High Courts10 Sept 2013Dismissed
S. Zinni Farahat Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2013) 6 ALD 634
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 330 of 1,763
High Courts06 Sept 2013Allowed
Dr. Polavarapu Veera Raghava Sarma Vs The Govt. of A.P. and three Others
Andhra Pradesh High Court · (2013) 6 ALD 797 : (2014) 1 ALT 452 : (2014) ALT(Rev) 66
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 2(1)
High Courts06 Sept 2013
Mr. T. Sriranga Rao and Sri S. Srinivas Vs The Director General of Police, The Commissioner of Police, Dy. Commissioner of Police, Central Zone and The Andhra Pradesh Non-Gazetted Officers'' Association
Andhra Pradesh High Court · (2013) 6 ALD 207 : (2014) 1 ALT 53
High Courts06 Sept 2013
J. Krishnamachari Vs The State Government of Andhra Pradesh and Others M. Kanthamma, Gundluri Yasodamma and Sharapu Rajamma Vs The Government of Andhra Pradesh and J. Krishnamachary
Andhra Pradesh High Court · (2014) 1 ALD 406
High Courts05 Sept 2013
Eastern Power Distribution Company of A.P. Ltd. and Others Vs Y. Rajendra and Others
Andhra Pradesh High Court · (2014) 4 ALD 515 : (2014) 2 ALT 793
High Courts05 Sept 2013
The Depot Manager, APSRTC and others Vs G. Darshan
Andhra Pradesh High Court · (2013) 6 ALD 317 : (2013) 6 ALT 417 : (2014) 140 FLR 87
High Courts05 Sept 2013Dismissed
The Union of India Vs A. Sivaiah and Others
Andhra Pradesh High Court · (2014) 1 ALD 62 : (2013) 6 ALT 378
High Courts05 Sept 2013Disposed Off
Shaik Mohammad Vs The Government of Andhra Pradesh
Andhra Pradesh High Court · (2014) 2 ALD 256 : (2014) 3 ALT 90 : (2014) ALT(Rev) 239
High Courts05 Sept 2013
K.S.S. Rajendra Prasad and Another Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 102 : (2013) 2 ALD(Cri) 705
High Courts04 Sept 2013Allowed
Sikhakolli Mahesh Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 5 ALD 281
High Courts04 Sept 2013Dismissed
V. Venkat Sai Anurag Vs The Government of India
Andhra Pradesh High Court · (2014) 1 ALD 154 : (2014) 1 ALT 758
High Courts04 Sept 2013Dismissed
Vanumu Kondamma (died) per LRs. Vs Polavarapu Simhachalam
Andhra Pradesh High Court · (2014) 2 ALD 92
High Courts04 Sept 2013Partly Allowed
State Bank of India Settipalle Branch Vs P. Veeranarayana
Andhra Pradesh High Court · (2014) 1 ALD 54 : (2014) 1 ALT 714
High Courts04 Sept 2013Disposed Off
Md. Fayaz and Smt. Amthullah Bee Vs Smt. R. Sabiha Begum
Andhra Pradesh High Court · (2014) 1 ALD 474 : (2014) 3 ALT 615
High Courts04 Sept 2013
Sri Chaitanya Educational Committee Vs C.C., C. EX. and S.T., Guntur
Andhra Pradesh High Court · (2013) 32 STR 385 : (2014) 68 VST 220
High Courts04 Sept 2013
Hindustan Steelworks Construction Ltd. Vs C.C.E.
Andhra Pradesh High Court · (2014) 35 STR 55
High Courts03 Sept 2013Allowed
Bolleddu Anil Raj Vs P. Sambasiva Rao and Others
Andhra Pradesh High Court · (2014) 3 ACC 91 : (2014) 1 ALD 541 : (2013) 2 AnWR 954
High Courts03 Sept 2013
Garbham Jagannadha Patro (Died) and Others Vs Bodla Satyanarayana, Died per LRs. and Others
Andhra Pradesh High Court · (2014) 1 ALD 321 : (2014) 1 ALT 763
High Courts03 Sept 2013Dismissed
Koyyalamudi Nageswara Rao Vs Koyyalamudi Pravena @ Vallabhaneni Praveena
Andhra Pradesh High Court · (2014) 1 ALD 512 : (2013) 6 ALT 431
High Courts02 Sept 2013Dismissed
Koppoli Ramana Reddy Vs The District Collector, Nellore, Sri Potti Sriramulu Nellore District and Others
Andhra Pradesh High Court · (2013) 6 ALD 541 : (2014) 1 ALT 286 : (2014) ALT(Rev) 71