High Courts21 Aug 2013Allowed
Eedi Anjali Devi Vs Chagantipati Lakshminarayana @ Srinu and Another
Andhra Pradesh High Court · (2014) 4 ALD 447 : (2013) 5 ALT 644
Criminal Procedure Code, 1973 (CrPC) — Section 151
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 333 of 1,763
High Courts21 Aug 2013Allowed
Mysa Arjun and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 104 : (2013) 2 ALD(Cri) 709
High Courts21 Aug 2013
The A.P. State Financial Corporation Vs Duvvuru Rajasekhar Reddy
Andhra Pradesh High Court · (2013) 6 ALD 175 : (2013) 5 ALT 660
High Courts21 Aug 2013Allowed
Sharfunnissa Begum Vs Andhra Pradesh State Road Transport Corporation and Another
Andhra Pradesh High Court · (2013) 6 ALT 220
High Courts20 Aug 2013
Golla Dharmanna Vs Sakari Poshetty @ Wadoor Poshetty and Others
Andhra Pradesh High Court · (2013) 5 ALD 490 : (2013) 6 ALT 205 : (2013) ALT(Rev) 440
High Courts20 Aug 2013Allowed
M. Naveen Kumar Vs P. Satyanarayana
Andhra Pradesh High Court · (2013) 6 ALD 77 : (2013) 6 ALT 535
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2)(i), 22Transfer of Property Act, 1882 — Section 116
High Courts20 Aug 2013Disposed Off
Joseph Sriharsha and Mary Indraja Educational Society, KVK Rao and Others Vs The State of A.P.
Andhra Pradesh High Court · AIR 2013 AP 168 : (2014) 1 ALT 16
High Courts20 Aug 2013Dismissed
B. Narayana Vs Primary Agricultural Cooperative Society Limited and Two Others
Andhra Pradesh High Court · (2013) 6 ALD 421 : (2014) 1 ALT 530
Constitution of India, 1950 — Article 12, 226
High Courts20 Aug 2013Dismissed
Dr. Rohith P. Reddy Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 6 ALD 266 : (2014) 2 ALT 496
High Courts19 Aug 2013
Sunkari Sambaiah and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 750 : (2013) 5 ALT 577
Andhra Pradesh Excise Act, 1968 — Section 2, 27, 34, 34(a), 35Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts19 Aug 2013
Union of India Vs B. Mettu Rama Reddy and Others
Andhra Pradesh High Court · (2013) 08 AP CK 0062
High Courts19 Aug 2013Dismissed
Machineni Rama Devi, Machineni Kousalya and Machineni Samma Rao Vs M. Satyanarayana and The United India Insurance Co. Ltd. United India Insurance Co. Ltd. Vs Machineni Rama Devi, Machineni Kousalya, Machineni Samma Rao and M. Satyanarayana Bollam Laxman Vs The United India Insurance co. Ltd., Branch Manager, Bollam Nagamma, Bollam Ravi and M. Satyanarayana
Andhra Pradesh High Court · (2013) 6 ALD 178 : (2013) 6 ALT 31 : (2014) 1 AnWR 73
High Courts19 Aug 2013Allowed
Divya Sakthi Services Vs Commercial Tax Officer
Andhra Pradesh High Court · (2013) 57 APSTJ 115
High Courts19 Aug 2013
Shaik @ Mohammed Gousinnisa Begum @ Gousia Begum and others Vs Shaik Abdul Rasheed and another
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 23 : (2014) 1 ALD(Cri) 143
High Courts19 Aug 2013
Behra Bhaskara Rao Vs Kameswari Enterprises
Andhra Pradesh High Court · (2014) 2 ALT 457
High Courts16 Aug 2013Disposed Off
S.C.R. Caterers, Dry Fruits, Fruit Juice Stalls Welfare Association Vs Senior Divisional Commercial Manager
Andhra Pradesh High Court · (2013) 5 ALD 553 : (2013) 5 ALT 663
High Courts16 Aug 2013
Kallem Penta Reddy Vs Mandal Revenue Officer and Others
Andhra Pradesh High Court · (2013) 5 ALD 471 : (2014) 1 ALT 123 : (2014) ALT(Rev) 51
High Courts16 Aug 2013Allowed
Bommu Raghurami Reddy and Others Vs Special Deputy Collector (Land Acquisition) and Another
Andhra Pradesh High Court · (2014) 1 ALD 41 : (2014) 1 ALT 655
High Courts16 Aug 2013
The Spl. Deputy Collector, Land Acquisition and Rehabilitation Vs K. Shobha Rani
Andhra Pradesh High Court · (2014) 1 ALD 435 : (2013) 6 ALT 37 : (2013) ALT(Rev) 433
High Courts16 Aug 2013
Chintham Harinadha Reddy Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 237 : (2014) 1 ALD(Cri) 1