High Courts02 Sept 2013
Nadiminti Varalakshmi and Another Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 1 ALD 677 : (2013) 6 ALT 160 : (2013) ALT(Rev) 438
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 331 of 1,763
High Courts02 Sept 2013Allowed
Chirtana Gandla Venkateswara Rao Vs Depot Manager, APSRTC and Another
Andhra Pradesh High Court · (2013) 6 ALT 167
High Courts02 Sept 2013
Sri Dhanalakshmi Rice and Boiled Rice Mill Vs The Appellate Deputy Commissioner (CT), Guntur and Another
Andhra Pradesh High Court · (2013) 57 APSTJ 167
High Courts02 Sept 2013
Sri Venkata Ramana Arcade Vs Vijaya Lakshmamma (died) and Others
Andhra Pradesh High Court · (2014) 1 ALD 281
High Courts02 Sept 2013
P. Venkat Reddy Vs State of A.P.
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 11
High Courts30 Aug 2013Dismissed
Bonus Reddy Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 6 ALD 408 : (2014) 1 ALT 542 : (2014) ALT(Rev) 85
High Courts30 Aug 2013Allowed
Lebaka Vijaya Bhaskar Vs Ambavaram Narayanamma and Others
Andhra Pradesh High Court · (2013) 6 ALD 184 : (2013) 6 ALT 516
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10, 146Transfer of Property Act, 1882 — Section 52
High Courts30 Aug 2013Dismissed
New India Assurance Co. Ltd. Vs Dammu Atchayyamma and Others
Andhra Pradesh High Court · (2013) 6 ALD 548
High Courts30 Aug 2013Disposed Off
Baby Shahanaj Vs A.P.S.R.T.C.
Andhra Pradesh High Court · (2014) 3 ALD 373 : (2013) 2 AnWR 898
High Courts30 Aug 2013
Alla Venkata Krishna Reddy Vs The Government of Andhra Pradesh and Smt. Noone Krishnaveni
Andhra Pradesh High Court · (2013) 6 ALD 130 : (2013) 6 ALT 352
High Courts30 Aug 2013
N. Malla Reddy Vs State of A.P. and Four Others
Andhra Pradesh High Court · (2013) 6 ALD 247 : (2013) 5 ALT 713
Andhra Pradesh Excise Act, 1968 — Section 2, 31, 31(1), 31(1)(a), 31(1)(b)Constitution of India, 1950 — Article 226(3)
High Courts30 Aug 2013Disposed Off
Pallapu Srinu and Another Vs The Secretary, Regional Transport Authority and Another
Andhra Pradesh High Court · (2013) 6 ALD 400 : (2013) 5 ALT 677
Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 12, 12(c), 6, 8Motor Vehicles Act, 1988 — Section 207
High Courts28 Aug 2013Dismissed
State Bank of India Vs K. Venkataratnam and Others
Andhra Pradesh High Court · (2013) 08 AP CK 0067
High Courts28 Aug 2013Allowed
E. Subrahmanyam Vs Visakhapatnam Port Trust
Andhra Pradesh High Court · (2013) 6 ALD 428 : (2013) 5 ALT 626
Constitution of India, 1950 — Article 14, 226Income Tax Act, 1961 — Section 34Major Port Trusts Act, 1963 — Section 1(3), 124, 126, 28
High Courts28 Aug 2013
State Bank of India Vs Kadavakollu Venkataratnam, Chunduri Venkata Narayana, Sannala Srinivasa Balaji and Andhra Bank
Andhra Pradesh High Court · (2014) 2 ALD 171 : (2014) 1 ALT 38
High Courts28 Aug 2013Allowed
N.R.K. Murthy Vs Andhra Pradesh State Road Transport Corporation and Others
Andhra Pradesh High Court · (2013) 6 ALT 156 : (2014) 140 FLR 870
High Courts28 Aug 2013Dismissed
Reliance General Insurance Co. Ltd. Vs B. Mallaiah died per LRs., Smt. B. Mallamma and 2 Others
Andhra Pradesh High Court · (2014) 3 ACC 65 : (2014) ACJ 930 : (2013) 6 ALD 125 : (2013) 5 ALT 681 : (2013) 2 AnWR 678
Motor Vehicles Act, 1988 — Section 149(2), 166, 170, 170(b), 173Penal Code, 1860 (IPC) — Section 337Succession Act, 1925 — Section 306
High Courts28 Aug 2013Dismissed
M/s. Shriram General Insurance Co. Ltd. Vs C. Chandra Shekar Goud and Another
Andhra Pradesh High Court · (2014) 3 ACC 103 : (2014) 1 ALD 272
High Courts27 Aug 2013
APSRTC and Another Vs B. Ram Reddy
Andhra Pradesh High Court · (2013) 6 ALT 434
High Courts27 Aug 2013Allowed
K. Srinivasulu Vs Jaldu Subramanyam Chettu and Others
Andhra Pradesh High Court · (2013) 6 ALD 784 : (2014) 1 ALT 383