High Courts25 Sept 2013Allowed
Vemuluri Veerayya Vs The Superintendent of Post Offices and Others
Andhra Pradesh High Court · (2014) 1 ALD 509
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 326 of 1,763
High Courts25 Sept 2013Partly Allowed
Union of India, Ministry of Mines Vs V. Savarayya and Others
Andhra Pradesh High Court · (2013) 6 ALD 649 : (2014) 1 ALT 472
High Courts25 Sept 2013Allowed
R. Shiva Narayana Vs Vice Chairman and Housing Commissioner, A.P. Housing Board
Andhra Pradesh High Court · (2013) 6 ALD 656 : (2014) 1 ALT 423
High Courts25 Sept 2013Dismissed
The Divisional Commercial Manager, South Central Railway, Assistant Divisional Railway Manager, South Central Railway and Chief Commercial Manager, Head Quarters Office (Personnel Branch) Secunderabad Vs Y. Meher Baba Y. Meher Baba Vs The Divisional Commercial Manager, South Central Railway, Assistant Divisional Railway Manager, South Central Railway and Chief Commercial Manager, Head Quarters Office (Personnel Branch) Secunderabad
Andhra Pradesh High Court · (2014) 2 ALD 44 : (2014) 3 ALT 163
High Courts25 Sept 2013Allowed
Mortha Rangarao Vs State of A.P. and Another
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 211 : (2013) 3 ALT(Cri) 235
High Courts24 Sept 2013Dismissed
Union of India and The Senior Divisional Personnel Officer, Secunderabad Division Vs S. Veeramani Union of India and Divisional Railway Manager (Personnel) South Central Railway Vijayawada Vs K.V. Satyanarayana K.V. Satyanarayana Vs Union of India
Andhra Pradesh High Court · (2014) 1 LLN 60
High Courts24 Sept 2013
D. Achyutha Reddy Vs State of A.P. and N. Ratan Babu
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 31 : (2014) 1 ALD(Cri) 233
High Courts24 Sept 2013
Government of Andhra Pradesh and Another Vs Kandriga Subba Reddy and Others
Andhra Pradesh High Court · (2014) 1 ALT 631
High Courts24 Sept 2013Dismissed
The Government of Andhra Pradesh and Others Vs V. Yellaiah and Another
Andhra Pradesh High Court · (2013) 6 ALD 512 : (2014) 1 ALT 283
High Courts24 Sept 2013Allowed
M. Radhakrishna Vs The Union of India and Others
Andhra Pradesh High Court · (2014) 1 ALD 82
High Courts24 Sept 2013Dismissed
Dr. G.S.V. Prasad Warangal Vs The Secretary, Indian Council of Agricultural Research and 2 Others
Andhra Pradesh High Court · (2014) 2 ALD 258
High Courts24 Sept 2013Disposed Off
Kondiba and Others Vs Spl. Dy. Collector, SRSP
Andhra Pradesh High Court · (2013) 6 ALT 1 : (2013) ALT(Rev) 428
High Courts24 Sept 2013Dismissed
P.R. Subramanyam Vs Government of Andhra Pradesh and The Asst. Director of Mines and Geology, Government of Andhra Pradesh
Andhra Pradesh High Court · (2013) 6 ALD 570 : (2014) 1 ALT 436
High Courts24 Sept 2013
Government of Andhra Pradesh Vs Commissioner (Appeals), Hyderabad and Others
Andhra Pradesh High Court · (2014) 2 ALD 84
High Courts23 Sept 2013Disposed Off
Chekuri Malakondaiah and Another Vs The State Bank of India and Others
Andhra Pradesh High Court · (2013) 6 ALD 497 : (2014) 1 ALT 186
High Courts23 Sept 2013Dismissed
APSRTC and Another Vs Lachaiah and Another
Andhra Pradesh High Court · (2013) 6 ALT 17 : (2014) 140 FLR 867
High Courts23 Sept 2013
K. Gopal Reddy and Others Vs S.M. Buchamma and Others
Andhra Pradesh High Court · (2014) 1 ALD 316 : (2014) 2 ALT 508
High Courts23 Sept 2013Dismissed
The Government of A.P. and Others Vs P. Krishna Reddy and The Hon''ble Andhra Pradesh Administrative Tribunal
Andhra Pradesh High Court · (2013) 09 AP CK 0023
High Courts23 Sept 2013
Dhanalakshmi and Another Vs Station House Officer, Sathyavedu Police Station and Others
Andhra Pradesh High Court · (2013) 2 ALD(Cri) 748
High Courts23 Sept 2013Allowed
P. Urmila Vs State of A.P.
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 60