri and Another Vs Revenue Divisional Officer, Karimnagar and Others
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 154 : (2013) 2 ALD(Cri) 713
High Courts08 Aug 2013
Hydrogen Fuel Systems Vs Smt. Praveena Madan
Andhra Pradesh High Court · (2013) 5 ALD 676 : (2013) 5 ALT 453
High Courts08 Aug 2013
Mantri Developers Pvt. Ltd. Vs B. Venkateshwar Rao and Others
Andhra Pradesh High Court · (2013) 6 ALD 121 : (2013) 6 ALT 443
High Courts08 Aug 2013Dismissed
Smt. B. Suryakantham Vs B.S. Vidhya Sagar @ Raju
Andhra Pradesh High Court · (2013) 6 ALD 96 : (2013) 5 ALT 501
High Courts08 Aug 2013Allowed
M/s. Saipem (Portugal) Comercio Maritimo S.U. Lda Vs The Commercial Tax Officer, The Appellate Deputy Commissioner (CT) and The Joint Commissioner (CT) Legal
Andhra Pradesh High Court · (2013) 6 ALT 11 : (2014) 58 APSTJ 43 : (2014) 69 VST 88
High Courts08 Aug 2013Dismissed
M/s. Hotel Asrani Private Limited Vs Trilok Singh and Others
Andhra Pradesh High Court · (2013) 6 ALD 579
High Courts08 Aug 2013
State of A.P. Vs Sree Akkamamba Textiles Ltd.
Andhra Pradesh High Court · (2014) 43 GST 627 : (2013) 66 VST 37
High Courts07 Aug 2013
M/s. Vijaya Agencies Vs India Cements Limited and Others
Andhra Pradesh High Court · (2014) 3 ALD 494
High Courts07 Aug 2013Allowed
V. Subbayamma Vs Joint Collector, Additional District Magistrate and Two Others
Andhra Pradesh High Court · (2013) 6 ALD 46 : (2014) 1 ALT 498 : (2014) ALT(Rev) 82
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 2(1), 3, 4