High Courts27 Aug 2013
Sadiqur Rahman, Smt Taufeequnnissa Begum and Smt Mushfeequnnissa Begum Vs Ramkishan Bung and Others
Andhra Pradesh High Court · (2014) 1 ALD 383 : (2014) 2 ALT 23
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 332 of 1,763
High Courts27 Aug 2013
United India Insurance Co. Ltd. Vs Katikala Indira and Others
Andhra Pradesh High Court · (2014) 2 ACC 613 : (2014) ACJ 1720 : (2013) 6 ALD 89 : (2013) 2 AnWR 928
High Courts27 Aug 2013Dismissed
K. Mehfuz Ali Khan Vs The State of A.P.
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 222 : (2014) 1 ALD(Cri) 215
High Courts26 Aug 2013Partly Allowed
Oil Natural Gas Corporation Limited and Deputy General Manager (Civil), Oil Natural Gas Commission Vs M/s. Rao and Rao Engineering Works and Sri K. Sunder Rao
Andhra Pradesh High Court · (2014) 1 ALD 214 : (2014) 1 ALT 683
High Courts26 Aug 2013Disposed Off
A. Krishna Veni Vs The Central Power Distribution Company of A.P. Limited and Others
Andhra Pradesh High Court · (2013) 6 ALD 320 : (2014) 1 ALT 77 : (2014) 141 FLR 414 : (2014) 3 LLN 59
Industrial Disputes Act, 1947 — Section 12
High Courts26 Aug 2013Dismissed
M. Akbar A. Khan and Another Vs Syed Saleem Ahmed
Andhra Pradesh High Court · (2013) 6 ALD 531
High Courts26 Aug 2013Dismissed
My Palace Mutually Aided Co. Op Society Ltd. Vs The Mandal Revenue Officer, Balanagar Mandal and Another
Andhra Pradesh High Court · (2013) 6 ALD 476
High Courts26 Aug 2013
The State of A.P., by Secretary Irrigation and CAD (PW) Department, The Chief Engineer (Projects), The Superintending Engineer, Irrigation Department and The Executive Engineer, K.C.C.C. Division-IV Vs N.V. Bhaskar Reddy
Andhra Pradesh High Court · (2014) 1 ALD 412 : (2014) 2 ALT 808
High Courts26 Aug 2013Dismissed
Government of A.P. and Others Vs Ms. Bhagam Dorasanamma and Another
Andhra Pradesh High Court · (2014) 1 ALD 88
High Courts26 Aug 2013
Smt. Rukhia Banu, Mohd. Zameeruddin, Mohd. Naseeruddin, Minor under the guardianship of his mother and guardian the petitioner No. 1 and Smt. Shahnaz Begum Vs The Commissioner and Director Agriculture and Others
Andhra Pradesh High Court · (2013) 6 ALD 636 : (2013) 6 ALT 446
High Courts26 Aug 2013
Smt. J. Rambai and Others Vs Smt. G.H. Shiv Kumari and Others
Andhra Pradesh High Court · (2014) 1 ALD 68
High Courts23 Aug 2013Disposed Off
Ala Venkata Seshamma and Others Vs Andhra Pradesh State Road Transport Corporation and Others
Andhra Pradesh High Court · (2014) 1 ALD 46 : (2013) 6 ALT 215
High Courts23 Aug 2013
SREI Equipment Finance Private Limited Vs Assistant Commissioner (CT-IV), Nampally
Andhra Pradesh High Court · (2013) 66 VST 68
High Courts23 Aug 2013
Pulime Swamy Naidu and Another Vs Denduluri Manikyambha and Another
Andhra Pradesh High Court · (2014) 1 ALD 230
High Courts23 Aug 2013
Ayesha Rizwana Vs Mushtaq Ahmed
Andhra Pradesh High Court · (2013) 6 ALD 115 : (2013) 6 ALT 186
High Courts23 Aug 2013
M/s. Tech Mahindra Limited Vs Venture Global Engineering LLC
Andhra Pradesh High Court · (2014) 3 ALD 177 : (2014) 4 ALT 261
High Courts23 Aug 2013Dismissed
Chidara Uma Maheshwar Rao Vs Methuku Janardhan
Andhra Pradesh High Court · (2013) 6 ALD 314 : (2013) 6 ALT 806 : (2014) 2 RCR(Civil) 82
Evidence Act, 1872 — Section 45, 73
High Courts23 Aug 2013Allowed
Kolli Venkata Raja Sekhar Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 6 ALD 189 : (2014) 1 ALT 155
Stamp Act, 1899 — Section 2(24)
High Courts23 Aug 2013
The General Manager, APSRTC Vs Chunchu Srinivas Rao and Smt. Ch. S.V. Rama Sundari
Andhra Pradesh High Court · (2014) 3 ACC 566 : (2014) 1 ALD 252
High Courts22 Aug 2013
Ullengula Narayana Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 933