High Courts07 Aug 2013Allowed
A. Raja Murali Vs M/s. Singareni Collieries Company Limited
Andhra Pradesh High Court · (2013) 6 ALD 306 : (2013) 5 ALT 691
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 335 of 1,763
High Courts06 Aug 2013
M/s. RAK Ceramics (India) Private Limited Vs The Assistant Commissioner (CT)-VI
Andhra Pradesh High Court · (2013) 6 ALT 723 : (2013) 57 APSTJ 53 : (2013) 66 VST 435
High Courts06 Aug 2013Dismissed
S. Ramu Vs L. Ramanamma @ Rajani
Andhra Pradesh High Court · (2013) 5 ALT 485
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4Evidence Act, 1872 — Section 114Hindu Marriage Act, 1955 — Section 12(i)(c)
High Courts06 Aug 2013
Silaparasetti Ramu Vs Lalam Ramanamma @ Rajani
Andhra Pradesh High Court · (2013) 6 ALD 117
High Courts05 Aug 2013Disposed Off
Dantha Trinadha Rao Vs The Special Judge for Trial of Offences Under the Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act-Cum-Additional District and Sessions Judge at Srikakulam Town, The Station House Officer and The Superintendent of Police, Srikakulam
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 269 : (2014) 1 ALD(Cri) 110 : (2014) CriLJ 1422
Criminal Procedure Code, 1973 (CrPC) — Section 225, 226, 24, 301, 302
High Courts05 Aug 2013
Dr. M. Divya Vs The Medical Council of India, Dr. N.T.R. University of Health Sciences, The M.N.R. Educational Trust and The M.N.R. Medical College
Andhra Pradesh High Court · (2013) 6 ALD 445 : (2013) 5 ALT 649
Indian Medical Council Act, 1956 — Section 15, 20, 3, 33
High Courts05 Aug 2013Disposed Off
M/s. Shankar Hills Plot Purchasers and Another Vs Ch. Anantha Reddy and Others
Andhra Pradesh High Court · (2013) 6 ALD 355 : (2013) 5 ALT 688
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 96
High Courts05 Aug 2013Dismissed
Koneru Rajendra Prasad Vs State-CBI
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 453 : (2013) 3 ALT(Cri) 201
Criminal Procedure Code, 1973 (CrPC) — Section 439, 482Penal Code, 1860 (IPC) — Section 409, 420, 477A
High Courts02 Aug 2013
Moulica Constructions Vs Deputy Commercial Tax Officer, Jubilee Hills Circle and Another
Andhra Pradesh High Court · (2013) 57 APSTJ 204
High Courts02 Aug 2013Allowed
K. Rama Rao Vs Andhra Pradesh State Road Transport Corporation and Others
Andhra Pradesh High Court · (2013) 6 ALT 226
High Courts02 Aug 2013Disposed Off
Kondapalakala Kiran Kishore Vs The Nizam''s Institute of Medical Sciences
Andhra Pradesh High Court · (2014) 1 ALD 39
High Courts02 Aug 2013
V. Lalitha and Others Vs Regional Joint Director, Women Development and Child Welfare and Others
Andhra Pradesh High Court · (2013) 5 ALT 602
High Courts02 Aug 2013
Dandu Lakshmi Narayana Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 5 ALD 591 : (2013) 6 ALT 800 : (2014) ALT(Rev) 22
High Courts02 Aug 2013
Kumar''s Cotex Ltd. Vs Commissioner of Central Excise
Andhra Pradesh High Court · (2013) 298 ELT 513 : (2014) 44 GST 323
High Courts02 Aug 2013Allowed
M. Adinarayana Vs Commercial Tax Officer and Others
Andhra Pradesh High Court · (2013) 57 APSTJ 111 : (2014) 67 VST 527
High Courts01 Aug 2013Dismissed
G. Karanalal Vs The State of A.P.
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 485 : (2013) 3 ALT(Cri) 173
Criminal Procedure Code, 1973 (CrPC) — Section 438Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 354, 498A
High Courts01 Aug 2013
M/s. Deva Breweries (P) Limited and Mr. Niranjan Aggarwal Vs Chief Secretary, State of Andhra Pradesh, Union of India, Principal Secretary Revenue Excise Department and Commissioner of Prohibition and Excise
Andhra Pradesh High Court · (2013) 6 ALD 718 : (2013) 6 ALT 91
Andhra Pradesh Excise Act, 1968 — Section 2(19), 2(21)(a)Constitution of India, 1950 — Article 14, 47
High Courts31 Jul 2013Allowed
J. Sukanya Vs Mrs. J.P. Nirmala, J. Ganesh Chandra and Deputy Commissioner of Excise, Hyderabad Division
Andhra Pradesh High Court · (2013) 6 ALD 405 : (2013) 6 ALT 245
High Courts31 Jul 2013Allowed
Uppula Ramesh Vs Elagandula Harinath and Others
Andhra Pradesh High Court · (2014) 1 ALD 1 : (2014) 1 ALT 700
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 5AEvidence Act, 1872 — Section 32Registration Act, 1908 — Section 17, 49