High Courts19 Sept 2013Allowed
Basireddy Rukminamma Vs The Joint Collector, Kadapa and Others
Andhra Pradesh High Court · (2013) 6 ALD 678 : (2014) 1 ALT 365 : (2014) ALT(Rev) 75
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 328 of 1,763
High Courts19 Sept 2013Disposed Off
G.A. Rama Rao Vs Union of India and Another
Andhra Pradesh High Court · (2013) 6 ALD 647 : (2014) 1 ALT 439 : (2013) 297 ELT 481
High Courts19 Sept 2013Allowed
Vobilineni Raj Kumar Vs Dudala Veera Swamy and Another
Andhra Pradesh High Court · (2013) 6 ALD 482
High Courts19 Sept 2013
Bobilineni Raj Kumar Vs Dudala Veera Swamy and Another
Andhra Pradesh High Court · (2014) 1 ALT 196
High Courts19 Sept 2013Allowed
B.S.P. Ravi Kumar and M.C. Pratap Vs The State of A.P. and Others S. Mohan Rao and Others Vs B.S.P. Ravi Kumar and Others
Andhra Pradesh High Court · (2013) 09 AP CK 0020
High Courts19 Sept 2013Partly Allowed
Daparthi Seetharamayya, Daparthi Narendra Rao, Daparthi Venkateswara Rao and Andra Veera Venkata Satyavathi Vs Kurukuri Chinna Satyam @ Chinna Sathi Raju and Vitla Varalakshmi
Andhra Pradesh High Court · (2014) 1 ALD 762 : (2014) 2 ALT 779
High Courts18 Sept 2013Allowed
Mohd. Aleemuddin Vs The State of A.P.
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 8 : (2014) 1 ALD(Cri) 120
High Courts18 Sept 2013Dismissed
N.R. Kannan and Another Vs The Chief General Manager, Hyderabad and Others
Andhra Pradesh High Court · (2013) 6 ALD 753 : (2014) 1 ALT 446
High Courts18 Sept 2013
Smt. S. Shantha and Others Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2014) 1 ALD 246
High Courts18 Sept 2013
SCV Cable Net Vs CESTAT, Bangalore
Andhra Pradesh High Court · (2014) 45 GST 435 : (2014) 33 STR 144
High Courts17 Sept 2013
M/s. Baba Stone Crusher Vs The Assistant Director of Mines and Geology (Vigilance) and Others
Andhra Pradesh High Court · (2014) 3 ALD 233 : (2014) 4 ALT 69 : (2014) 4 EFLT 455
High Courts17 Sept 2013Allowed
Ahmed Nizamuddin Vs Mohd. Ghaziuddin Hassan and Others
Andhra Pradesh High Court · (2014) 3 ALD 380 : (2014) 2 ALT 763 : (2014) ALT(Rev) 155
High Courts17 Sept 2013Dismissed
D. Rama Krishnam Raju Vs Dr. Reddy''s Laboratories Limited
Andhra Pradesh High Court · (2013) 09 AP CK 0017
Industrial Disputes Act, 1947 — Section 11A, 2A(2)
High Courts16 Sept 2013Allowed
Ch. Rama Rao Vs The Government of Andhra Pradesh
Andhra Pradesh High Court · (2014) 2 ALD 26 : (2014) 2 ALT 658
High Courts16 Sept 2013Dismissed
The Govt. of A.P. and Another Vs Sri V. Veera Reddy
Andhra Pradesh High Court · (2014) 1 ALD 147
High Courts16 Sept 2013
Anapalli Bhaskar and Others Vs Gudi Venkateswarlu and Others
Andhra Pradesh High Court · (2013) 6 ALD 83 : (2014) 1 ALT 67
High Courts16 Sept 2013
Gunisetty China Gunna Raju Traders Vs Commercial Tax Officer, Chinawaltair Circle
Andhra Pradesh High Court · (2013) 57 APSTJ 157
High Courts16 Sept 2013
Tobacco Board Vs Commissioner of Cus.,C. Ex. and S.T.
Andhra Pradesh High Court · (2014) 35 STR 184
High Courts13 Sept 2013Dismissed
Y. Krishna Kishore Vs The Government of Andhra Pradesh and The Deputy Commissioner, Prohibition and Excise, Kakinada Division
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 551
High Courts13 Sept 2013Dismissed
Temke Kishan and Others Vs The Government of Andhra Pradesh
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 152